Mohinder Pal Anand vs Inderjeet Anand
2022 Latest Caselaw 15631 P&H

Citation : 2022 Latest Caselaw 15631 P&H
Judgement Date : 2 December, 2022

Punjab-Haryana High Court

Mohinder Pal Anand vs Inderjeet Anand on 2 December, 2022

117
CR-5251-2022 (O&M)
MOHINDER PAL ANAND V/S INDERJEET ANAND

Present:     Mr. Anil Chawla, Advocate
             for the petitioner.

             Mr. Ashok Aggarwal, Sr. Advocate with
             Mr. Mukul Aggarwal, Advocate,
             Mr. Shrenik Jain, Advocate and
             Mr. Hari Pal, Advocate for the respondent.

             ***

Arguments heard.

Judgment reserved.

( NIDHI GUPTA ) 02.12.2022 JUDGE ashok

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