Mohan Shyam And Ors vs State Of Haryana And Others
2022 Latest Caselaw 16995 P&H

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                                LPA No. 290 of 2022(O & M)
                                                Date of Decision: 15.12.2022


Mohan Shyam and others                                           .....Appellant(s)

                               Versus


State of Haryana and others                                     ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr.Aditya Yadav, Advocate
             for the appellants.

             Mr.Hitesh Pandit, Addl.A.G.Haryana.

G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 1826

of 2019, Rajiv Singh and others vs. State of Haryana and others.

                                                (G.S. SANDHAWALIA)
                                                         JUDGE


15.12.2022                                    (HARPREET KAUR JEEWAN)
shivani                                                 JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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