Citation : 2023 Latest Caselaw 4501 Patna
Judgement Date : 11 September, 2023
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5651 of 2023
======================================================
Pradip Kumar Bishwas S/o Late Thakur Prasad Bishwas, Resident of Behind S.P. Kothi (Pokhar), Srinagar Hata, Purnea, Bihar, Pin-854301.
... ... Petitioner/s Versus
1. The State of Bihar represented through the Principal Secretary, Animal and Fisheries Resources Department, Government of Bihar, Patna.
2. The Director, Animal Husbandry Department, Government of Bihar, Patna.
3. The Regional Director, Central Range, Animal Husbandry, Patna.
4. The District Animal Husbandry Officer, Nalanda.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr. Dilip Kumar, Advocate For the Respondent/s : Mr. Rampravesh Nath Tiwari, AC to SC-23 ====================================================== CORAM: HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT Date : 11-09-2023 Heard Mr. Dilip Kumar, learned counsel appearing
on behalf of the petitioner and Mr. Rampravesh Nath Tiwari,
learned AC to learned SC-23 for the State.
2. Hard copy of the counter affidavit filed on behalf
of the respondents no. 1 to 4 is kept on record.
3. Learned counsel appearing on behalf of the
petitioner informs this Court that grievance of the petitioner has
been redressed, however, petitioner has not been paid statutory
interest from the date of eligibility till the date it has been paid
on account of delayed payment.
4. Considering the aforesaid submission made on
behalf of the parties, the petitioner, if so advised, may file a Patna High Court CWJC No.5651 of 2023 dt.11-09-2023
detailed representation for claiming interest at appropriate rate.
5. With above observations and directions, the
present writ petition is disposed of.
(Purnendu Singh, J)
Niraj/Nilmani
AFR/NAFR N.A.F.R.
CAV DATE N/A
Uploading Date 12.09.2023
Transmission Date N/A
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!