Kailash Nath vs Sant Bakshish Singh And Ors
2022 Latest Caselaw 8706 P&H

                            343

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                              CHANDIGARH



                                                                        Civil Revision No.248 of 2020 (O&M)
                                                                        DATE OF DECISION : 05.08.2022


                            Kailash Nath                                                         .....Petitioner

                                                                     versus

                            Sant Bakshish Singh and Others                                     .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Sandeep Bansal, Advocate for the petitioner
                                                 ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner seeks permission to withdraw

the present petition in as much as the main case itself has been decided.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            05.08.2022                                                    (ALKA SARIN)
                            parkash                                                          JUDGE



                                               NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.08.08 11:47 I attest to the accuracy and authenticity of this order/judgment.