Daljit Singh Kanwar And Anr vs Taj Travels Pvt Ltd And Anr
2022 Latest Caselaw 8223 P&H

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

                                                FAO-5934-2016 (O&M)
                                                Reserved on 21.07.2022
                                             Pronounced on: 01.08.2022

Daljit Singh Kanwar and another                               .....Appellants

                                  Versus

Taj Travels Private Limited and another                     .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Argued by : Ms. Ramandeep Kaur, Advocate for
            Ms. Himani Kapila, Advocate
            for the appellants.

             Mr. Lalit Garg, Advocate
             for respondent No.2.

                                   ****

MANJARI NEHRU KAUL, J.

For orders, see judgment of even date passed in FAO

No.4185 of 2016 titled as 'National Insurance Co. Ltd. Vs. Daljit

Singh Kanwar and others'.

01.08.2022                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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