Rajrani Teotia vs Ramveer Singh And Others
2022 Latest Caselaw 17114 P&H

                            113
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                               CHANDIGARH



                                                                      Civil Revision No.5976 of 2022 (O&M)
                                                                      DATE OF DECISION : 16.12.2022



                            Rajrani Teotia                                                           .....Petitioner

                                                                      versus

                            Ramveer Singh and Others                                               .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Arun Singal, Advocate for the petitioner

                                                 ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also stand

disposed off.

                            16.12.2022                                                           (ALKA SARIN)
                            parkash                                                                 JUDGE




                                                      NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.12.19 12:44 I attest to the accuracy and authenticity of this order/judgment.