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Dhirendra Kumar vs The State Of Bihar
2025 Latest Caselaw 4281 Patna

Citation : 2025 Latest Caselaw 4281 Patna
Judgement Date : 3 November, 2025

Patna High Court

Dhirendra Kumar vs The State Of Bihar on 3 November, 2025

Author: Harish Kumar
Bench: Harish Kumar
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.16916 of 2025
     ======================================================
1.    Dhirendra Kumar S/o- Mugeshwar Singh, Vill- Mahadi, P.O.- Sonbrsha P.S.
      - Obra, Dist.- Aurangabad Pin - 824124.
2.   Manish Kumar, S/o- Damodar Pandey, Vill and P.O. - Basahi P.S. - Janta
     Bazar, Dist. - Saran, Pin- 841206.
3.   Binay Shankar Kumar, S/o Bijay Kumar Vill.- Thali Bazar Post- Sughari,
     P.S. - Govindpur, Dist. - Nawada Pin Code- 805126.
4.   Santosh Kumar, S/o Krishna Chouhan, Vill.- Dhira Bigha Post- Tehta, P.S.-
     Makhdum Pur Dist - Jehanabad, Pin. No- 804427.
5.   Pawan Kumar, S/o Ganauri Prasad, Vill- Dattitilha Post- Rajauli P.S. -
     Rajauli, Dist. - Nawapa Pin No.- 805125.
6.   Jaymanish Kumar S/0-Ramswarup Singh At and Po-Orlaha P.S.-B.Kothi Pin
     No-854203.
7.   Parshuram Kumar S/O Narad Yadav At Mathar Po - Gorgama, P.S.-
     Nayagaon Pin -851211
8.   Manish Kumar, S/O Devendra Nath Rai, Vill -Brahmarsi Colony Central Jail
     Road Buxar, Bihar Pin-802101.
9.   Dashrath Kumar Singh s/o Debsharan Singh Vill and Po- Bari Ray Bhan
     Dist- Gopalganj Pin -841436
10. Rupak Kumar Biswas S/0 Laxmi Nath Biswas Vill Hatbari Kurshanda Po -
    Bastoul Dist- Katihar Pin- 854116.
11. Amit Kumar, S/O Janardan Singh, Vill Chilahari Post- Chilahari P.S
    Dumraon Dist- Buxar Pin- 802133.
12. Sonam Kumari, D/O Arun Gupta, Vill Parsathua Po Dangari Thana- Kochas
    Dist Rohtas Pin 821112.
13. Vikas Kumar S/O Sudhir Kumar Vill- Bangama Post - Bangama Ps-
    Narhiyaop Dist Madhubani Pin- 847108.
14. Mukesh Kumar S/O- Munilal Singh, Vill and Po Pirpainti Bazar (Malikpur)
    Post- Pirpainti Bazar Ps- Pirpainti Dist- Bhagalpur Pin- 813209.
15. Shiomangal Singh, S/o- Harinarayan Singh, Vill and Post - Sedhan Ps -
    Tarari Dist - Bhojpur Pin - 802207.
16. Prabhat Kiran, s/o -Shiv Shankar Prasad Rai, At Kharzamma Mahnar Ward
    No- 5 Po and Ps- Mahnar Dist - Vaishali Pin 844506.
17. Balram Kumar, S/o- Yogendra Prasad, At- Teghra Ward No. - 18 P.O. and
    P.S. - Teghra, Dist. - Begusarai Pin - 851133.
18. Ashok Kumar, S/o- Sukhdev Yadav, At- Belhi, P.O.- Parwa P.S. - Jaynagar,
    Dist.- Madhubani Pin - 847226.
19. Chandan Kumar, S/o- Ajay Prasad Gupta, Vill, P.O. and P.S.- Kargahar, Dist-
    Rohtas Pin - 821107.
20. Navin Kumar, S/o- Ram Lakhan Ray, Vill.- Bhima Makleshwar P.O.-
    Narayanpur P.S. - Pupri, Dist.- Sitamarhi, Pin - 843320.
 Patna High Court CWJC No.16916 of 2025 dt.03-11-2025
                                           2/6




  21. Dhiraj Kumar, S/O Ganesh Ram, Vill - Devradh Po Manudihari Ps - Tiyar
      Dist - Bhojpur Pin 802158.
  22. Amitesh Ranjan, S/O Balmukund Singh, At- New Colony, Chhotki Delha
      Po- R.S. Gaya P.S- Delha Dist- Gaya Pin - 823002.
  23. Pratima Kumari, D/O- Manoj Kumar Singh, At- Praspur Kadwa Po-
      Khairpur Ps- Naugadhia Dist- Bhagalpur Pin 853204.
  24. Guddu Kumar S/o Arvind Kumar Ray, Vill and Po- Sarwan P.S.- Rampur
      Chauram Dist- Arwal Pin- 804402.
  25. Vipin Chandra Singh S/O Shiv Kumar Singh, Vill and Po- Piyari Dist-
      Kaimur Pin - 821108.
  26. Chandra Kishore Chandran S/O Prabhu Ray, Vill- Chakbigjani Post-
      Dighikala, P.S - Sadar Hajipur Dist- Vaishali Pin- 844102.
  27. Neeraj Kumar Gupta S/O Shiv Nath Prasad Gupta, At- Araria Bazar Araria
      Ward No - 28 Po,Ps and Dist - Araria Pin- 854311.
  28. Ravi Manglam S/O- Vimal Prasad Sharma, At - Ward No.-07, Opposite-
      Railway Hospital, Bibiganj Anandpuri, Brahmpura Post- M.I.T. Dist-
      Muzaffarpur Pin - 842003.
  29. Anshu Kumar, S/0 Birendra Kumar Singh, Vill and Po- Shabhuganj Dist-
      Banka Pin- 813211.
  30. Shambhu Kumar Singh S/O Bhagvat Singh, Vill - Barail Po - Teghra Via-
      Khutauna Dist - Madhubani Pin- 847227.
  31. Pratima Kumari, D/O- Prahlad Prasad, Vill- Akbarpur Hat, Dist -Nawada,
      Pin- 805126.
  32. Maruti Nandan Maurya, S/O Ashok Kumar Maurya, Vill- Ramey, Po-
      Kahuara, Dist- Nawada, Pin- 805109.
  33. Rohan Kumar Singh, S/O Late Awadhesh Singh, At -Jagdishpur, Post-
      Bharthauli, Dist- Aurangabad, Pin 824121.
  34. Bharti Chandra, D/O Ramanand Sah, At- Haziyapur, Ward No 10,
      Krishnapuri, Kharpar. Dist.- Gopalganj Pin- 841428.
  35. Surendra Kumar Suman, S/o- Ram Bahadur Thakur, Vill- Bishnupur P.O-
      Mahthaur (Khurd) Via- Phulparas, Dist- Madhubani Pin- 847409.
  36. Md. Anwar Alam, S/O Md. Habib, Vill and Po Jawkatia, Ps- Majhaulia,
      Dist- West Champaran Pin - 845454.
  37. Durga Nand Prasad, S/O Ugra Narayan Mahto, Vill- Belhi, Po- Inai, Ps-
      Baheri, Dist- Darbhanga, Pin- 847105.
  38. Randhir Kumar, S/o- Kamaldeo Singh, Vill- Kadhariya P.O.- Kadhariya,
      P.S.- Wazirganj, Dist.- Gaya.
  39. Kundan Kumar Singh, S/o- Rajendra Singh, Vill. - Semri Post- Saran, Dist.-
      Saran.
  40. Ashok Kumar Gandhi, S/o - Shri Bhagwan Prasad, Vill and P.O.- Kathmalia
      Via- Dhaka, P.S.- Shikarganj, Dist.- East Champaran Pin - 845418.
  41. Raman Kumar, S/o- Lal Kishun Yadav, Vill - Pothi Post- Basuhar P.S. -
      Punpun Dist. - Patna Pin - 804453.
 Patna High Court CWJC No.16916 of 2025 dt.03-11-2025
                                           3/6




  42. Bablu Kumar, S/o - Satya Narayan Singh, Vill- Sugahi Post- Chhaurahiya,
      Dist.- Sitamarhi Pin- 843332.
  43. Ranjeet Kumar, S/o- Shivdani Prasad Yadav, Vill. - Itpakwa P.S.- Kawakol
      Dist. - Nawada, Pin- 805706.
  44. Bindhyachal Sharma, S/o- Sigasan Sharma, Vill and P.O. - Kaithi Dist.-
      Rohtas, Pin - 821310.
  45. Anil Kumar Sah, S/o- Ram Krishna Sah, Vill and P.O.- Kankhudia Dist. -
      Araria, Pin- 854333.
  46. Nimesh Kumar, S/O Shyam Sundar Dubey, At- Krishnapuri, Ward No 09,
      Ps- Warsaliganj, Dist- Nawada.
  47. Md. Imroz, S/O Md Alauddin, Vill - Bandi, P.O.- Manyara, Ps- Nimchak
      Bathani Baddi Dist- Gayapin- 823311.
  48. Naveen Kumar, S/O Ashok Kumar Sharma, Vill.- Murli, Dakahwa, Dist-
      West Champaran Pin- 845103.
  49. Akashdeep Kumar S/o Yasodhar Prasad Yadav Jai Pal Patti Ward No 26
      Nagar Parishad Dist. - Madhepura Pin Code- 852113.
  50. Sanjeet Kumar Bablu S/o Keswar Yadav, Vill- Sondaha, P.O.- Bankey Bazar
      Dist Gaya Pin- 824217.
  51. Manish Kumar, S/o Vinay Kumar, Vill Sakarpura P.O. - Masaurhi Dist. -
      Patna Pin- 804452.

                                                                       ... ... Petitioner/s
                                             Versus

  1.    The State of Bihar through Principal Secretary, Education Department
        Government of Bihar, Patna.
  2.    The Additional Principal Secretary, Education Department, Government of
        Bihar, Patna.
  3.    The Bihar Public Service Commissioner through its Secretary, Bailey Road,
        Patna.
  4.    The Secretary, Bihar Public Service Commissioner, Bailey Road, Patna.
  5.    The Bihar School Examination Board through its Secretary, Patna.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Petitioner/s     :       Mr.Amitesh Jha, Advocate
       For BPSC                 :       Mr. Sanjay Pandey, Advocate
                                        Mr. Nishant Kumar Jha, Advocate
       For BSEB                 :       Mr. Satyabir Bharti, Sr. Advocate
                                        Mr. Abhisheik Anand, Advocate
                                        Ms. Kanupriya, Advocate
       For the Respondent/s     :       Mr. AC to GP - 18
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
       ORAL JUDGMENT
 Patna High Court CWJC No.16916 of 2025 dt.03-11-2025
                                           4/6




         Date : 03-11-2025

                         The petitioners are the aspirants for the post of

         Teachers, have approached this Court for the following reliefs:-

                                         "1. a. For issuance of appropriate writ,
                         order/orders or direction in the nature of writ of
                         certiorari quashing the impugned notification dated
                         26.06.2021

by means which the STET - 2019 competitive examination which was conducted for the purpose of appointment has now been converted into a qualifying examination without assigning any valid reason.

b. For issuance of an appropriate writ, order/orders or direction in the nature of writ of mandamus commending the Respondent authorities to immediately appoint the petitioners against 30,675 posts of teachers under the category of state employees as the petitioners have already qualified and are within subject wise and vacancy wise merit in the STET 2019 competitive examination which was conducted for the purpose of appointment only.

c. For issuance of appropriate writ, order/orders, or direction in the nature of writ of mandamus directing the respondents not to proceed for conducting examination on 30,675 posts only (on which the petitioners are already in merit) out of 90,518 posts which has been advertised vide Advertisement no. 26/2023 dated 30.05.2023 so far as it relates to the secondary and higher secondary Patna High Court CWJC No.16916 of 2025 dt.03-11-2025

teachers.

d. for issuance of appropriate writ, order/orders, or direction in the nature of writ of mandamus, commanding the Bihar Public Service commission (hereafter referred as B.P.S.C.) for reserving/holding 30,675 posts out of total advertised 90,518 posts on which the petitioners are other similarly situated meritorious candidates qualified the STET-2019 but appointment was not done since last about 4 years.

e. During pendency of this writ application, this Hon'ble Court may be pleased to stay the operation and implementation of impugned notification dated 26.06.2021.

f. For any other appropriate writ/writs, order/orders or direction/directions which petitioners deemed entitled to in the light of facts and circumstances of the case."

2. At the outset, learned Advocate for the Bihar

School Examination Board submitted at the Bar that the

impugned Notification dated 26.06.2021 was also subject matter

of challenge in various writ petitions, including C.W.J.C. No.

13312 of 2021 and C.W.J.C. No. 12481 of 2021. These writ

petitions were heard and finally came to be dismissed.

Thereafter, other identical matters have also come up for

consideration, which also resulted in the dismissal in identical Patna High Court CWJC No.16916 of 2025 dt.03-11-2025

terms. One of the order passed by learned co-ordinate Bench in

C.W.J.C. No. 13488 of 2023 has been placed on record. This

Court is also apprised that against the order passed in C.W.J.C.

No. 13312 of 2021, the aggrieved petitioners had preferred

appeal bearing L.P.A. No. 275 of 2022, which also came to be

dismissed vide order dated 27.09.2023. A copy of which is also

been placed on record.

3. Learned Advocate for the petitioners is not in a

position to confront the aforesaid position.

4. In view of the submissions advanced by learned

Advocate for the Respondents, this Court does not find any

reason to entertain and continue with the present writ petition.

Accordingly, the present Writ petition also stands dismissed in

terms with the order dated 01.05.2025 passed in C.W.J.C. No.

13488 of 2023 as well as order of the co-ordinate Bench dated

27.09.2023 passed in L.P.A. No. 275 of 2022.

(Harish Kumar, J) manish/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          07.11.2025
Transmission Date       NA
 

 
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