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The State Of Bihar vs Bablu Kumar
2025 Latest Caselaw 2406 Patna

Citation : 2025 Latest Caselaw 2406 Patna
Judgement Date : 25 March, 2025

Patna High Court

The State Of Bihar vs Bablu Kumar on 25 March, 2025

Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Alok Kumar Sinha
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Letters Patent Appeal No.192 of 2022
                                            In
                    Civil Writ Jurisdiction Case No.16080 of 2019
     ======================================================
1.    The State of Bihar through its Chief Secretary, Govt. of Bihar, Patna.
2.   The Chief Secretary, Govt. of Bihar, Patna.
3.   The Principal Secretary, Education Department, Govt. of Bihar, Patna.
4.   The Principal Secretary, Finance Department, Govt. of Bihar, Patna.
5.   The Director, Primary Education, Govt. of Bihar, Patna.
6.   The District Magistrate, Siwan.
7.   The District Magistrate, Muzaffarpur.
8.   The Regional Deputy Director of Education, Saran.
9.   The Regional Deputy Director of Education, Muzaffarpur.
10. The District Education Officer, Siwan.
11. The District Programme Officer (Estb.), Siwan.
12. The District Education Officer, Muzaffarpur.
13. The District Programme Officer (Estb.), Muzaffarpur.

                                                                ... ... Appellants
                                       Versus
1.   Bablu Kumar Son of Late Bakram Mishra Resident of Village- Jagatpur Ti-
     wari Tola, P.S.- Basantpur, District- Siwan. Presently posted as Assistant
     Teacher, Government Upgraded Middle School, Chaughathiya, Block-
     Bhagwanpur Hat, P.S.- Bhagwanpur Hat, Siwan.

2.   Pramod Kumar Singh Son of Late Lalan Singh Resident of Village- Nikhtr
     Kalar, Ward No.- 7, P.S.- Raghunathpur, District- Siwan. Presently posted as
     Assistant Teacher, Government Upgraded Middle School, Murarpatti,
     Block- Raghunathpur, P.S.- Raghunathpur, Siwan.

3.   Vinay Kumar Pathak Son of Late Bishwanath Pathak Resident of Village-
     Barawan, P.O.- Asaon, P.S.- Aandar District- Siwan. Presently posted as As-
     sistant Teacher, Government Middle School, Hussainganj (Boys) Block-
     Hussainganj, P.S.- Husainganj, Siwan.

4.   Md. Tausif Anwar Son of Late IPSI Taufique Resident of Village- Islamia
     Nagar, Laxmipur, P.O. and P.S.- Siwan, District- Siwan. Presently posted as
     Assistant Teacher, Upgraded Middle School, Qutubchapra Urdu, Block-
     Hussainganj, P.S.- Hussainganj, Siwan.

5.   Bijyendra Kumar Sharma Son of Late Tal Bahadur Sharma Resident of Vil-
     lage- Sarangpur P.S.- Gautam Budh Nagar (Tarvara), District- Siwan.
     Presently posted as Assistant Teacher, Upgraded Middle School, Sarangpur,
     P.S.- Maharajganj, District- Siwan.
 Patna High Court L.P.A No.192 of 2022 dt.25-03-2025
                                             2/5




  6.    Sandeep Kumar Pathak Son of Late Surya Deo Pathak Resident of Village-
        Salahpur, P.S.- Gautam Budh Nagar (Tarvara), District- Siwan. Presently
        posted as Assistant Teacher, Upgraded Middle School, Bharatpur, Block-
        Panchrukhi, P.S.- Gautam Budh Nagar Irarvara), District- Siwan.

  7.    Avinash Pandey Son of Late Prabhakar Pandey Resident of Village- Kham-
        par, Block- Bhatparrani, P.S.- Deoria, District- Deoria, Uttar Pradesh.
        Presently posted as Assistant Teacher, Government Upgraded Middle
        School, Sahpur, Nauthan, District- Siwan.

  8.    Santosh Sinha Son of Late Rabindra Kumar Sinha Resident of Village-
        Pachlakhi, P.O.- Pachlakhi, P.S.- Siwan, District- Siwan. Presently posted as
        Assistant Teacher, Government Middle School Panchrukhi, Block-
        Panchrukhi, P.S.- Panchrukhi, Siwan.

  9.    Batinath Singh Son of Late Gautam Singh Resident of Village- Nikhti Kalil,
        Ward No- 7, P.S.- Raghunathpur, District- Siwan. Presently posted as Assis-
        tant Teacher, Primary School, Tan, Block- Raghunathpur, P.S.- Raghunath-
        pur, Siwan.

  10. Suresth Kumar Sharma Son of Late Rani Balak Sharma Resident of Village-
      Kishunpur Lauwar, P.O.- Panditpur, P.S.- Janta Bazar, District- Saran.
      Presently posted as Assistant Teacher, Upgraded Middle School, Badar
      Jamin, Block- Bhagwanpur Fiat, P.S.- Bhagwanpur Hat, Siwan.

  11. Arman Aharnad Son of Late Shah Mohammad Resident of Village- Bhopat-
      pur, P.O.- Jogapur Kothi, P.S.- Jamobazar, District- Siwan. Presently posted
      as Assistant Teacher, Upgraded Middle School, Mahuari, Panchrukhi, P.S.-
      Siwan Muffasil, District- Siwan.

  12. Rajnarayan Singh Son of Late Rajondra Prasad Singh Resident of Village-
      Bhikhpur, Bhagwanpur, P.S.- Raghunathpur, District- Siwan. Presently
      posted as Assistant Teacher, Middle School, Sugar Mill, Siwan. Block- Si-
      wan Sadar, P.S.- Siwan, Siwan.

  13. Jitendra Kumar Pandey Son of Latee Chandrashekhar Pandey Resident of
      Village- Makhnupur, P.O.- Panchruklti, P.S.- Panchrukhi, District- Siwan.
      Presently posted as Assistant Teacher, Middle School, Ghanauti, Block- Da-
      raunda, P.S.- Daraunda, Siwan.

  14. Shiwa Nand Son of Late Param Hans Pandey Resident of Village- Panch-
      mandira, Anand Nagar, P.S.- Siwan, District- Siwan. Presently posted as As-
      sistant Teacher, Government D.A.V. Middle School, Siwan, P.S.- Siwan, Si-
      wan.
  15. Kumari Munni Wife of Rajesh Kumar Singh Resident of Village- Tarwara,
      P.S.- Gautambudh Nagar, District- Siwan, Presently posted as Assistant
      Teacher, Government Middle School, Block- Panchrukhi, P.S.- Gautambudh
      Nagar, Siwan.
 Patna High Court L.P.A No.192 of 2022 dt.25-03-2025
                                             3/5




  16. Suresh Kumar Gupta Son of Late Madeshwar Prasad Resident of Village-
      Maghar, P.O.- Saghar Sultanpur P.S. Bhagwanpur Hat, District- Siwan.
      Presently posted as Assistant Teacher Government Primary School, Nagwa,
      Block- Bhagwanpur Hat, P.S.- Bhagwarwir Hat, Siwan.

  17. Subhashchandra Upadhyay Son of Late Umaraw Upadhyay Resident of Vil-
      lage- Jajauli, P.O.- Bansohi, P.S.- Masharakh, District- Saran. Presently
      posted as Assistant Teacher, Government Upgraded Middle School, Marachi,
      Block- Bhagwanpur Hat, P.S.- Bhagwanpur Hat, Siwan.

  18. Ravishankar Himahshu Son of Late Jagdish Singh Resident of Village-
      Dharmraj, P.O.- Sudhri, P.S.- Bhagwanpur Hat, District- Siwan. Presently
      posted as Assistant Teacher, Government Primary School, Bhishampur
      Chaurashi, Block- Bhagwanpur Hat, P.S.- Bhagwanpur Hat, Siwan.

  19. Shashi Shekhar Son of Late Ramjee Rai Resident of Village- Sondhani,
      P.O.- Sondhani, P.S.- Bhagwanpur Hat, District- Siwan. Presently posted as
      Assistant Teacher, Government Upgraded Middle School, Mathiya, Block-
      Basantpur, P.S.- Basantpur, Siwan.

  20. Shashi Bhushan Singh Son of Late Bipin Bihari Singh Resident of Village-
      Nawatola Near School, Bilaspur, P.S.- Bhagwanpur Hat, District- Siwan.
      Presently posted as Assistant Teacher, Government Upgraded Middle
      School, Nawatola, Block- Bhagwanpur Hat, P.S.- Bhagwanpur Hat, Siwan.

                                                 ... ... Respondents
       ======================================================
       Appearance :
       For the Appellant/s      :        Mr. Madhaw Prasad Yadaw (GP-23)
       For the Respondent/s     :        Mr.
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
               and
               HONOURABLE MR. JUSTICE ALOK KUMAR SINHA
       ORAL JUDGMENT

(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

Date : 25-03-2025

Heard I.A. No. 03 of 2025 for condonation of

delay in filing L.P.A. No. 192 of 2022. Cause of action

accrued to the Appellants on 06.09.2019 with reference to

the order of the learned Single Judge dated 07.08.2019. The Patna High Court L.P.A No.192 of 2022 dt.25-03-2025

Appellants should have explain the delay from 06.09.2019

to 19.03.2020 in the light of the fact that Covid-19 period

commences on 20th March, 2020. Further, there is no

explanation from 01.03.2021 to 25.04.2022. The overall

delay would be around 06 months in first spell and one

month and few days in the second spell.

2. For the reasons stated in the application read

with the affidavit, delay of about 953 days in filing L.P.A.

No. 192 of 2022 stands condoned.

3. We have heard L.P.A. No. 192 of 2022. The

learned Single Judge has allowed C.W.J.C. No. 16080 of

2019 in the light of order dated 11.04.2018 passed in

C.W.J.C. No. 7322 of 2017. The learned counsel for the

Appellants are not in a position to apprise this Court with

reference to the aforementioned decision. Further, he has to

apprise this Court whether State has preferred L.P.A.

against the order dated 11.04.2018 passed in C.W.J.C. No.

7322 of 2017 or not? That apart, he has to distinguish as to

how the present case is different from C.W.J.C. No. 7322 of

2017 decided on 11.04.2018. In the absence of these

materials, L.P.A. has been filed. Therefore, the Appellants Patna High Court L.P.A No.192 of 2022 dt.25-03-2025

have not made out a case.

4. Accordingly, L.P.A. No. 192 of 2022 stands

dismissed. Pending I.As, if any, stands disposed of.

(P. B. Bajanthri, J)

( Alok Kumar Sinha, J) manish/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          28.03.2025
Transmission Date       NA
 

 
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