Basant Kumar vs Bihar State University Service ...
2025 Latest Caselaw 2419 Patna

Patna High Court

Basant Kumar vs Bihar State University Service ... on 25 March, 2025

           IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.4735 of 2025
     ======================================================
     Basant Kumar Son of Someshwar Prasad Resident of Village/Mohalla - South
     of Chandmari Railway Crossing, Balua Taal, Motihari, P.S. Nagar, District -
     East Champaran.

                                                        ... ... Petitioner/s
                                    Versus
1.   Bihar State University Service Commission 8th Floor, Bihar School
     Examination Board, Academic Building, Buddha Marg, Patna-800001
     through its Secretary.
2.   The Secretary, Bihar State University Service Commission, 8th Floor, Bihar
     School Examination Board, Academic Building, Buddha Marg, Patna -
     800001.

                                               ... ... Respondent/s
     ======================================================
     Appearance :
     For the Petitioner/s   :     Mr. Arun Kumar, Advocate
     For the BSUSC          :     Mr. Harsh Singh, Advocate
                                  Mr. Rakesh Kumar Singh, Advocate
     ======================================================
     CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
     ORAL JUDGMENT
      Date : 25-03-2025


                  Heard learned counsel for the parties.

                  2. The petitioner has filed this writ petition seeking a

     direction to the respondent-Bihar State University Service

     Commission / respondent No. 1 & 2 to issue the interview letter to

     the petitioner, fix a date of interview and allow him to participate

     in the selection process for appointment to the post of Assistant

     Professor(History) pursuant to advertisement No. AP-HIST-08/20-

     21.

                  3. Learned counsel for the respondents submit that the

     interview for the post of Assistant Professor (History) pursuant to
              Patna High Court CWJC No.4735 of 2025 dt.25-03-2025
                                                        2/2




                    advertisement No. AP-HIST-08/20-21 has been concluded on

                    24.02.2025.

                                 4

. Learned counsel for the petitioner submits that the

petitioner has been arbitrarily denied to participate in the interview

scheduled from 19.02.2025 to 24.02.2025, for the post of Assistant

Professor (History), therefore, he prays for a direction to the

respondent-Bihar State University Service Commission to fix a

date and hold a special interview for the petitioner.

5. Since, the interview in which the petitioner seeks to

participate, has already been concluded, in the considered view of

this Court, relief sought for by the petitioner cannot be granted

after the interview scheduled by the Commission has been

conducted.

6. Accordingly, the writ petition is disposed of with no

consequential order.

(Nani Tagia, J) Siddharth Sagar/-

AFR/NAFR                NAFR
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Uploading Date          25.03.2025
Transmission Date       NA