Asri And Ors vs Shahid Husain And Ors
2022 Latest Caselaw 8707 P&H

                            119

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                      CHANDIGARH

                                                                                  FAO-3393-2022 (O&M)
                                                                              Date of decision : 05.08.2022


                            Asri and Ors.                                                   ... Appellant(s)

                                                                  Versus

                            Shahid Hussain and Ors.                                       ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       Mr. Nafees Ahmed Khan, Advocate for the appellants.



                            ALKA SARIN, J. (ORAL)

Learned counsel for the appellants seeks permission to

withdraw the present appeal with liberty to file afresh with better particulars.

Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid. All pending

applications, if any, also stand disposed off.

                                                                             ( ALKA SARIN )
                            05.08.2022                                            JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.08.08 11:07 I attest to the accuracy and authenticity of this order/judgment. Chandigarh