Rajinder Singh Kataria vs Jagdish Kaur
2022 Latest Caselaw 6179 P&H

                            247
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                      CHANDIGARH

                                                                                  RSA-2895-2017 (O&M)
                                                                              Date of decision : 05.07.2022

                            Rajinder Singh Kataria                                            ... Appellant(s)

                                                                  Versus

                            Jagdish Kaur                                                    ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       None for the appellant.

                                            None for the respondent.



                            ALKA SARIN, J. (ORAL)

The present appeal pertains to the year 2017.

No one has put in appearance on behalf of the appellant. It

appears that the appellant is not interested in pursuing the present appeal.

This Court is left with no other option but to dismiss the present appeal for

non-prosecution.

Dismissed for non-prosecution.

                                                                             ( ALKA SARIN )
                            05.07.2022                                            JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

YOGESH SHARMA 2022.07.06 11:58 I attest to the accuracy and authenticity of this order/judgment. Chandigarh