Ramphal Sharma vs Punjab Agro Food Grain ...
2022 Latest Caselaw 15821 P&H

                            363
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           CR-3488-2022 (O&M)
                                                                           Date of decision : 05.12.2022

                            Ramphal Sharma                                                  ... Petitioner(s)

                                                                 Versus

                            Punjab Agro Food Grain Corporation Ltd. and Anr.              ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Aazam Khan, Advocate for
                                            Mr. Parveen Kumar Garg, Advocate for the petitioner.


                            ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                           ( ALKA SARIN )
                            05.12.2022                                          JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.12.06 09:37 I attest to the accuracy and integrity of this order/judgment. Chandigarh