M/S Balraj Sweets vs U. T. Chandigarh And Another
2022 Latest Caselaw 16282 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH

                 238+2                                        CRM-M-45538-2022(O&M)
                                                              Date of Decision:08.12.2022
                 M/s Balraj Sweets                                                    ...Petitioner

                                             Versus
                 State U.T., Chandigarh and Another                              ...Respondents

                 CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

                 Present:-              Mr. Tarun Dhingra, Advocate,
                                        for the petitioner

                                        Mr. Charanjit Bakshi, Addl. PP, U.T., Chandigarh

                                        ****
                 JAGMOHAN BANSAL, J. (Oral)

For orders, see order of even date passed in CRM-M-

45506-2022, titled as M/s New Chandigarh Sweets Manufacturing

Unit Versus State of U.T., Chandigarh and Others.

(JAGMOHAN BANSAL) JUDGE

08.12.2022 Mohit Kumar

Whether speaking/reasoned Yes/No Whether reportable Yes/No

MOHIT KUMAR 2022.12.08 16:53 I attest to the accuracy and authenticity of this order/judgment