Jagdish And Another vs Sahab Singh & Others
2022 Latest Caselaw 6109 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           284                                   CR No.690 of 2017 (O&M)
                                                                 Date of Decision : 04.07.2022


                           Jagdish and Another                                             ....Petitioners

                                                              VERSUS

                           Sahab Singh & Others                                          ....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Chirag Wadhwa, Advocate for the petitioners.

                                        Mr. Randeep Singh, Advocate for respondent no.1.

                           ALKA SARIN, J. (Oral)

Learned counsel for the petitioners seeks permission to

withdraw the present petition with liberty to avail the remedies as available

in law.

Permitted to do so.

Dismissed as withdrawn with liberty aforesaid.

                                                                                     ( ALKA SARIN )
                           04.07.2022                                                    JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.07.05 11:32 I attest to the accuracy and authenticity of this order/judgment Chandigarh