Raj Rani vs Suresh Kumar
2022 Latest Caselaw 17226 P&H

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH
(106)
                                                     RSA-2797-2022 (O&M)
                                                Date of Decision:-19.12.2022.

Raj Rani

                                                                ......Appellant

                                     Versus

Suresh Kumar
                                                             ......Respondent

CORAM:        HON'BLE MR. JUSTICE ALOK JAIN
                    ****

Present:      Mr. Prateek Pandit, Advocate for the appellant.

                    ****

ALOK JAIN, J. (Oral)

For orders, see judgment passed in RSA-2796-2022 titled as

"Raj Rani Vs. Suresh Kumar", decided on even date.

(ALOK JAIN) JUDGE December 19, 2022.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

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