Gurmeet Singh And Anr vs Iqbal Singh Through Attorney ...
2022 Latest Caselaw 15965 P&H

                            321
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                 CHANDIGARH



                                                                        Civil Revision No.8223 of 2019 (O&M)
                                                                        DATE OF DECISION : 06.12.2022



                            Gurmeet Singh and Another                                               .....Petitioners

                                                                        versus

                            Iqbal Singh                                                             .....Respondent



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Lokesh Vohra, Advocate for the petitioners

                                                  ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioners seeks permission to

withdraw the present revision petition. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            06.12.2022                                                            (ALKA SARIN)
                            parkash                                                                  JUDGE



                                                       NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.12.07 12:55 I attest to the accuracy and authenticity of this order/judgment.