Savita And Ors vs Satbir Singh And Ors
2022 Latest Caselaw 16251 P&H

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH


                                                      FAO-4792-2014 (O&M)
                                          Date of Decision: December 08, 2022


Savita and others
                                                                      ...Appellants

                                    VERSUS

Satbir Singh and others
                                                                  ...Respondents


CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI


Present:      Mr.B.S.Rathee, Advocate
              for the appellants

              Mr.Tajender K. Joshi, Advocate
              for respondent No.3.

                    ****

ARCHANA PURI, J.

For detailed reasons recorded in judgment of even date, passed

in FAO-3853-2014 titled as Reliance General Insurance Company Limited

vs. Savita and others, which shall form part of this order, the present appeal

is allowed.

(ARCHANA PURI) JUDGE December 08, 2022 Vgulati

Whether speaking/reasoned Yes/No Whether reportable Yes/No

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