Babu Singh vs State Of Punjab And Ors
2022 Latest Caselaw 6102 P&H

Citation : 2022 Latest Caselaw 6102 P&H
Judgement Date : 4 July, 2022

Punjab-Haryana High Court

Babu Singh vs State Of Punjab And Ors on 4 July, 2022

111 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M-25837 of 2022
Date of Decision: 04.07.2022
Babu Singh ... Petitioner
Versus

State of Punjab and others ...Respondents

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present: Mr. Manoj Kumar, Advocate for the petitioner.

38 2k ie JASGURPREET SINGH PURI, J.(ORAL) Learned counsel for the petitioner prays for withdrawal of the present petition in order to enable him to avail legal remedies as may be available to him in accordance with law including filing of a criminal complaint before the competent Court in accordance with law.

Disposed of with the liberty as aforesaid.

(JASGURPREET SINGH PURI) JUDGE

July 04, 2022 Manpreet

Whether speaking/reasoned Yes/No Whether reportable : Yes/No

MANPREET SINGH

2022.07.06 17:02

| attest to the accuracy and authenticity of this order/judgment

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