Pawandeep Singh @ Pawna vs State Of Punjab
2022 Latest Caselaw 16710 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH
                 242+2                                             CRA-S-2216-SB-2017
                                                                   Date of Decision: 13.12.2022

                 Pawandeep Singh @ Pawna                                          ...Petitioner
                                                          Versus
                 State of Punjab                                                ...Respondent

                 CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
                 Present:-              Mr. Jasmeet Singh Ghumman, Advocate,
                                        for the petitioner
                        Mr. Digvijay Nagpal, AAG Punjab
                        *****
                 JAGMOHAN BANSAL, J. (Oral)

For orders, see order of even date passed in CRM-M-

51831-2022; Balbir Kaur @ Balvir Kaur and Others Versus State of

Punjab and Another.

(JAGMOHAN BANSAL) JUDGE

13.12.2022 Mohit Kumar

Whether speaking/reasoned Yes/No Whether reportable Yes/No

MOHIT KUMAR 2022.12.13 18:25 I attest to the accuracy and authenticity of this order/judgment