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Subhash And Ors vs State Of Haryana And Others
2022 Latest Caselaw 16697 P&H

Citation : 2022 Latest Caselaw 16697 P&H
Judgement Date : 13 December, 2022

Punjab-Haryana High Court

Subhash And Ors vs State Of Haryana And Others on 13 December, 2022

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

(236) CW P-32723-2019
Date of Decision: 13.12.2022

SUBHASH AND ORS ..-Petitioner(s)
vs
STATE OF HARYANA AND OTHERS ... Respondent(s)

CORAM: HON'BLE MR. JUSTICE VIKRAM AGGARWAL Present: Ms. Sharmila Sharma, Advocate

for the petitioners.

Mr. Saurabh Mohunta, DAG, Haryana.

38 OK 2K ok

VIKRAM AGGARWAL, J (QRAL)

Learned counsel for the petitioners states that she may be permitted to withdraw the present writ petition. Prayer granted.

Dismissed as withdrawn.

(VIKRAM AGGARWAL) JUDGE 13.12.2022 Hemant Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

HAMANT

2022.12.14 10:18

| attest to the accuracy and authenticity of this order/judgment

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Subhash And Ors vs State Of Haryana And Others
2022 Latest Caselaw 16697 P&H

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Subhash And Ors vs State Of Haryana And Others2022 Latest Caselaw 16697 P&H

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Subhash And Ors vs State Of Haryana And Others
2022 Latest Caselaw 16697 P&H