Sarbjit Kaur And Others vs Satvir Singh And Others
2022 Latest Caselaw 15966 P&H

                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.: 103


                                                                           RSA No.3969 of 2019
                                                            Date of Decision: December 06, 2022


                       Sarbjit Kaur & others
                                                                             ..... APPELLANT(S)
                                                        VERSUS
                       Satvir Singh & others
                                                                           ..... RESPONDENT(S)

                                                          ...

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

...

PRESENT: - None.

. . .

Tribhuvan Dahiya, J (Oral)

Even on the second call, no one has put in appearance. On

the last date of hearing also, none appeared to address arguments on behalf

of the appellants.

Dismissed for non-prosecution.

(Tribhuvan Dahiya) Judge December 06, 2022 avin

Whether Speaking/ Reasoned: Yes/ No Whether Reportable: Yes/ No

AVIN KUMAR 2022.12.06 18:34 I attest to the accuracy and authenticity of this order/judgment.