Dayal Singh Etc vs Sarwan Singh Etc
2022 Latest Caselaw 17007 P&H

                            207          IOIN-RSA-3841-1999 in RSA-3841-1999

                            DAYAL SINGH ETC. V/S SARWAN SINGH ETC.

                            Present:     Mr. Jashan Chopra, Advocate for
                                         Mr. Rakesh Chopra, Advocate for the appellants.

                                         None for respondent nos.2 to 7.

                                         Respondent nos.8 and 9 - dispensed with.

                                                ****

On 27.10.2022 last opportunity was granted to the appellants to

implead the legal representatives of respondent no.1 and 10. No steps have

been taken till date.

In view thereof, no further order needs to be passed.

The present IOIN for service stands disposed off.

                                                                                       ( ALKA SARIN )
                            15.12.2022                                                     JUDGE
                            jk




JITENDER KUMAR
2022.12.16 09:28

I attest to the accuracy and integrity of this order/judgment. Chandigarh