State Of Haryana And Others vs Dalbir Singh And Anr
2022 Latest Caselaw 15643 P&H

    IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                              LPA-560-2021 (O&M)
                                              Reserved on : 22.08.2022
                                              Pronounced on : 02.12.2022


State of Haryana and others

                                                            ......Appellant(s)
                                    Versus

Dalbir Singh and another

                                                           ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE VIKAS SURI

Present:     Mr. Ankur Mittal, Addl. AG, Haryana,
             Mr. Saurabh Mago, AAG, Haryana,
             Ms. Kushaldeep K. Manchanda, Advocate
             for the appellants.

             Mr. Abhishek Bansal, Advocate for
             Mr. Ravinder Malik (Ravi), Advocate for the respondent (s).

                *****
G.S. Sandhawalia, J.

The present appeal is dismissed. For reasons, see detailed

judgment of even date passed in LPA No.688 of 2021 'State of Haryana

and others Vs. Balwinder Singh and others'.

                                              (G.S. SANDHAWALIA)
                                                     JUDGE



                                                     (VIKAS SURI)
02.12.2022                                             JUDGE
Naveen


   Whether speaking/reasoned :                         Yes/No
   Whether Reportable :                                Yes/No




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