Kuldeep Singh And Anr vs State Of Punjab And Anr
2022 Latest Caselaw 6103 P&H

Citation : 2022 Latest Caselaw 6103 P&H
Judgement Date : 4 July, 2022

Punjab-Haryana High Court

Kuldeep Singh And Anr vs State Of Punjab And Anr on 4 July, 2022

124 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M-25816 of 2022
Date of Decision: 04.07.2022
Kuldeep Singh and another ...Petitioners
Versus

State of Punjab and another ... Respondents

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present: Ms. Kulwinder Kaur, Advocate for the petitioners.

38 2k ie JASGURPREET SINGH PURI, J.(ORAL) Learned counsel for the petitioners prays for withdrawal of the present petition in order to enable them to file fresh petition with better particulars.

Dismissed as withdrawn with the liberty as aforesaid.

(JASGURPREET SINGH PURI) JUDGE

July 04, 2022 Manpreet

Whether speaking/reasoned Yes/No Whether reportable : Yes/No

MANPREET SINGH

2022.07.06 17:02

| attest to the accuracy and authenticity of this order/judgment

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