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Gurtej Singh vs State Of Punjab And Ors
2022 Latest Caselaw 17015 P&H

Citation : 2022 Latest Caselaw 17015 P&H
Judgement Date : 15 December, 2022

Punjab-Haryana High Court
Gurtej Singh vs State Of Punjab And Ors on 15 December, 2022
        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                             CWP No.6463 of 2015
                                             Date of Decision: 15.12.2022


Gurtej Singh                                                    ...Petitioner

                                      Versus

State of Punjab and others                                      ..Respondents


CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL

Present:        Mr. Saurav Khurana, Advocate for the petitioner.

                Mr. V.M. Gupta, Addl A.G., Punjab.


                *****

SUDHIR MITTAL, J.

The present petition stands dismissed vide a separate detailed

judgment of even date passed in CWP No.16059 of 2012 titled as

"Ashwani Kumar and others vs. State of Punjab and others".

15.12.2022                                                  (SUDHIR MITTAL)
'Ankur Goyal'                                                    JUDGE



Whether speaking/reasoned                          Yes/No

Whether Reportable                                 Yes/No




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