Mohit Sharma vs Monika Sharma And Anr
2022 Latest Caselaw 6299 P&H

Citation : 2022 Latest Caselaw 6299 P&H
Judgement Date : 6 July, 2022

Punjab-Haryana High Court

Mohit Sharma vs Monika Sharma And Anr on 6 July, 2022

112 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-21132-2022 in/and CRR(F)-223-2020
Date of Decision: 06.07.2022

MOHIT SHARMA

....Petitioner
Versus

MONIKA SHARMA AND ANR

...Respondents

CORAM: Hon'ble Mr.Justice Deepak Sibal

Present: Mr.Adhiraj Bhandari, Advocate for the petitioner

Deepak Sibal, J. (Oral)

An application accompanied by an affidavit has been filed by the petitioner as per which the parties have amicably resolved their dispute and therefore permission to withdraw the present petition is sought.

The sought permission is granted.

Dismissed as withdrawn.

06.07.2022 (Deepak Sibal) gk Judge

Whether speaking/ reasoned: Yes/No Whether Reportable: Yes/No

GOPAL KRISHAN

2022.07.08 10:31

| attest to the accuracy and authenticity of this order/ judgment

Download the LatestLaws.com Mobile App