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Naresh Kumar vs Muskan
2022 Latest Caselaw 16853 P&H

Citation : 2022 Latest Caselaw 16853 P&H
Judgement Date : 14 December, 2022

Punjab-Haryana High Court
Naresh Kumar vs Muskan on 14 December, 2022
              CR-3298-2022                                                                 [1]



                         IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                                                      CR-3298-2022
                                                Date of Decision: December 14, 2022

              Naresh Kumar                                               ........ Petitioner
                                                    Versus
              Muskan                                                  ......... Respondent

              CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

              Present:-        Mr. Ajay Kumar Gupta, Advocate for the petitioner.
                                                   ****

              HARKESH MANUJA, J. (ORAL)

Present revision petition arises out of execution proceedings

being carried out in furtherance to the judgment and decree dated

21.12.2017.

Today, it has been pointed out by the learned counsel for

the petitioner that the first appeal filed at the instance of his client has

been allowed by the Court of learned Additional District Judge, Yamuna

Nagar, vide judgment and decree dated 22.11.2022, reversing the

judgment and decree dated 21.12.2017 passed by the Trial Court,

thereby dismissing the suit filed by the respondent herein and as such

nothing survives in the present revision petition, thus, the same be

disposed of as such.

Disposed of as having been rendered infructuous.

Pending application(s), if any, shall also stand disposed of.

              December 14, 2022                              ( HARKESH MANUJA )
              parul                                                JUDGE

                                    Whether speaking/reasoned         Yes/No
                                       Whether Reportable             Yes/No


SANJAY GUPTA
2022.12.14 16:56
I attest to the accuracy and
integrity of this document
 

 
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