Likhi Ram vs State Of Haryana & Ors
2022 Latest Caselaw 10000 P&H

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH
267+268
                                   1.      CM-1691-CI-2020
                                      in/and RFA-6551-2013
                                 Date of decision: 29.08.2022

LIKHI RAM                                           ..Appellant

                                   Versus

STATE OF HARYANA & ORS                              ..Respondents

2. CM-1692-CI-2020 in/and RFA-6316-2013

MAN PHOOL ..Appellant

Versus

STATE OF HARYANA & ORS ..Respondents

3. CM-1693-CI-2020 in/and RFA-6188-2013

MAYA ..Appellant

Versus

STATE OF HARYANA & ORS ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. R.K. Kapoor, Advocate for the appellant.

Ms. Vibha Tewari, AAG, Haryana.

ANIL KSHETARPAL, J(Oral) CM-1691-CI-2020 in RFA-6551-2013 CM-1692-CI-2020 in RFA-6316-2013 CM-1693-CI-2020 in RFA-6188-2013

Allowed as prayed for.

The appeals are taken on board for final disposal.

Main

The learned counsel representing the parties are ad idem that

these three appeals are required to be disposed of in terms of the judgment

1 of 2

CM-1691-CI-2020 in/and RFA-6551-2013 and -2- other connected cases

passed by the Supreme Court in Civil Appeal No.2903 of 2021, titled as

"Banwari Lal and another Vs. State of Haryana and others", decided on

14.07.2021.

Keeping in view the consensus arrived at, these appeals are

disposed of in the same terms. The landowners shall be entitled to the

market value as assessed by the Supreme Court in Civil Appeal No.2903 of

2021, titled as "Banwari Lal and another Vs. State of Haryana and

others", decided on 14.07.2021, along with all the statutory benefits.

All the pending miscellaneous applications, if any, are also

disposed of.

August 29th, 2022                                     (ANIL KSHETARPAL)
Ay                                                          JUDGE

Whether speaking/reasoned               :       Yes/No
Whether reportable                      :       Yes/No




                                       2 of 2