Dilbag Singh vs Vishan Dass And Ors
2022 Latest Caselaw 16547 P&H

                            116

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             EFA-15-2022 (O&M)
                                                                             Date of decision : 12.12.2022


                            Dilbag Singh                                                     ... Appellant(s)

                                                                 Versus

                            Vishan Dass & Ors.                                             ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       Mr. Anil Mehta, Advocate for the appellant.

                            ALKA SARIN, J. (ORAL)

Learned counsel for the appellant seeks permission to withdraw

the present appeal with liberty to file afresh with better particulars.

Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                                                                             ( ALKA SARIN )
                            12.12.2022                                            JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.12.13 12:07 I attest to the accuracy and integrity of this order/judgment. Chandigarh