Rajiv Kumar vs Usha Rani @ Usha And Ors
2022 Latest Caselaw 17009 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            260                                           CR No.116 of 2019
                                                                          Date of Decision : 15.12.2022


                            Rajiv Kumar                                                        ....Petitioner

                                                                VERSUS

                            Usha Rani @ Usha and Others                                     ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None.

                            ALKA SARIN, J. (Oral)

On 15.09.2022 none had put in appearance on behalf of the

parties and the case was adjourned to today. Today again none has appeared

on behalf of the parties.

In view of the above, this Court is left with no other option but

to dismiss the present revision petition for non-prosecution.

Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

                                                                                       ( ALKA SARIN )
                            15.12.2022                                                     JUDGE
                            jk

Whether reportable: YES/NO

JITENDER KUMAR 2022.12.16 09:28 I attest to the accuracy and integrity of this order/judgment. Chandigarh