Chetan And Others vs State Of Haryana And Others
2022 Latest Caselaw 16979 P&H

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                                  LPA No. 230 of 2020(O & M)
                                                  Date of Decision: 15.12.2022


Chetan and others                                     .....Appellant(s)

                                 Versus


State of Haryana and others                                       ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr.Viren Nehra, Advocate,
             for Mr.Sunil K.Nehra, Advocate
             for the appellants.

             Mr.Hitesh Pandit, Addl.A.G.Haryana.


G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 1826

of 2019, Rajiv Singh and others vs. State of Haryana and others.

                                                  (G.S. SANDHAWALIA)
                                                           JUDGE


15.12.2022                                      (HARPREET KAUR JEEWAN)
shivani                                                   JUDGE

Whether reasoned/speaking                       Yes
Whether reportable                              No




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