Honey Kumar @ Katti vs State Of Punjab And Others
2022 Latest Caselaw 17233 P&H

HAMANT
2022.12.20 10:38

CRWP-11080-2022 -l1-

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
(103) CRWP-11080-2022
Date of Decision: 19.12.2022
HONEY KUMAR @ KATTI
...Petitioner
VS
STATE OF PUNJAB AND ORS
... Respondent

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present: Mr. Nandan Jindal, Advocate for for the petitioner.

Mr. J.S. Mehndiratta, Addl. A.G, Punjab.

38 OK 2K ok

AUGUSTINE GEORGE MASIH, J (ORAL)

Prayer in this petition is for granting the petitioner parole to enable him to arrange funds for getting his father operated for knee replacement. The certificates and the medical report have been placed on record to substantiate the said contention.

Counsel for the State, on instructions from ASI Balbir Singh, had on an earlier date informed that they are three brothers in all. Two of the brothers i.e. the petitioner and another, are in custody in Central Jail, Amritsar. The third brother resides in the same Village but separately from the father of the petitioner. The said fact is not disputed by the counsel for the petitioner. He states that the third brother who is residing separately from that of his father, who actually is residing with the family of the petitioner, does not take care of his father. The panchayatnama which has

been placed on record today by the counsel for the petitioner does not

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indicate so. What has been mentioned therein is that he is "residing separately".

Apart from that, there are 15 other cases registered against the petitioner. It has also been admitted that out of these 15 cases, in two of the cases, the petitioner has already completed his sentence and in four cases he has been discharged.

Be that as it may, keeping in view the fact that there is one brother who can take care of the father and track record of the petitioner is not upto the mark, the present prayer made in this application cannot be

accepted and, therefore, stands dismissed.

(AUGUSTINE GEORGE MASIH)

JUDGE (VIKRAM AGGARWAL) JUDGE 19.12.2022 Hemant Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

HAMANT

2022.12.20 10:38

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