Jitendra M. Gada vs State Of Haryana And Another
2022 Latest Caselaw 15961 P&H

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


116-4                                      CRM-M-54860-2022 (O&M)
                                           Date of Decision: 06.12.2022



Jitendra M Gada                                                ...Petitioner

                                     Versus

State of Haryana and another                                   ...Respondents


CORAM:       HON'BLE MR. JUSTICE ANOOP CHITKARA

Present:-    Mr. Saurabh Dalal, Advocate for the petitioner.

             Mr. Manish Bansal, D.A.G, Haryana.

                           ****

ANOOP CHITKARA, J. (ORAL)

For detailed order, see the judgment of even date passed in

CRM-M-54627-2022, titled as "Jitender M Gada Vs. State of Haryana and another."

(ANOOP CHITKARA) JUDGE 06.12.2022 Jyoti-II

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

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