State Of Haryana And Others vs Rajesh Kumar
2022 Latest Caselaw 17592 P&H

    IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                              LPA-674-2019 (O&M)
                                              Reserved on : 13.12.2022
                                              Pronounced on : 22.12.2022


State of Haryana and others
                                                           ....Appellants

                                    Versus
Rajesh Kumar
                                                           .... Respondent

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Anant Kataria, DAG, Haryana
             for the appellants.

             None for the respondent.

                *****
G.S. Sandhawalia, J.

The present appeal stands dismissed. For reasons, see

detailed judgment of even date passed in LPA No.548 of 2019 'State of

Haryana and others Vs. Joginder and others'.

(G.S. SANDHAWALIA) JUDGE

(HARPREET KAUR JEEWAN) 22.12.2022 JUDGE Naveen

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

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