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Anita Puri And Anr vs State Of Punjab And Anr
2022 Latest Caselaw 17116 P&H

Citation : 2022 Latest Caselaw 17116 P&H
Judgement Date : 16 December, 2022

Punjab-Haryana High Court

Anita Puri And Anr vs State Of Punjab And Anr on 16 December, 2022

223 IOIN-CRM-M-54722-2022 in
      CRM-M-54722-2022

ANITA PURI AND ANR VS STATE OF PUNJAB AND ANR

Present:      None.

              ........

The present case has been got listed by the Office with the

report that in the final order dated 24.11.2022, at the end of page 6 of the

judgment, date of order is inadvertently mentioned as 24.11.2021 instead of

24.11.2022.

In view of this, the mistake occurred in the order dated

24.11.2022 be rectified and now in the said final order at the end of page 6,

date of order be read as 24.11.2022 instead of 24.11.2021.

IOIN stands disposed of.




December 16, 2022                               ( RAJESH BHARDWAJ )
meenuss                                                JUDGE




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Anita Puri And Anr vs State Of Punjab And Anr
2022 Latest Caselaw 17116 P&H

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Anita Puri And Anr vs State Of Punjab And Anr2022 Latest Caselaw 17116 P&H

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Anita Puri And Anr vs State Of Punjab And Anr
2022 Latest Caselaw 17116 P&H