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Thandi Ram And Others vs M/S Vasu Tech Ltd
2022 Latest Caselaw 17234 P&H

Citation : 2022 Latest Caselaw 17234 P&H
Judgement Date : 19 December, 2022

Punjab-Haryana High Court
Thandi Ram And Others vs M/S Vasu Tech Ltd on 19 December, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

(115) CMA-32, 33-2022 in/and
CAPP-16-2022
Date of Decision:19.12.2022

THANDI RAM AND OTHERS
... Appellants
VS
M/S VASU TECH LTD
... Respondent

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present: Mr. P.C. Yadav, Advocate for the appellants.

38 OK 2K ok

AUGUSTINE GEORGE MASIH, J (ORAL)

Learned counsel for the appellants prays for withdrawal of the present appeal to first approach the Company Court with the grievance as has been highlighted in the present appeal.

Dismissed as withdrawn with liberty aforesaid.

(AUGUSTINE GEORGE MASIH)

JUDGE (VIKRAM AGGARWAL) JUDGE 19.12.2022 Hemant Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

HAMANT

2022.12.20 10:38

| attest to the accuracy and authenticity of this order/judgment

 
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