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Sham Sunder And Anr vs Buta Ram And Ors
2022 Latest Caselaw 16264 P&H

Citation : 2022 Latest Caselaw 16264 P&H
Judgement Date : 8 December, 2022

Punjab-Haryana High Court
Sham Sunder And Anr vs Buta Ram And Ors on 8 December, 2022
                            211          IOIN-RSA-82-2006 in RSA-82-2006

                            SHAM SUNDER & ANR. V/S BUTA RAM & ORS.

                            Present:     Mr. Aditya Garg, Advocate for
                                         Mr. Rohit Sharma Advocate for the appellants.

                                         Ms. Kiran Verma, Advocate for
                                         Ms. Prinkle Singla, Advocate for respondent nos.1, 3 and 4.

                                               ****

Learned counsel for the appellants has expressed his inability to

furnish the correct address of respondent no.2.

In view thereof, no further order needs to be passed.

IOIN for service stands disposed off.




                                                                                       ( ALKA SARIN )
                            08.12.2022                                                     JUDGE
                            jk




JITENDER KUMAR
2022.12.09 12:05

I attest to the accuracy and integrity of this order/judgment. Chandigarh

 
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