Jasvir Singh Sodhi vs Inder Preet Singh Dhillon And Anr
2022 Latest Caselaw 17496 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            248                                          CR No.204 of 2022 (O&M)
                                                                         Date of Decision : 21.12.2022

                            Jasvir Singh Sodhi                                                ....Petitioner

                                                              VERSUS

                            Inder Preet Singh Dhillon and Another                          ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    Mr. Divanshu Jain, Advocate for the petitioner.

                                         Mr. Puneet Jindal, Sr. Advocate with
                                         Mr. Tajinder Singh, Advocate for respondent no.1.


                            ALKA SARIN, J. (Oral)

Learned counsel for the parties are ad idem that the present case

may be remanded in view of the judgment of this Court in case of Krishan

Kumar & Ors. vs. Kamla Devi & Ors. [2016 (5) RCR (Civil) 1019] with

liberty to respondent no.1-landlord to file an application for amendment,

which shall be decided in view of the law laid down in the case of Krishan

Kumar (supra).

In view of the above, the present revision petition is allowed

and the impugned order of eviction of the petitioner is set aside. The matter

is remanded to the Rent Controller with the liberty aforesaid. The Rent

Controller is requested to decide the case as expeditiously as possible, in

accordance with law. Pending applications, if any, also stand disposed off.

                                                                                      ( ALKA SARIN )
                            21.12.2022                                                    JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO JITENDER KUMAR 2022.12.22 09:19 I attest to the accuracy and integrity of this order/judgment.

Chandigarh