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National Insurance Company Ltd vs Sandeep Singh
2022 Latest Caselaw 17107 P&H

Citation : 2022 Latest Caselaw 17107 P&H
Judgement Date : 16 December, 2022

Punjab-Haryana High Court
National Insurance Company Ltd vs Sandeep Singh on 16 December, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

FAO-3876 of 2016

Reserved on : 23.11.22
Pronounced on :16.12.2022

National Insurance Company Limited ...Appellant

Versus

Sandeep Singh ... Respondent

CORAM: HON'BLE MRS. JUSTICE RITU TAGORE

Present: Mr. Maninder Arora, Advocate
for the appellant-Insurance Company.

None for the respondent/claimant.
2 36 ok 3

RITU TAGORE, J.

For orders, see detailed order of even date passed in

FAO No.3875 of 2016.

(RITU TAGORE) JUDGE

Pronounced on 16™ day of December, 2022 Manpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

MANPREET SINGH

2022.12.20 13:57

| attest to the accuracy and authenticity of this order/judgment

 
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