Patna High Court
Ashfaque Ahmed vs The State Of Bihar on 5 October, 2023
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVIEW No.29 of 2023
In
Civil Writ Jurisdiction Case No.25362 of 2013
======================================================
1. Shambhoo Sharma Son of Sri Ramnandan Sharma Resident of Village-
Akhtiyarpur, PO Paliganj, P.S. Paliganj, District-Patna, Bihar.
2. Jugal Kishore Prasad S/o Sakaldeo Prasad Singh R/o-Vill. and P.O.-Babu
Amouna Via- Daudnagar, P.S.-Daudnagar, District-Aurangabad, Bihar-
824143.
3. Nirmal Kumar Goswami S/o Late jagdish Goswami R/o-Village-
Mridubhashi Nagar, South Brahmpur, P.S.-Phulwari, Patna, Bihar-801505.
4. Usha Kumari D/o Anandi Prasad Singh and Wife of Bipin Kumar Singh R/o-
Ward No.5 Khamhar, Ceria Bariarpur Begusarai, Distt. Begusarai, Bihar-
8551131
5. Sharat Chandra S/o Sri Ram Naresh Sharma R/o-215/6, Jagarnath Singh
Lane, Radha Krishna Compound, Chaudhary Tola, Patna, District-Patna,
Bihar-800006.
6. Alok Kumar S/o Late Raj Kishore Thakur R/o Village-Parsauni Tola, P.O.-
Chainpur, P.S.-Pupri, District-Sitamarhi, Bihar-843320,
7. Subhash S/o Jagdish Mishra R/o-Bhasepur, P.O.-Ratwara, P.S.-Bajpatti,
District-Sitamarhi, Bihar-843333.
8. Sita Kumari Wife of Jay Prakash Thakur , R/o-Vill. and P.O.-Mahdaya,
District-Muzaffarpur, Bihar-843128.
9. Md. Salahuddin R/o-Vill. and P.O.-Telpur, P.S.- Lauriya, District-West
Champaran, Bihar-845103,
10. Tufail Ahmad Son of Md. Daud Siddiqui R/o-Village-Pipra Bazar, P.O. and
P.S.-Dhaka, District-East Champaran, Bihar-845418.
11. Ranjan Kumari Daughter of Ram Khelawan Singh and Wife of Vijay Kumar
Singh R/o-Vill. and P.O.-Mirzapur Bandwar, P.S. Begusarai, District-
Begusarai, Bihar-851129.
12. Pradeep Kumar S/o Late Ramawtar Paswan R/o-Village-Parmanandpur,
P.O.-Koshi College, P.S.-Mufassil, District-Khagaria, Bihar-851205.
13. Md. Anwar Alam S/o-Jasim Uddin R/o-Vill. and P.O.-Maarar Jalal Nagar,
Marar Ward No.17, District-Khagaria, Bihar-851205.
14. Md. Manzoor Alam Son of Md. Gyas Uddin R/o-Vill. and P.O.-Marar Purab
Tola, P.S.-Morekahi, District-Khagaria, Bihar-851205.
15. Md. Ashraf Uddin Son of Salim Uddin Farima, R/o-Vill.-Bhagwanandpur,
P.O.-panapur Via Manjhaul, District-Begusarai, Bihar-851127.
16. Usha Kumari D/o Ramchandra Prasad Singh and W/o Dilip Kumar
Choudhary, R/o Village-Tillak Nagar, Katira, Ara, Bhojpur, P.S.-Ara Town,
District-Bhojpur, Bihar-802301.
17. Md. Naeem Uddin Son of Md. Yashn, R/o-Village-Hardiya, P.O.-Chilmil
Rajaura, P.S.-Mufassil, District-Begusarai, Bihar-851131.
18. Abnish Kumar S/o Shankar Sah, R/o-Village-Hardiya, P.O.-Chilmil District-
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Begusarai Bihar-851131
19. Ajay Kumar S/o Ramashish Prasad R/o-Vill.-Sikanderpur, Raghopur, P.S.-
Bihta, Distt.-Patna. Bihar-801103.
20. Thakur Dinesh Prasad S/o Banaras Thakur R/o-Village-Itwan, P.O.-Doghra,
District-Patna, Bihar-801112.
21. Binod Tiwari S/o Triveni Tiwari R/o-Bhadsera, P.S.-Tarari, District-Bhojpur,
Bihar-80220
22. Gauri Shankar S/o Ramchandra Singh R/o-Ward no. 3, Katkuiya, P.O.-
Ahiraulia, Chiraia, District-East Champaran, Bihar-845415
23. Kumari Renu D/o Chandradev Prasad Singh W/o Ashok Kumar Singh R/o-
Village-Aunta, Hissater, P.S.-Hathidah District-Patna, Bihar-803303.
24. Ramakant Singh S/o-Sri Ramjanam Prasad Singh R/o-Village-Kharoj,
Lakhnaur, Bedauli, P.S.-Masaurhi, District-Patna, Bihar-804452.
25. Sudheshwar Kumar Son of Sidev Yadav Resident of Vilalge-Hemanpur,
Banauli Khurd, P.S.-Khirimore, District-Patna, Bihar-801110.
26. Bindeshwar Pandit Son of Late Kailash Pandit Resident of Vilalge-Kodihra,
P.O.-Mouri, P.S.-Khirimore, District-Patna, Bihar-804426.
27. Md. Mansoor Alam Son of Md. Gyas Uddin R/o-Vill. and P.O.-Marar Purab
tola, P.S.-Morekahi, Distt.-Khagaria, Bihar-851205.
28. Hasnul Afrin Son of Shamshul Afrin R/o-Village-Lakhminia, P.O.-
Lakhminia Bazar, Ward no.21, Distt.-Begusarai, Bihar-851211.
29. Md. Mazharul Haque Son of Md. Abdul Rahman R/o-Vill. and P.O.-
Rasaunk, P.S.-Morekahi, Distt. Khagaria, Bihar-851205.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Government of Bihar, Patna.
2. The Principal Secretary, Human Resources Development, Government of
Bihar, New Secretariat, Patna.
3. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna.
4. Nand Kishor Ojha S/o Kailash Pati Ojha, Village-Ojhawalia, P.O.-Bathua
Bazar, P.S.-Phulwaria, District Gopalganj.
5. Akhileshwar Prasad, s/o Late Suresh Prasad, Resident of Village-Bhusaula
Danapur, P.O.-Mubarakpur, P.S.-Phulwarisharif, District-Patna.
6. Ravindra Nath Mishra, S/o Raghunath Mishra, resident of Village-Birsha
Bathua, P.s.-Phulwaria, District-Gopalganj.
7. Uday Shanka, Sri Ram Kumar Singh, Resident of Village-Prabhat Nagar
Purbi Road No. 1 Bhagwanpur, P.S.-Sadar, District-Muzaffarpur.
8. Binod Kumar Singh, S/o Ram Ekbal Singh, Resident of Mohalla-Ganga
Bihar Colony, Beur, P.S.-Beur, District-Patna.
9. Arjun Prasad, S/o Late Darshan Das, Resident of Village P.O.-Dumrawan,
P.S.-Deep Nagar, District-Nalanda.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
10. Md. Jahangir, S/o Md. Yakub Village and P.O.-Garahani, P.S. Garahani,
District-Bhojpur.
11. Kamlesh Kumar Singh, S/o Late Baldeo Singh, Resident of village P.O.-
Chintamanpur, P.S.-Pipra, District-West Champaran.
12. Birendra Prasad S/o Late Kanhaiya Lal Prasad, resident of Village-Juaphar,
P.O.-Chakiya, P.s.-Bhagwanpur Hat, District-Siwan.
13. Kumari Kiran Patel, W/o Shailendra Kumar, Resident of Mohalla-Professor
Colony Pani Tanki, Taiya Par, P.O.-Digha, P.S.-Danapur, District-Patna.
14. Awadhesh Kumar, S/o Late Parashu Ram Singh, Resident of Village P.O.-
Madhopur Chhata, P.S.-Tariyani, District-Sheohar.
15. Rameshwar Pandey, S/o Late Ramayan Pandey, Resident of Village-Ori,
P.O.-Mahdah, P.S.-Etarhi, District-Buxar.
16. Shamsuddin Ahmad, S/o Late Sahabul Miyan, Resident at -Mohan Bazar,
P.O. P.S.-Maharajganj, District-Siwan.
17. Sri Ram Ray, S/o Ram Ashish Ray, Resident of Village-Lehra, P.O. Torni
Lehra, P.S.-Kargahar, District-Rohtas.
18. Bhola Yadav, S/o Late Bhattu Yadav, Resident of Badebigha, P.O.-Jiyan
Bigha, P.s.-Shekhupur Sarai, District-Sheikhpura.
19. Jay Prakash Narayan Singh, S/o Rajaram Singh, Resident of Village-Gaura,
P.O. P.S.-Rampur Chauram, District-Arwal.
20. Anil Kumar Thakur, S/o Late Raj Mangal Thakur, resident of Village P.O.-
Sutihara, P.S.-Parihar, District-Sitamarhi.
21. Baleshwar Singh, Resident of Village-Dangara Aahar, P.O.-Arwal, P.S.
Arwal, District-Arwal.
22. Chandrika Chaudhary, Resident of Village-Dharhara, P.O. -Kevra, P.S.-
Punpun, District-Patna.
23. Shatrudhan Rai, resident of Village P.O. -Raja Pakar, P.S.-Raja Pakar,
District-Vaishali.
24. Mukesh, Resident of Village-Balhan, P.s.-Kauti, District-Muzaffarpur.
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 309 of 2018
In
Civil Writ Jurisdiction Case No.25362 of 2013
======================================================
1. Nand Kishor Ojha Son of Kalish Pati Ojha Resident of Village - Ojhawalia,
P.O. - Bathua Bazar, P.S. - Phulwaria, District - Gopalganj.
2. Akhileshwar Prasad Son Of Late Suresh Prasad Resident Of Village -
Bhusaula Danapur, P.O. - Mubarakpur, P.S. - Phulwarisharif, District - Patna
3. Ravindra Nath Mishra Son of Late Raghunath Mishra Resident Of Village -
Birsha Bathua, P.S. - Phulwaria, District - Gopalganj
4. Uday Shankar Son Of Sri Ram Kumar Singh Resident Of Village - Prabhat
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Nagar Purbi Road No. 1 Bhagwanpur, P.S. - Sadar, District - Muzaffarpur
5. Binod Kumar Singh Son Of Ram Ekbal Singh Resident Of Mohalla - Ganga
Bihar Colony, Beur, P.S. - Beur, District - Patna
6. Arjun Prasad Son Of Late Darshan Das Resident Of Village P.O. -
Dumrawan, P.S. - Deep Nagar, District - Nalanda
7. Kamlesh Kumar Singh Son Of Late Baldeo Singh Resident Of Village P.O. -
Chintamanpur, P.S. - Pipra, District - West Champaran
8. Birendra Prasad Son Of Late Kanhaiya Lal Prasad Resident Of Village -
Juaphar, P.O. - Chakiya, P.S. - Bhagwanpur Hat, District - Siwan
9. Kumari Kiran Patel Wife Of Shailendra Kumar Singh Resident Of Mohalla -
Professor Colony Pani Tanki, Takiya Par, P.O. - Digha, P.S. - Danapur,
District - Patna
10. Awadhesh Kumar Son Of Late Parashu Ram Singh Resident Of Village P.O.
- Madhopur Chhata, P.S. - Tariyani, District - Sheohar
11. Rameshwar Pandey Son Of Late Ramayan Pandey Resident Of Village -
Ori, P.O. - Mahdah, P.S. - Etarhi, District - Buxar
12. Shamsuddin Ahmad Son Of Late Sahabul Miyan Resident At - Mohan
Bazar, P.O. P.S. - Maharajganj, District - Siwan
13. Sri Ram Ray Son Of Sri Ram Ashish Ray Resident Of Village - Lehra, P.O.
Torni Lehra, P.S. - Kargahar, District - Rohtas
14. Bhola Yadav Son Of Late Bhattu Yadav Resident Of Badebigha, P.O. - Jiyan
Bigha, P.S. - Shekhupur Sarai, District - Sheikhpura
15. Jay Prakash Narayan Singh Son Of Rajaram Singh Resident Of Village -
Gaura, P.O. P.S - Rampur Chauram, District - Arwal
16. Anil Kumar Thakur Son Of Late Raj Mangal Thakur Resident Of Village
P.O. - Sutihara, P.S. - Parihar, District - Sitamarhi
17. Baleshwar Singh Son Of Ramchandra Singh Resident Of Village - Dangara
Aahar, P.O. - Arwal, P.S. - Arwal, District - Arwal
18. Chandrika Chaudhary Son Of Late Ram Ratan Chaudhary Resident Of
Village - Dharhara, P.O. - Kevra, P.S. - Punpun, District - Patna
19. Shatrudhan Rai Son Of Saryug Rai Resident Of Village P.O. - Raja Pakar,
P.S. - Raja Pakar, District - Vaishali
20. Mukesh Son Of Sri Hari Narayan Sharma Resident Of Village - Balhan, P.S.
- Kauti, District - Muzaffarpur
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Human Resources Development Department,
Government of Bihar, New Secretariat, Patna.
3. The Director, Primary Education, Government Of Bihar, New Secretariat,
Patna
4. Md. Jahangir Son of Md. Yakub Resident of village P.O.- Garahani, P.S.-
Garahani, District- Bhojpur
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
5. Harendra Pandey Son of Late Satya Narayan Pandey Resident ofvillage
Banka Post office Dhebwa Police Station Gopalpur,District Gopalganj At
Present Headmaster in Charge in Utkramit Middle School Pasarma Post
Office Pasarma Police Station Gopalganj, District Gopalganj
6. Rakesh Kumar Tiwari Son of Swami Nath Tiwari Resident ofvillage -
Tiwari Matihaniya Post office Sipaya Police Station Bishambharpur, District
Gopalganj At Present Assistant Teacher in Utkramit Middle School Konhwa
Police Station Gopalganj,District - Gopalganj
7. Shambhu Nath Singh Son of Late Kashi Nath Singh Resident ofvillage -
Ramchandrapur, Post office - Ramchandrapur, Police Station Thawe,
District Gopalganj At Present Assistant Teacher in Utkramit Middle School,
Ekderwa Post Office Ramchandrapur Police Station Thawe District
Gopalganj
8. Omprakash Gupta Son of Late Dinanath Gupta Resident ofMohalla -
Sareya, Wards No. 4 Post office Gopalganj, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher in Utkramit Middle
School, Pasarma Post office -Pasarma, Police Station Gopalganj, District -
Gopalganj
9. Pramila Kumari Wife of Surendra Baitha Resident of village -Ekderwa Post
Office Thawe, District Thawe, District Gopalganj At Present Assistant
Teacher in Utkramit Middle School,Ekderwa Post Office Thawe, Police
Station Thawe, District -Gopalganj
10. Ainul Haque Son of Abdul Ajij Resident of village -Kamanpura, Post office
Dharamparsa, Police Station Barauli,District Gopalganj At Present Assistant
Teacher in Middle School, Basdila Post office Gopalganj, Police Station
Gopalganj
11. Md. Parvez Alam Son of Md. Anish Resident of village -Bhedihari, Post
office Sirisiya Khurd Via Adapur, P.S. Adapur,District - East Champaran At
Present Assistant Teacher in Utkarmit Middle School, Bauia, Police Station
Raxaul, District East Champaran
12. Upendra Manjhi Son of Shivpujan Manjhi Resident of village
-Ramchandrapur, Post office - Ramchandrapur, Police StationThawe,
District - Gopalganj At Present Assistant Teacher in Utkarmit Middle
School, Umar Mathiya, Police StationManjhagarh, District Gopalganj
13. Maimuna Khatoon Daughter of Julfikar Haider Resident ofvillage -
Jagmalwa, Post office - Thawe, Police Station Thawe,District - Gopalganj
At Present Assistant Teacher in UtkarmitMiddle School, Bhatpoyiya, Post
Office Panchdewari, PoliceStation Panchdewari, District - Gopalganj
14. Shyamdeo Manjhi Son of Gena Manjhi Resident of village -Bhitbherwa,
Post office Bhitbherwa, Police Station Bhitbherwa,Police Station Gopalganj,
District - Gopalganj, At PresentAssistant Teacher in Middle School, Basdila
Police StationGopalganj, District - Gopalganj
15. Ajadi Kumari Daughter of Shivdeo Manjhi Resident of village -Bideshi
Tola, Post Office Thawe, Police Station Thawe, District- Gopalganj At
Present Assistant Teacher in Primary School,Barnaiya Bisa, Post office
Belthari, Police Station Kuchaikote,District - Gopalganj
16. Dayasagar Prasad Son of Shukhdeo Prasad Resident of village- Jadopur,
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Post office - Jadopur, Police Station Jadopur, District- Gopalganj, At Present
Assistant Teacher in Middle School,Ekderwa, Police Station Gopalganj,
District - Gopalganj
17. Hiralal Sah Son of Banwari Sah Resident of village -Ramchandrapur, Post
office - Ramchandrapur, Police StationThawe, District - Gopalganj At
Present Assistant Teacher inUtkarmit Middle School, Nawalpur, Police
Station Kateya,District - Gopalganj
18. Smt. Lilawati Kumari Wife of Sheshnath Prasad Resident ofvillage -
Konhwa, Post Office Pasarma, Police StationGopalganj, District Gopalganj
At Present Assistant Teacher inUtkarmit Middle School, Pasarma, Post
office - Pasarma, PoliceStation Gopalganj, District - Gopalganj
19. Azeez Akhtar Son of Paigambar Hussain Resident of village -Sikami Post
Office Manjhagarh, Police Station Manjhgarh,District - Gopalganj, At
Present Teacher in Middle SchoolBhishmapur, Post office Barauli, District -
Gopalganj
20. Noor Alam Son of Hafeez Saifula Resident of village - Pakahi,Post office
Andhra, Police Station Adapur, District - EastChamparan, At Present
Assistant Teacher in Utkramit MiddleSchool, Mainpur ( Kanya ), Police
Station Gopalganj District -Gopalganj
21. Uday Prakash Pandey Son of Late Harishankar Pandey Resident of village -
Baswariya, Post office Lauriya, PoliceStation Lauriya, District - West
Champaran At present AssistantTeacher in Middle School, Sirisiya Post
Office Siriya, PoliceStation Kuchaikote, District - Gopalganj
22. Omprakash Pandey Son of Late Harihar Pandey Resident ofvillage -
Baswariya, Post office Lauriya, Police Station Lauriya,District - West
Champaran At Present Assistant Teacher inGovernment Middle School,
Kharharwa Police StationUchkagaon, District - Gopalganj
23. Narendra Kumar Singh Son of Gambhira Singh Resident ofvillage -
Paharichak, Post office Sonepur, Police Station Sonepur, District - Saran
( Chapra ) At Present Assistant Teacherin Utkarmit Middle School, Barari,
Jagdish Police StationThawe, District - Gopalganj
24. Satendra Prasad Singh Son of Gambhira Singh Resident ofvillage -
Paharichak, Post office Sonepur, Police StationSonepur, District - Saran
( Chapra )At Present Assistant Teacherin Middle School, Rajwahi, Police
Station Jadopur, District -Gopalganj
25. Sultan Ahmad Son of Late Abdul Ahmad Resident of village -Chaurav Post
office Thawe, Police Station Thawe, District -Gopalganj At Present
Assistant Teacher in Utkarmit MiddleSchool, Panchdewari, Police Station
Panchdewari, District -Gopalganj
26. Md. Naseem Ansari Son of Late Abdul Samad Resident ofvillage - Fatha,
Post office Gopalganj, Police Station Gopalganj,District Gopalganj At
Present Assistant Teacher in PrimarySchool, Indira Aawas Basdila Post
office Gopalganj PoliceStation Gopalganj, District - Gopalganj
27. Md. Sah Alam Son of Md. Basruddin Resident of village -Sathhari, Post
office Prahaladpur, Police Station Muzaffarpur,District - Muzaffarpur At
Present Assistant Teacher in UtkarmitMiddle School, Sihorwa, Police
Station Gopalganj, District -Gopalganj
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
28. Sanjeeda Khatoon Wife of Nesar Ahmad Resident of villageMarwari
Mohalla Ward No. 16 Post office Gopalganj, PoliceStation Gopalganj,
District - Gopalganj At Present AssistantTeacher in Primary School ( Urdu )
Gopalganj Police StationGopalganj, District - Gopalganj
29. Sushil Wife of Dhrup Singh Resident of village Gopalganj nearDr.
Ramekbal Post office Gopalganj, Police Station Gopalganj,District -
Gopalganj At Present Assistant Teacher in PrimarySchool Sareya, Near
Kailash Hotel Post office Gopalganj, PoliceStation Gopalganj, District -
Gopalganj
30. Nilu Kumari Singh daughter of Late Ramraj Singh Resident ofvillage
Ramchandrapur, Post office Ramchandrapur, PoliceStation Thawe, District -
Gopalganj At Present Teacher inUtkarmit Middle School, Panduhi Maharani
post officeMaharani, Police Station Mahammadpur, District - Gopalganj
31. Dinesh Prasad Verma Son of Ramakant Verma Resident ofvillage -
Mukundiya, Post office Bashdila Bazar, Police StationGopalganj, District -
Gopalganj, At Present Assistant Teacher inUtkramit Middle School, Bistoll,
Baikunthpur, Police StationMahammadpurm District - Gopalganj
32. Subhash Lal Srivastava Son of Rajendra Lal Srivastava Resident of village -
Rampur Khareya Post office KarwatahiBazar, Police Station Gopalganj,
District - Gopalganj At PresentAssistant Teacher Primary School, Nautan
Haraiya Post OfficeUchkagaon, Police Station Uchkagaon, District -
Gopalganj
33. Manoj Kumar Pandey Son of Bhiki Pandey Resident of village- Baswariya
Post office Lauriya, Police Station Lauriya, District- West Champaran At
Present Assistant Teacher Utkramit Middle School, Panchdewari, Post office
Panchdewari, Police StationPanchdewari, District - Gopalganj
34. Md. Yashin Son of Mahboob Hussain Resident of village -Paithan Mill
Police Station Vishu Sugar Mill, Police StationGopalganj, District
Gopalganj, At Present Assistant TeacherUtkarmit Middle School, Gopala
Math Post office Thawe, PoliceStation Gopalganj, District - Gopalganj
35. Lalan Rai Son of Late Babunand Rai Resident of village -Rampur Tegrahi,
Post office Rampur Tegrahi Police StationGopalganj, District - Gopalganj,
At Present Assistant Teacher inPrimary School, Rajwahi, Post Office
Jadopur, District -Gopalganj
36. Sono f Shyamdeo Prasad Resident of Village-Jalpurwa, Post Office-Mugal
Bigaicha, P.S.-Barauli, District-Gopalganj, at Present Assistant in Utkramit
Middle School, Samali, P.S.-Hathua, District-Gopalganj
37. Vimal Prasad Son of Late Awadh BIhari Prasad, Resident of Village-and
Post-Ramchandrapur, P.S.-Thawe, District-Gopalganj, at Present Assistant
Teacher in Middle School, Bhediya, Post-Bhediya, P.S.-Mohammadpur,
District-Gopalganj
38. Dinesh Kumar Sharma Son of Thakur Prasad Resident of Village-and Post-
Bhitnjerwa, P.S. and District-Gopalganj, at Present Assistant Teacher in
Primary School, Bishunpura (Ahirtoli), Post-Bishunpura, P.S.-Barauli
District-Gopalganj
39. Rafi Ahmed Son of Md. Kashim, Resident of Village-Chhawahi Takki, P.O.
Chhawahi, P.S.-Manjhagarh, District-Gopalganj. at Present Assistant
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Teacher in Utkramit Middle School, Sawreji, Post-Sawreji P.S. Hathua,
District-Gopalganj
40. Rajeshwar Mishra Son of Ram Nagina Resident of Village-Baidwali, P.O.-
Amwa Nakchhed, P.S. and District-Gopalganj, at Present Assistant Teacher
in Utkramit Middle School, Kaithwaliya, Post-Sasamusa, P.S.-Kuchaikote,
District-Gopalganj
41. Manoj Kumar Singh Son of Late Shivpujan Singh Resident of Village-and
Post-Chainchaura, P.S.-Mofassis Saran (Chapra), District-Saran at Chapra,
at Present Assistant Teacher in Middle School, Dahibhatta, Post-Dahibhatta,
P.S.-Uchakagaon, District-Gopalganj
42. Raj Narayan Prasad Yadav Son of Late Jokhan Prasad Yadav, Resident of
Village-Tirbirwa, Post-Bhitbherwa, P.S. and District-Gopalganj, at Present
Assistant Teacher in Middle School, Hakam, Post and P.S.-Dighwa Dubauli,
District-Gopalganj
43. Hushna Aara Pravin, Wife of Ashfaque Ahmed, Resident of Village-
Dhamapakar, Post-Barauli, District-Gopalganj, at Present Teacher in
Utkramit Middle School, Milki Biraicha, Post- Biraicha, P.S.-Barauli,
District-Gopalganj
44. Sanaul Haque Son of Late Sheikh Ammiruddin Ahmad, Resident of Village-
Fatha, P.O. and District-Gopalganj at Present Assistant Teadher in Middle
School, Fakalpura, Post and P.S.-Dighwa Dubauli, District-Gopalganj
45. Shamshad Ahmad Ansari Son of Md, Kudus Ansari, Resident of Village-
Dhamapakar, Post-Dhumariya, P.S.-Manjhagarh, District-Gopalganj, at
Present Assistant Teacher in Utkramit Middle School, Magha, Post-Bathu
Bazar, P.S.-Phulwariya, District-Gopalganj
46. Lokesh KUmar Son of Kapildeo Sharma Resident of Village-Dut Mal, Post-
Netaul, P.S. and District-Patna at Present Assistant Teacher in Utkramit
Middle School, Fakalpura, P.S.-Dighwa Dubauli District-Gopalganj
47. Ram Lakhan Singh Son of Late Kamaldeo Singh Resident of Village and
Post-Khajuhati , P.S.-Baikunthpur, District-Gopalganj, at Present Assistant
Teacher in Utkramit Middle School, (Kanya), Digha Dubauli, P.S.-
Baikunthpur, District-Gopalganj
48. RamPavitra Singh Son of Late Ramashraya Singh, Resident of Village and
Post-Pokharwa Kajra, P.S. and District-Lakhisarai, at Present Assistant
Techer int Middle School, Ganddhua,Post and P.S.-Maikunthpur, District-
Gopalganj
49. HIralal Prasad Singh Son of Narayan Singh Resident of Village-
Mahaddichak, Post-Ghosi, P.S.-Kako, District-Jehanaba, at Present Assistant
teacher in Utkramit Middle School, Pakaha, P.S.-Baikunthpur, District-
Gopalganj
50. Sarita Kumari Daughter of Kamelshwar Prasad Resident of Village-and
Post-Sasamusa, P.S.-Kuchikote, District-Gopalganj, at Present Assistant
Teacher in Utkramit Middle School, Karmaini Mohabat, Post-Kuchaikote,
P.S.-Kuchikote,District-Gopalganj
51. Nysarat Zaheer Wife of Moin Akhtar, Resident of Village-Jagmalwa, Post
and P.S.-Thawe, Distirct-Gopalganj, at Present Assistant teacher in Utkramit
Middle School, Khairatiya, Post-Khairatiya, P.S.-Hathua, District-Gopalganj
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
52. Md. Masook Ahmad Son of Hanif MIya, Resident of Village-Parbal Bigha,
Post-Beuri, P.S.-Belaganj, District-Gaya. at Present Assistant teacher in
Middle School, Kotwa, Post , P.S.and District-Gopalganj
53. Chandrakala Kumari Wife of Suresh Prasad Singh Resident of Village-
Maharani Ugrasen, Post-Maharani, P.S.-Mohammadpur, District-Gopalganj,
at Present Assistant teacher in Utkramit Middle School, Maharani, Post-
Maharani, P.S.-Mohammadpur,District-Gopalganj
54. Chandrakant Singh Son of Chandra Shekhar Singh Resident of Bhusan
Sadan Near Rajendra Bus Stand P.O. P.S. and District Gopalganj, at Present
teacher in DAV Primary School, Gopalganj, Post P.S. and District-Gopalganj
55. Kumari Savitri Wife of Vinay Kumar Prasad Resident of Village-Jait
Narahawa, Post-Narahawa Shukla, P.S.-Giopalganj, District-Gopalganj at
Present Assistant teacher in Primary School, Narahwan, Sjukla, Bangaria
(Urdu), P.S. Gopalganj, District-Gopalganj
56. Dilip Kumar Singh Son of Late Yogendra Narayan Singh Resident of
Village- and Post-Shukhpur, P.S. and District-Supail, at Present Teacher
Utkramit Middle School, Mashanthana, Post-Jadopur,District-Gopalganj
57. Ashfaque Ahmad Son of Anwarul Haque Resident of Village-Dhamapakar,
Post-Dumariya, P.S.-Manjhagarh, District-Gopalganj, at Present Assistant
teacher in Middle School, jadipur, Dhukhharan, P.S.-Jadopur, District-
Gopalganj
58. Kumari Sunita Wife of Late Kameshwar Rai, Resident of Village-
Masanthana, Post Jadopur Dukharan, P.S.-Jadopur, District-Gopalganj, at
Present Assistant teacher in Utkramit Middle School, Olipur, Post-Olipur,
P.S.-Gopalganj, District-Gopalganj
59. Ajajul Haque Siddique Son of Md. Samsuddin Resident of Village-Manjha
Bakua Tola, P.O. and P.S.-Manjhagarh, District-Gopalganj, at Present
teacher in Utkramit Middle School, Khawajepur (Kanya), Post-
Khawajepur,P.S. and District-Gopalganj
60. Reeta Kumari @ Rita Kumari Srivastava Wife of Suman PrasadSrivastav
Reeta Kumari @ Rita Kumari Srivastava Wife of Suman PrasadSrivastav
Resident of village - Bhagwat Parsa Post officeBhagwat Parsa, Police
Station Phulwariya, District - GopalganjAt Present Assistant Teacher in
Primary School, MaktabDhamapakar, Post office Dumariya, Police Station
Manjhagarh,District - Gopalganj
61. Md. Shalik Son of Md. Mujibur Rahman Resident of village -Loam Post
office Darbhanga, District Darbhanga At PresentAssistant Teacher in
Utkarmit Middle School, Mashanthana( Balak ) Police Station Jadopur,
District - Gopalganj
62. Anwari Begum Daughter of Late Usmat Miya Resident ofvillage -
Sahbajawa, Post office Gopalganj, Police StationGopalganj, District -
Gopalganj, At Present Assistant Teacher inMiddle School, Semra, Police
Station Thawe, District -Gopalganj
63. Awadhkishore Singh Son of Late Bhirgunath Singh Resident ofvillage -
Dumariya, Post Office Dhamapakar, Police StationManjhagarh, District -
Gopalganj At Present Assistant Teacher inUtkarmit Middle School, Gausiya,
Post office Manjhagarh,Police Station Manjhagarh, District - Gopalganj
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
64. Kumari Gayatri Wife of Bipin Kumar Pal Resident of village -Jait
Narahawa, post office Narahawa Shukla, Police StationGopalganj, District -
Gopalganj At Present Assistant Teacher in Primary School, Bairagee Tola,
Police Station Uchkagaon,District - Gopalganj
65. Kumari Geeta Wife of Satyaprakash Prasad Resident of village- Sareya
Warsa No. 5, Post office Gopalganj, Police StationGopalganj, District -
Gopalganj At Present Assistant Teacher inUtkarmit Middle School,
Bishunpur, Post office Jadopur, PoliceStation Jadopur, District - Gopalganj
66. Harendra Singh Son of Mahashray Singh Resident of village
-Ramchandrapur, Post office Ramchandrapur, Police StationThawe, District
- Gopalganj At Present Assistant Teacher inUtkarmit Middle School, Pandit
Ke Harpur, Police StationThawe, District - Gopalganj
67. Amna Khatoon daughter of Md. Assamuddin Resident of village -Murla,
Post office Murla, Police Station Ramgarwa, District -East Champaran, At
Present Assistant Teacher in Middle School,Patkhawliya, Police Station
Motihari Muffasil, District - East Champaran
68. Shamima Khatoon @ Shamima Khatoon Wife of Sahjan Resident of village
- Sandali, Post office Barauli, DistrictGopalganj At Present Assistant
Teacher in Primary School,Turkaha, Post Office Gopalganj, Police Station
Gopalganj,District - Gopalganj
69. Sabir Ahmad Son of Jaheer Ahmad Resident of village -Rajhata, Post office
Bari, Police Station Madhubani, District -Madhubani At Present Assistant
Teacher in Middle School,Jadopur, Post office Jadopur, District - Gopalganj
70. Md. Salamuddin Son of Md. Ishhak Resident of village -Madhopur Chhota
Post office Ushri Chandpura, Police StationTaraiya, District - Saran
( Chapra ) At Present Assistant Teacherin Utkramit Middle School Rajokhar
Police Station Gopalganj,District - Gopalganj
71. Akhtari Khatoon Wife of Mujibur Rahman Resident of village -Paithanpati,
Post office Vishnu Sugar Mill, Police StationGopalganj, District -
Gopalganj, At Present Assistant Teacher inUtkarmit Middle School,
Paithanpati, Post office Manjhagarh,District - Gopalganj
72. Tilakdhari Prasad Son of Late Ramjeet Prasad Resident of village -
Govindpur, Post office Manjhagarh, Police StationManjhagarh, District -
Gopalganj At Present Assistant Teacher inPrimary School, Koeni Police
Station Manjharh, District -Gopalganj
73. Abdul Kadir Ashrafi Son of Abid Hussain Resident of village -Paithanpati,
Post office Vishnu Sugar Mill, Police StationGopalganj, District - Gopalganj
At Present Assistant Teacher inUtkarmit Middle School, Barari Jagdish
Police Station Thawe,District - Gopalganj
74. Jafar Alam Sidique Son of Md. Alam Sidique Resident ofvillage -
Puroshottampur, Post office Puroshottampur, PoliceStation Chhadadano,
District - East Champaran At PresentAssistant Teacher in Utkarmit Middle
School, Bangal Khar Postoffice Sasamusa, Police Station Kuchaikote,
District - Gopalganj
75. Md. Shamim Son of Ishrayal Resident of village - Pipra Post office
Manjhagarh, Police Station Manjhagarh, District -Gopalganj, At Present
Assistant Teacher in Primary Makhtab,Gaddi Tola Manjhagarh, Police
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Station Manjhagarh, District -Gopalganj
76. Vinod Kumar Ojha Son of Late Brajbhan Ojha Resident of village- Amwa,
Post office Nechua Jalalpur, Police Station Kuchaikote, District- Gopalganj,
At present Assistant Teacher (Retd.) was Middle School Basdila Post Office
Basdila Police Station Gopalganj, District- Gopalganj.
77. Shobhnath Prasad Yadav son of Sheo Shankar Rai, resident of Village-
Kamalpur, P.O.- Khanpur, P.S.- Autar Nagar, District-Saran, at Chapra
78. Parmeshwar Pandit, son of Fauzdar Panit, resident of village-Gorhna, P.O.-
Sikti, Bhikham, P.S.- Masrakh, District- Saran(Chapra)
79. Kanhaiya Prasad Singh S/o Shre Ram Shakal Singh, resident of Village-
Madarpur, P.O.- Madarpur, P.S.- Masarak, Dist.- Saran
80. Awdhesh Kumar Mishra S/o Late Ram Pujan Mishra, resident of vill.-
Govindpur, P.O. and P.S.- Khaira, Dist.- Saran
81. Krishna Prasad S/o Shree Janak Mahto resident of Mu NorthDahiyava
Misan Road, Chapra, P.S.- Nagar Chapra, P.o.-Pradhan Dakghar, Dist.-
Sharan
82. Virendra Kumar Arun S/o Late Rambali Ram, resident of Village-
Banbaripur, P.o.- Jaitipur Bhaya Dighuara, Dist.- Saran
83. Radheshyam Singh S/o Shree Ramnath Singh, resident of vill. andP.O.-
Mothha, P.S.- Madaura, Dist.- Saran
84. Sunit Kumar Singh, S/o Late Chandreshwar Singh, resident ofvill. and P.O.-
Kotheya, P.S.- Jalalpur, Dist.- Saran
85. Raj Kumar Chaudhary S/o Late Shiv Prashad Chaudhary residentof Mu
North Dahiyava Misan Road, Chapra, P.o.- PradhanDakghar, P.S.- Nagar
Chapra, Dist.- Saran
86. Md. Shahid Ansari S/o Md. Yahya Anshari, resident of vill.-Jitwarpur, P.o.-
Barka Baniya Dariyapur, P.S.- Derni, Dist.-Saran
87. Rakesh Kumar S/o Shree Krishna Shah, resident of vill.-Jagdishpur, P.O.-
Dev Bahuara Bhaya- Nagra, P.S.- Madaura,Dist.- Sharan
88. Shivgovind Pandit S/o Late Raghupati Pandit, resident of Village- Bajitput,
P.O.- Naini, P.S.- Mufshli Chapra, Dist.- Saran
89. Ram Narayan Singh, S/o Shree Ram Raj Singh, resident of Village- Dumri
Atha, P.O.- Dumri Atha, P.s.- Doriganj, Dist.-Saran
90. Ramnarayan Thakur S/o Shree Rangila Thakur, resident of Village-
Chharhara Khurd, P.o.- Chharhara Kala Bhaya Aphar,P.S.- Amnaur, Dist.-
Sharan
91. Nirmani Kumar Singh, Son of Shree Prem Shankar Singh, Resident of
Village and Post-Faili, P.S.-Mufassil Chapra, District-Saran at Chapra.
92. Md. Slauddin Ansari, Son of Md. Esreal Ansari, Resident of Village and
Post-Kakrhat, Post-Derni, District-Saran at Chapra.
93. Ram Pratap Singh, Son of Late Govinda Singh, Resident of Village-
Shishauni, Post-Fursatpur, P.S.-Derni, District-Saran at Chapra.
94. Brij Mohan Baitha, Son of Tuntun Baitha, Resident of Village-Kothis, Post-
Fursatpur, P.S.-Derni, District-Saran at Chapra.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
95. Sailendra Kumar Singh, Son of Shree Mugal Kishore Singh, Resident of
Village-Sanjha, Post-Bashant, P.S.-Derni, District-Saran at Chapra.
96. Pushpa Kumari, Wife of Shailendra Kumar Singh, Resident of Village-
Sanjha, Post Bashant, P.S.-Derni, District-Saran at Chapra.
97. Baban Singh, Son of Late Tarkeshwar Singh, Resident of Village-Lohra,
Post-Badlu Tola, P.S.-Mufshil Chapra, District-Saran at Chapra.
98. Jagnnath Prasad Yadav, Son of Shree Ramshkal Prasad Yadav, Resident of
Village and Post-Gurua, P.S. Madura, District-Saran.
99. Madhavi Kumari, Wife of Shuresh Pandit, Resident of Village-Manupur
Jahagir, Post-Mirpur Juara, P.S.-Doriganj, District-Saran.
100. Shila Kumari, Wife of Akhilesh Kumar, Resident of Village-Kajipur, Post-
Rashalpura, P.S.-Doriganj, District-Saran.
101. Damodar Prasad, Son of Shree Patinath Prasad, Resident of Village-
Manupur Manjhan, Post-Rashalpura, P.S.-Doriganj, District-Saran.
102. Ram Jyoti Prasad, Son of Shree Vikrama Prasad, Resident of Village and
Post-Madarpur, P.S.-Masraf, District-Saran.
103. Updeo Ram, Son of Shree Gopi Chand Ram, Resident of Village-Chainpur
Chamriya, Post-Nawada, P.S.-Mashraf, District-Saran.
104. Bhikhari Dubey, Son of Late Chandra Bhushan Dubey, Resident of Village-
Shirsha, Jalpur, Post-Sonauli, P.S.-Mashrak, District-Saran.
105. Rashid Ansari, Son of Rabaddin Ansari, Resident of Village-Sikti, Khanjhan
Tole, Pacharukhawan, P.S. Masrak, District-Saran.
106. Gyanti Kumari, Daughter of Shri Raghunath Singh, Resident of Village-
Gonda, P.S.-Sikti, Bhikham, P.S.-Masrak, District-Saran.
107. Usha Kumari, Daughter of Shri Sitaram Singh, Resident of Village-
Khairanpur, Post-Pakari, P.S.-Masrak, District-Saran.
108. Manager Pandit, Son of Late Bheekhar Pandit, Resident of Village-Khabsa,
Post-Khabsi, P.S.-Baniyapur, District-Saran.
109. Bharat Prasad, Son of Sri Shivnath Prasad, Resident of Village-Khabsa,
Post-Khabsi, P.S.-Baniyapur, District-Saran.
110. Nakul Upadhyaya, Son of Late Baidyanath Upadhyaya, Resident of Village-
Dhanaw, Post-Dhanaw, P.S. Baniyapur, District-Saran.
111. Krishna Nath Ojha, Son of Rajvalam Ojha, Resident of Village-Kanth
Chhapra, Post-Kamta, P.S.-Baniyapur, District-Saran.
112. Parmanand Kaushik, Son of Bhola Mahto, Resident of Village-Sendukha,
Post-Sadipur Ghat, Via-Dalmesh nagar, P.S.-Khanpur, District-Samastipur.
113. Surendra Rai, Son of Shri Gorakh Rai, Resident of Village-Lohcha, Post-
Sutihar, P.S. Derni, District-Saran.
114. Sunita Kumari, daughter of Shri Satya Narayan Prasad, Resident of Village-
Bhagwanpur (Bhibhiganj), Subhas Nagar Road No. 3, Post and P.S.-
Bhagwanpur, District-Muzaffarpur.
115. Shashi Ranjan, Son of Dr. Shivsagar Prasad, Resident of 08, Professor
Bachelors Quarter, Saidpur, Rajendra Nagar, Patna-16.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
116. Uday Kumar Yadav, Son of Shri Rambahadur Yadav, Resident of Village-
Barahai, Post-Baduara, P.S.-Sakatpur, District-Darbhanga.
117. Pannalal Rai, Son of Late Amir Rai, Resident of Village and Post-Paharpur,
P.S.-Jurawanpur, District-Vaishali.
118. Ramsagar Mahto, Son of Late Bindi Mahto, Resident of Village and Post-
Erot, Via-Rosara, District-Samastipur.
119. Ram Bilash Singh, Son of Shri Arun Singh, Resident of Village-Akhatwara,
Post-Bhatora, P.S.-Hathauri, District-Samastipur.
120. Rameshwar Prasad, Son of Sri Palat Mahto, resident of Village-
Manchangwa, Post- Gowardhna, P.S.- Gow Dhana, Ramnagar, District-
West Champaran.
121. Chandmuni Kumari, daughter of Shri Sokhi Ram, resident of Village-
Mauzampur, Post- Narawe, P.S.- Awatar Nagar, District- Saran.
122. Rana Pratap Singh, Son of Late Gorkh Nath Singh, resident of Village and
Post- Fumti Chapaiya, P.S.- Taraiya, District- Saran.
123. Om Prakash Singh, Son of Late Dinanath Singh, resident of Village- Naini,
Post- Naini, District- Saran.
124. Bacha Prasad Singh, Son of Shri Raghuvir Singh, resident of Village and
Post- Bela, P.S.- Dariyapur, District- Saran.
125. Sunil Kumar Singh, Son of Shri Sabhapati Singh, resident of Village and
Post- Pachalakh, P.S. Para, District- Saran.
126. Kumari Sadhana Singh, Son of Suraj Prasad Singh, resident of Village-
Gayaspur, Post- Rasulpur, Via- Mirjapur, P.S. Amnaur, District- Saran.
127. Rekha, daughter of Shri Jagdev Rai, Wife of Rajmani Mahto, resident of
Village and Post- Chhitrauli, P.S.- Manihari, District- Muzaffarpur.
128. Vikarma Sharma, Son of Shri Bhajan Thakur, resident of Village- Gorani
Amnaur, P.O. and P.S.- Amnaur, District- Saran.
129. Chandeshwar Ray, Son of Vinda Ray, Resident of Village and Post-
Narayanpur, P.S.- Tarauya, District- Saran.
130. Virendra Tiwary, Son of Shri Thakur Tiwary, resident of Village and Post
Sonahi, P.S. Bhaldi, District- Saran.
131. Harivansh Prasad Yadav, Son of Shri Ram Vilash Prasad Yadav, resident of
Village and Post- Khalpura Korgawan, P.S. - Bhagwanpur, District- Saran.
132. Kamla Kumari, daughter of Nand Kishor Ram, resident of Village and Post-
Kalpura, P.S. Nagar Chapra, District- Saran.
133. Sushila Kumari, daughter of Shri Rajendra Ram, resident of Villagle-
Motirajpur, Post- Dharmabagi, P.S.- Gadakha, District- Saran.
134. Jaglal Prasad Rai, Son of Shri Nathu Ray, resident of Village- Siswan, Post-
Kerwan, P.S.- Taraiya, District- Saran.
135. Udaypati Kumari, daughter of Kapildeo Prasad Srivastava, Wife of Deepak
Kumar Srivastava, resident of Village and Post- Kamala, P.S.- Baniyapur,
District- Saran.
136. Rajkumar Singh, Son of Late Kapildeo Singh, resident of Village-
Majalispur, Post- Gokhula, P.S.- Vidupur, District- Vaishali.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
137. Suresh Prasad, Son of Late Chandradeep Prasad, resident of Village-
Chaturbhuj Chhapara, Post- Saraiya, P.S.- Baniyapur, District- Saran.
138. Anita Kumari, daughter of Late Supam Ram, Wife of Vijendra Ram,
resident of Village- Durga Tola, Post- Ferusa, P.S. Garkha, District- Saran.
139. Arun Kumar Chaudhary, Son of Sri Yogendra Narayan Chaudhary, resident
of Village- Sirua, P.S. Baheri, District- Darbhanga, at present residing at
Prem Niwas, Mohalla- Shahganj, near Railway Gumti, Post- DMCH,
District- Darbhanga, presently posted as Assistant teacher M.S. Paharpur
Block Amas, District- Gaya (App. ID. OP 201016870).
140. Raj Kishore Jha, Son of Late Sobha Shankar Jha, resident of Village-
Manpur, P.S.- Benipatti, District- Madhubani, Presently posted as Assistant
Teacher M.S. Dulhin Mandir, Sherghati, District- Gaya, (App. ID. OP
201049631).
141. Krishna Lal Mandal Son of Sri Bambholi Mandal Resident of Village and
P.O.- Sirkhariya, Via Tulpatganj, Police Station- Jhanjharpur, District-
Madhubani (State of Bihar) Pin Code- 847109, presently posted as Assistant
Teacher Model Urdu M.S. Sherghati (Sherghati), District- Gaya, (App. I.D.
OP2010115869).
142. Ajit Kumar Mishra Son of Damodar Mishra Resident of S.D.O. Road,
Mishra Bhawan, Near Animal Hospital, Post and P.S.- Hajipur, District-
Vaishali, Pin Code- 844101 (Bihar), Presently posted as Assistant Teacher
M.S. Khathwara Gurua, District- Gaya (App. ID- OP201029540).
143. Deo Nandan Prasad Yadav Son of Bangali Yadav Resident of Village-
Parsawan Khurd, Tola- Meguadih, P.S.- Raushanganj, District- Gaya.
Presently posted as Assistant Teacher, Manorama Kanya M.S. Sherghati,
District- Gaya. (App. ID- OP201012935).
144. Rashida Khatoon Daughter of Late Syed Hussain Resident of Quazi
Mohalla, P.O. and P.S.- Sherghati, District- Gaya (Bihar), Presently posted
as Assistant Teacher Urdu M.S. Baida (Akauna Panchayat), Block Amas,
District- Gaya, (App ID. OP 2010126194).
145. Shekh Sahabuddin Son of Late Shekh Shakruddin Resident of Village-
Haripur, Post- Jalsima, Via- Mangwar, P.S.- Sonwarsa, District- Saharsa,
Presently posted as Assistant Teacher, Manorama Kanya M.S. Sherghati,
District- Gaya (App. ID- Op201011359).
146. Geeta Kumari Daughter of Late Shyam Dutta Singh Resident of Village-
Deoriya, Post- Baraundha, P.S.- Gurua, District- Gaya, Presently posted as
Assistant Teacher, Manorama Kanya M.S. Sherghati, District- Gaya (App
ID. OP201000653).
147. Sushila Sinha Daughter of Bal Govind Singh, Wife of Ram Charan Prasad
Resident of Narayan Colony, Pathak Toil Road, Sherghati, Post- Sherghati,
District- Gaya (Bihar), Presently posted as Assistant Teacher, Manorama
Kanya M.S. Sherghati, District- Gaya. (App ID- OP2010001448).
148. Sunayana Kumari Daughter of Rup Narayan Yadav Resident of Village-
Narsingh Bag, Post and P.S.- Sherghati, District- Gaya. PIN- 824211,
Presently posted as Assistant Teacher, Manorama Kanya M.S. Sherghati,
District- Gaya, (App ID- OP201014964).
149. Siyaram Prasad Son of Sri Yadunandan Prasad Resident of Village-
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Raniganj, P.S.- Imamganj, District- Gaya, (Bihar), PIN- 824210, Presently
posted as Assistant Teacher Primary School, Prahalad Kala, Sherghati,
District- Gaya, (App ID.- OP2010078972).
150. Girish Prasad Son of Nand Kishore Mahto Resident of Village and Post-
Burma Thaman Bigha, P.S.- Sherghati, District- Gaya (Bihar), PIN- 824211,
Presently posted as Assistant Teacher, R.M.S. Dulhin Mandir, Sherghati,
District- Gaya.
151. Ratan Kumar Prasad Son of Late Rajendra Prasad Resident of Village and
Post- Pali, Via- Ghanshyampur, District- Darbhanga, PIN- 847427, Presently
posted as Assistant Teacher, M.S. Naknuppa, Sherghati, District- Gaya (App
ID- OP201057269).
152. Manju Sinha Daughter of Ram Balak Prasad Resident of Village- Shaman
Bigha, Post- Bhaikh, P.S.- Makhdumpur, District- Jehanabad, Presently
posted as Assistant Teacher, Manorama Kanya M.S. Sherghati, District-
Gaya. (App ID- OP201000653).
153. Pratima Kumari Daughter of Shri Sheo Prasad Singh Resident of Village-
Khatkachak, Maranpur, Post- Chandchaura, Gaya, District- Gaya, Presently
posted as Assistant Teacher, M.S. Godwari South, Nagar Nigam, District-
Gaya. (App. ID.- OP201011702)
154. Kumari Sunita Daughter of Late Kedar Nath Singh C/o Late Nago Singh,
Lattu Bagicha, Post- Chandchaura, Town and District of Gaya, Presently
posted as Assistant Teacher, Rajendra M.S. Godwari South, Nagar Nigam,
District- Gaya. (App ID- OP201000845).
155. Meena Kumari Daughter of Ram Lakhan Prasad Sinha Resident of Village-
Dhibra, P.O. and P.S.- Gurua, District- Gaya, Presently posted as Assistant
Teacher, Manorama Kanya M.S. Sherpur, Gurua, District- Gaya. (App. ID-
OP201009422).
156. Arun Kumar Son of Late Sukhdeo Sharma Resident of Village- Dabouri,
Post- Kapsiyawan, P.S.- Hilsa, District- Nalanda, Presently posted as
Assistant Teacher at Middle School Kapsiyawan, Hilsa, Nalanda.
157. Ramashray Prasad Son of Late Sadhu Prasad Resident of Village- Rampur
(Ajaypur), Post- Akair, District- Nalanda, presently posted as Assistant
Teacher at Middle School Akbarpur, Hilsa, Nalanda.
158. Sundar Yadav Son of Munshi Yadav Resident of Village and Post-
Kamdarganj, District- Nalanda, Presently posted as Assistant Teacher at
Middle School, Akbarpur, Hilsa, Nalanda.
159. Dharamveer Kumar Raushan Son of Ram Prasad Singh Resident of Village-
Murera, Post- Bankipur, District- Patna, Presently posted as Assistant
Teacher at Middle School, Akbarpur, Hilsa, District- Nalanda.
160. Saroj Kumari Daughter of Shyam Nandan Prasad Resident of Ugan Bigha,
Post- Kawa, District- Nalanda, Presently posted as Assistant Teacher at
Middle School, Sipara, Hilsa, District- Nalanda.
161. Kamala Kumara Daughter of Parmeshwar Prasad Resident of Sikariya, Post-
Rukhai, P.S.- Chandi, District- Nalanda, Presently posted as Assistant
Teacher at Middle School, Asata, Tharthari, P.S.- Hilsa, District- Nalanda.
162. Kiran Kumari Daughter of Ram Khelaman Prasad Resident of Prasbanna,
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Post- Rajpur Koyal Bigha, District- Nalanda, presently posted as Assistant
Teacher at Middle School Astha, Tharthari, P.S.- Hilsa, District- Nalanda.
163. Sunayana Kumari Daughter of Bhuvneshwar Prasad Resident of Village and
Post- Bari Chariyari, District- Nalanda, Presently posted as Assistant
Teacher at Middle School, Lakhachak.
164. Kumari Kiran Prasad Daughter of Virendra Prasad Resident of Village-
Kundwapar, Post and P.S.- Ekangar Dih, District- Nalanda, Presently posted
as Assistant Teacher at Middle School, Asatha, Tharthari, District- Nalanda.
165. Mina Kumari Daughter of Sukhlal Prasad Resident of Village and Post-
Habeepur, District- Nalanda, Presently posted as Assistant Teacher at Middle
School Lakhachak.
166. Neelam Kumari Daughter of Kapil Deo Prasad Resident of Village and Post-
Astha, District- Nalanda, presently posted as Assistant Teacher at Middle
School, Bhathar, Tharthari, District- Nalanda.
167. Radhika Kumari Daughter of Ram Bilas Prasad Resident of Village-
Chandout, Post- Chamar Bigha, District- Nalanda, Presently posted as
Assistant Teacher at Middle School, Ganadati Bigha, Hilsa, District-
Nalanda.
168. Sunil Kumar Singh Son of Late Jagu Singh Resident of Village- Mai,
Kachharitar, Post- Mai, District- Nalanda, presently posted as Assistant
Teacher at Middle School, Nehusa, Harnaut, District- Nalanda.
169. Gayatri Kumari Daughter of Ganauri Prasad Resident of Village-
Faizullapur, Post- Ranipur, District- Nalanda, Presently posted as Assistant
Teacher at Middle School, Soh Salempur, Biharsharif, District- Nalanda.
170. Amrendra Kumar Son of Late Maheshwar Singh Resident of Village-
Gosainpur, Post- Gogipur, District- Nalanda, presently posted as Assistant
Teacher at Middle School, Dewaran Kudra (Kaimur).
171. Kumari Indu daughter of late Laldhari Singh resident of Village and Post-
Sakari, District- Kaimur, presently posted as Assistant Teacher of Middle
School, Sakari, Kaimur.
172. Lali Ram son of late Gariban Ram resident of Village and Post Dhavpokhar,
District- Kaimur, presently posted as Assistant Teacher at Middle School,
Dawaran.
173. Kumari Geeta Sinha daughter of Late Soharaya Prasad resident of Ganapati
Bigha, P.O. and P.S.- Hilsa, District- Nalanda, presently posted as Assistant
Teacher at Middle School Ganpati Bigha, Hilsa, District- Nalanda.
174. Pushpa Bharti daughter of late Brahmdev resident of Village and Post- Mai,
District- Nalanda, presently posted as Assistant Teacher at Primary School,
Hilsa, District- Nalanda.
175. Mithilesh Kumar son of late Ragho Prasad resident of Village- Chaurasi,
Post- Mahanandpur, District- Nalanda, presently posted as Assistant Teacher
at Middle School, Chiro Sarmera, District- Nalanda.
176. Mira Kumari daughter of late Chandradev Prasad resident of Ganapati
Bigha, P.O. and P.S. Hilsa, District- Nalanda, presently posted as Assistant
Teacher at Middle School B.B. Patna G. City.
177. Kaushlendra Kumar son of late Chandrashekhar Singh resident of Village-
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Nishanpura, Post- Kaushalpur at Station Road, Hilsa, District- Nalanda,
presently posted as Assistant Teacher at Middle School, Kapsiyawan, Hilsa,
District- Nalanda.
178. Kapildeo Prasad Singh son of late Kishun Singh resident of Village- Kavla,
Post- Budhaul, P.S.- Pakaribarawa, District- Nawada.
179. Yugal Kishore Prasad son of late Sukal Dev Prasad Singh resident of Village
and Post- Babu Amaurna, P.S. Daudnagar, District- Aurangabad.
180. Ram Krishna Roy son of late Jhulan Roy resident of Village and Post-
Dhamoun, P.S.- Patori, District- Samastipur.
181. Amir Lal Singh son of late Yamuna Singh resident of Village- Sultanpur,
Post- Chaksikandar, P.S. Vidupur, District- Vaishali.
182. Md. Hafeezuddin son of late Md. Ishhaq resident of Village- Maheshpur,
Post- Hirambi, P.S.- Dhoraiya, District- Banka.
183. Sahdev Prasad son of late Shivnandan Prasad resident of Village-
Jaswantpur, Post- Rukhai, Post- Chandi, District- Nalanda.
184. Suryadev Roy son of late Hari Roy resident of Village and Post- Nawa
nagar, P.S. Bidupur, District- Vaishali.
185. Narayan Chaube son of late Manki Chaubey resident of Village and Post-
Sakla Bazar, P.S. Karakat, District- Rohtas.
186. Md. Sahud Azam son of Md. Aliful Azam resident of Village and Post-
Shitlamni, P.S.- Azamnagar, District- Katihar.
187. Ashok Kumar Sharma son of late Suryadeo Sharma resident of Village and
Post- Dhadhaur, P.S.- Sikandra, District- Jamui.
188. Bibha Kumari daughter of Ayodhya Singh resident of Village- Kahua, P.S.
Sangrampur, District- Munger.
189. Anil Kumar son of late Huro Singh resident of Village- Naudiha, P.O. and
P.S.- Khaira, District- Jamui.
190. Poonam Kumari daughter of Parmeshwari Prasad Sinha resident of Village-
Kalyanpur, Braj panna Kutir, Near Kali Mandir, P.O., P.S. and District-
Jamui.
191. Md. Hasan Ansari son of Md. Ishak Ansari resident of Village and Post-
Dumara, Via- Rudpur, District- Madhubani.
192. Krishna Kumar Jha son of Lutan Jha resident of Village- Rahikpur, Post-
Mishrouliya @ Missawia, Via- Babubarhi, District- Madhubani.
193. Renu Kumari daughter of Jagadish Mahara resident of Village- Nav nagar,
Post Nanaur, P.S. Rudrapur, District- Madhubani.
194. Surya Narain Yadav son of Tej Narayan Yadav resident of Village and Post-
Bhoj Pandaul, P.S.- Bisfi, District- Madhubani.
195. Dinesh Thakur @ Dinesh Kumar Thakur son of late Ram Gulam Thakur
resident of Village- Simari, Via- Aredahat, District- Madhubani.
196. Bhuvneshwar Thakur son of Raja Thakur resident of Village and Post-
Suday Ratauli, Via- Gonghardiha, District- Madhubani.
197. Md. Jamil Akhtar son of Abdul Kadir Ansari resident of Village and Post-
Dumara, Via- Rudrapur, District- Madhubani.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
198. Md. Jahoor son of Maulvi Md. Safik resident of Village- Piprauliya, Post-
Arariya, Via- Tulapatganj, District- Madhubani.
199. Dharmashila daughter of Kusheshwar Prasad Yadav resident of Village-
Bhagwatipur, Post- Jalsain, District- Madhubani.
200. Brajendra Mohan Bharti son of late Satish Bharti resident of Village and
Post- Gonauli, Via- Andhra Thadi, District- Madhubani.
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 380 of 2018
In
Civil Writ Jurisdiction Case No.18805 of 2016
======================================================
1. Arun Kumar Son of Late Shukhdeo Sharma Resident of Village-Dabouri
Post Officer-Kapsiyawan Police Station-Hilsa District-Nalanda. At Present
Assistant Teacher at Middle School Kapsiyawan Post Office- Kapsiyawan
Police Station -Hilsa District Nalanda
2. Ramashray Prasad Son of Late Sadhu Prasad Resident of Rampur Ajaypur,
P.O.- Akair, District - Nalanda At presently Assistant Teacher at Middle
School Akbarpur, Police Station Hilsa, District-Nalanda
3. Dharamveer Kumar Raushan Son of Ram Prasad Singh Resident of Murera,
Post Office-Bankipur Police Station-Pirbahor District-Patna At Present
Assistant Teacher at Middle School, Akbarpur Post Office-Hilsa Police
Station-Hilsa District-Nalanda
4. Kamala Kumari Daughter of Parmeshwar Prasad Resident of Village-
Sikariya Post Office Rukhay Police Station-Hilsa District-Nalanda At
Present Assistant Teacher at Middle School, Asata Tharthari Post Office-
Hilsa District-Nalanda
5. Kumari Geeta Sinha Daughter of late Soharaya Prasad Resident of Village-
Ganpati Bigha Post Office-Hilsa Police Station-Hilsa District-Nalanda At
Present Assistant Teacher at Middle School, Ganpati Bigha Post Office-Hilsa
District-Nalanda
6. Pushpa Bharti Daughter of Late Brahmdev Resident of Village-Mai Post
Office-Mai Police Station-Hilsa District-Nalanda At Present Assistant
Teacher at Primnary School, Hilsa Police Station-Hilsa District-Nalanda
7. Mira Kumari Daughter of Late Chandradeo Prasad Resident of Village-
Ganpati Bigha Post Office-Hilsa Police Station-Hilsa District Nalanda At
Present Assistant Teacher in Middle School, b.b. Patna City Post Office-
Patna Vity Police Station-Patna City District -Nalanda At Present Assistant
Teacher at Middle School, B.B. Patna City Post Office-Patna City Police
Station-Patna City District-Patna
8. Mridula Kumari Daughter of Ramlakhan Resident of Village-Khokhuna Post
offficer-Bahapar Police Station-Karari Parsurari District-Nalanda At Present
Assistant Teacher at Upgraded Middle School, Ahiyapur Sarmera Post
Office-Ahiyarpur Police Station-Sarmera District-Nalanda
9. Sudha Kumari Wife of Prabhunath Singh Resident of Village- kamlakant
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Karariya Post Office-Kamlakant Karariya Post Office-Kamlakant Karariya
Police Station-Phulwariya District-Gopalganj At Present Assistant Teacher
in upgraded Middle School, Baikunthpur Post Office-Baikunthpur Police
Station -Kateya District-Gopalganj
10. Nazib Ansari Son of late Md. Ali Miya Resident of Village-Gosai Manjha
Post Office Ganesh Ashthan Manjha Police Station Phulwariya District-
Gopalganj At Present Assistant Teacher Upgraded Middle School, Khargauli
Post Office-Nechua Jalalpur Police Station- Kuchaikote District-Gopalganj
11. Haidar Ali Ansari Son of Md. Ameen Ansari Resident of Village- Kamlakant
Karariya Post Office-Kamlakant Karariya Police Station-Phulwariya
District-Gopalganj At Present Assistant Teacher Upgraded Middle School,
Padrauna Post Office-Padrauna Police Station-Bhore District-Gopalganj
12. Virendra Tiwari Son of Dinanath Tiwari Resident of Village-Dahibhatta Post
Office-Dahibhatta Police Station-Uchkagaon District-Gopalganj At Present
retired as Assistant Teacher From Middle School, Manikpur Post Office-
Gopalganj Police Station-Gopalganj District-Gopalganj
13. Bipin Bihari Singh Son of Achyuta Nand Singh Resident of Village-
Kaithwaliya Wards no. 07 Post Office-Gopalganj Police Station-Gopalganj
District-Gopalganj At Present retired as Assistant Teacher from Middle
School, Manjhariya Post Office-Kukurbhuka Police Station-Gopalganj
District-Gopalganj
14. Shiv Narayan Prasad of Pahwari Sah Residento f Village-Bhitbherwa Post
Office-Bhitbherwa Post Office-Bhitbherwa Police Station-Gopalganj
District-Gopalganj At Present Assistant Teacher in Middle School,Hirapakar
Post Office-Hirapakar Police Station-Gopalganj District-Gopalganj
15. Narayan Prasad Gupta Son of Hari Sah Resident of Village- Kushaudhi Post
Office- Kushaudhi Police Station-Hathua District-Gopalganj At Present
Assistant Teacher in Government Primary School, Kashim Samayeel Police
Station-Hathua District-Gopalganj
16. Shakuntla Kumari Wife of Rakesh Kumar Yadav Resident of Village-
Singhaha Tola Kawalhata Post Office-Hathua District-Gopalganj At Present
Assistant Teacher Primary School Gurimaha Post office- Gurimaha Police
Station-Uchkagaon District-Gopalganj
17. Anita Kumari Daughter Shakichandra Ram Resident of Village Kharauni
Briti Tola Post Office-Bhagwanpur Ekdang Police Station-Mirganj District-
Gopalganj At Present Assistant Teacher at Upgraded Middle School, Pakari
Post Office-Pakari POlice Station-Kuchaikote District-Gopalganj
18. Satyendra Kumar Singh Son of Prakash Nath Singh Resident of Village-
Devapur Post Office-Devapur Police Station-Barauli District-Gopalganj At
Present Assistant Teacher in Upgraded Middle School, Devapur (Kanya)
Police Station-Barauli District-Gopalganj
19. Sunita Kumari Wife of Ram Pravesh Tiwari Resident of Vuillage- Haluar
Tiwari Tola Post Officer, Achhayabar Pipra Police Station-Sidhwaliya
District-Gopalganj At Present Assistant Teacher at Government Primary
School, (Kanya), Bharkuiya Post Office-Barkuiya Police Station-Barauli
District-Gopalganj
20. Sunita Kumari Daughter of Rajendra Prasad Singh Residentof Village- Bada
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Badeya Post Office-Barauli Police Station-Barauli District-Gopalganj At
Present Assistant Teacher at Upgraded Middle School, (Kanya) Devapur
Post Office-Devapur Police Station-Barauli District-Gopalganj
21. Kamini KUmari Pandey Daughter of Late Narendra Pandey Residentof
Village- Bharkuiya Post Officer-Barauli Police Station-Barauli District-
Gopalganj At Present Assistant Teacher at Upgraded Middle School, Bada
Badeya Post Office-Barauli Police Station-Barauli District-Gopalganj
22. Kumari Jamila Khatoon Wife of Parvej Aalam Resident of Village-
Manichhapar Post Office-Hathua Police Station Hathua District-Gopalganj
At Present Assistant Teacher at Upgraded Middle School, Manichhapar
Police Station-Hathua District-Gopalganj
23. Veena Kumari Daughter of Sugriv Prasad Resident of Village- Bhitbherwa
Post Office-Gopalganj Police Station Gopalganj District-Gopalganj At
Present Assistant Teacher in Upgraded Middle School, Harpur Post Office-
Harpur Police Station-Uchkagaon DFistrict-Gopalganj
24. Sahendra Prasad Singh Son of late Lakshman Singh Resident of Village-
Shyampur Post Office-Vaidhali Police Station-Vaidhali District-Vaidhali At
Present Assistant Teacher at Government Primary School, Makhtab
Basantpur Post Office-Hathua Police Station Hathua District-Gopalganj
25. Nand Lal Singh Son of Late Gugu Nath Singh Resident of Village-Harkhauli
Wards no.1 Post Office-Mirganj Police Station-Mirganj District-Gopalganj
At Present Assistant Teacher in Government Bapu Middle School, Hathua
Post Office-Hathua District-Gopalganj
26. Kumari Geeta Chaurasiya Daughter of Munilal Chaurasiya Resident of
Village-Mateya Post Office-Mateya Police Station-Kuchaikote District-
Gopalganj At Present Assistant Teacher Primari School, Bankata,
Panchdevari Post Office-Bankata Police Station-Kateya District-Gopalganj
27. Santosh Kumar Upadhyay Son of Rada Krishan Upadhaya Resident of
Village- Devapur Post Office-Devapur Police Station-Barauli District-
Gopalganj At Present Assistant Teacher at Middle School, Bari Dhanesh
Post Office-Hathua Police Station-Hathua District-Gopalganj
28. Baidhnath Jha Son of Mohanand Jha Resident of Village-Finglas Post
Office-Finglas Police Station-Raghopur District-Supaul At Present Assistant
Teacher Upgraded Middle School, Dharhara Sota Post Office-Kateya Police
Station-Kateya District-Gopalganj
29. Krisha Nandan Pandey Son of Late Sachida Nand Pandey Resident of
Village- Chautarva Post Office-Kalyanpur Police Station-Bhore District-
Gopalganj At Present retired as Assistant Teacher From Indira Aawas
Upgraded Middle School, Bhore Post Office-Bhore Police Station- Bhore
District-Gopalganj
... ... Petitioner/s
Versus
1. The State Of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary department of General Administration Goivernment
of Bihar, Patna
3. The Principal Secretary, Department of Education, Government of Bihar,
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Patna
4. The Director Primary Education, Department of Education Government of
Bihar, Patna
5. The Principal Secretary, Department of Finance, Government of Bihar, Patna
6. Sundar Yadav Son of Munshi Yadav Resident of Village-Kamdarganj Post
Office-Kamdarganj District-Nalanda At Present Assistant Teacher at Middle
School Akbarpur Police Station-Hilsa District-Nalanda
7. Saroj Kumari Daughter of Shyam Nandan Prasad Residento f Village-Ugan
Bigha Post Office-Kawa District-Nalanda At Present Assistant Teacher in
Middle School Sipara Police Station-Hilsa District-Nalanda
8. Kiran Kumar Daughter of Ram Khelawan Prasad Residen tof Village-
Prasbanna Post Office-Rajpur Koyal Bigha District-Nalanda At Present
Assistant Teacher at Middle School, Astha Police Station-Hilsa District-
Nalanda
9. Sunayana Kumari Daughter of Bhuvaneshwar Prasad Resident of Village-
Bari Chariyari Post Office-Bari Chariyari District-Nalanda At Present
Assistant Teacher at Middle School, Lakhanchak Police Station-Hilsa
District-Nalanda
10. Kumari Kiran Prasad Daughter of Virendra Prasad Resident of Village-
Kundawapar Post Office-Ekangardih District-Nalanda At Present Assistant
Teacher at Middle School, Asatha Tharthari Post Office-Hilsa District-
Nalanda
11. Daughter of Sukhlal Prasad Resident of Village- Habeepur Post Office-
Habeepur District-Nalanda At PPresent Assistant Teacher at Middle School.
LakhachakPolice Station-Hilsa District-Nalanda
12. Neelam Kumari Daughter of Kapildeo Prasad Resident of Village- Asatha
Post Office-Asatha District-Nalanda At Present Assistant Teacher in Middle
School Bhathar Tharthari Police Station-Hilsa District-Nalanda
13. Radhika Kumari Daughter of Ram Bilas Prasad Resident of Village-
Chandout Post Office-Chamar Bigha Diustrict-Nalanda At Present Assistant
Teacher at Upgraded Middle School, Ganadati Bigha Police Station-Hilsa
District-Nalanda At Present Assistant Teacher at Upgraded Middle School,
Ganadati Bigha Police Station-Hilsa District-Nalanda
14. Sunil Kumar Singh Son of Late Jagu Singh Resident of Village-ai Post
Office-Mai District-Nalanda At Present Assistant Teacher in Middle School,
Nehusa Post Office- Harnaut District-Nalanda
15. Gayatri Kumari Daughter of Ganauri Prasad Resident of Village-Faizullapur
Post Office- Ranipur District-Nalanda At Present Assistant Teacher at
Middle School, Soh Salempur Police Station-Biharsarif District-Nalanda
16. Amrendra Kumar Son of late Maheshwar Singh Resident of Village-
Gosainpur Post Office-Gogipur District-Nalanda At Present Assistant
Teacher at Middle School, Dewaran Kudra Police Station-Kaimur District-
Kaimur
17. Kumari Indu Daughter of Late Laldhari Singh Resident of Village-Sakari
Post Office- Sakari District-Kaimur At Present Assistant Teacher at Middle
School, Sakari Post Office-Kaimur At Present Assistant Teacher at Middle
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
School, Sakari Post Office-Sakari District-Kaimur
18. Lali Ram Son of Late Gariban Ram Resident of Village-Dhavpokhar Post
Office- Dhavphokhar District-Kaimur At Present Assistant Teacher at
Middle School, Dewaran Police Station-Dawaran District-Kaimur
19. Mithilesh Kumar Son of Late Ragho Prasad Resident of Village-Chaurasi
Post Officer-Mahanandpur District-Nalanda At Present Assistant Teacher at
Middle School, Chiro Sarmera Police Station Sharmera District-Nalanda
20. Kaushlendra Kumar Son of Chandrashekhar Singh Resident of Village-
Nishanpur Post Officer-Khushalpur at Station Road, Hilsa District-Nalanda
At Present Assistant Teacher at Upgraded Middle School, KasiyawanPolice
Station-Hilsa District-Nalanda
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 381 of 2018
In
Civil Writ Jurisdiction Case No.7824 of 2016
======================================================
1. Harendra Pandey Son of late Staya Narayan Pandey Resident of Village
Banka Post office Dhebwa Police Station Gopalpur, District Gopalganj At
Present Headmaster in Charge in Utkramit Middle School Pasarma Post
Office Pasarma Police Station Gopalganj, District Gopalganj.
2. Rakesh Kumar Tiwari Son of Swami Nath Tiwari Resident of village -
Tiwari Matihaniya Post office Sipaya Police Station Bishambharpur, District
Gopalganj At Present Assistant Teacher in Utkramit Middle School Konhwa
Police Station Gopalganj, District - Gopalganj
3. Shambhu Nath Singh Son of late Kashi Nath Singh Resident of village -
Ramchandrapur, Post office - Ramchandrapur, Police Station Thawe,
District Gopalganj At Present Assistant Teacher in Utkramit Middle School,
Ekderwa Post Office Ramchandrapur Police Station Thawe District
Gopalganj
4. Om Prakash Gupta Son of late Dinanath Gupta Resident of Mohalla -
Sareya, Wards No. 4 Post office Gopalganj, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher in Utkramit Middle
School, Pasarma Post office - Pasarma, Police Station Gopalganj, District -
Gopalganj
5. Dayashankjar Prasad@ Daya Sagar Prasad Son of Shukhdeo Prasad
Resident of village - Jadopur, Post office - Jadopur, Police Station Jadopur,
District - Gopalganj, At Present Assistant Teacher in Middle School,
Ekderwa, Police Station Gopalganj, District - Gopalganj
6. Smt. Lilawati Kumari, Wife of Sheshnath Prasad Resident of village -
Konhwa, Post Office Pasarma, Police Station Gopalganj, District Gopalganj
At Present Assistant Teacher in Utkarmit Middle School, Pasarma, Post
office - Pasarma, Police Station Gopalganj, District - Gopalganj
7. Satendra Prasad Singh Son of Gambhira Singh Resident of village -
Paharichak, Post office Sonepur, Police Station Sonepur, District - Saran
( Chapra )At Present Assistant Teacher in Middle School, Rajwahi, Police
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Station Jadopur, District - Gopalganj
8. Sushil Wife of Dhrup Singh Resident of village Gopalganj near Dr.
Ramekbal Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj At Present Assistant Teacher in Primary School Sareya, Near
Kailash Hotel Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj
9. Subhash Lal Srivastava Son of Rajendra Lal Srivastava Resident of village -
Rampur Khareya Post office Karwatahi Bazar, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher Primary School, Nautan
Haraiya Post Office Uchkagaon, Police Station Uchkagaon, District -
Gopalganj
10. Md. Yashin Son of Mahboob Hussain Resident of village - Paithan Mill
Police Station Vishu Sugar Mill, Police Station Gopalganj, District
Gopalganj, At Present Assistant Teacher Utkarmit Middle School, Gopala
Math Post office Thawe, Police Station Gopalganj, District - Gopalganj
11. Dinesh Kumar Sharma son of Thakur Prasad Resident of Village -
Bhitbherwa, Post Office Bhitbherwa, Police Station Gopalganj, District -
Gopalganj, At Present Assistant Teacher in Primary School, Bishunpura
Ahirtoli Post office Bishunpura (Ahirtoli), Post Office- Bishunpura, Police
Station Barauli, District - Gopalganj.
12. Awadhkishore Singh son of Late Bhirgunat Singh Resident of village -
Dumariya, Post Office Dhamapakar, Police Station Manjhagarh, District -
Gopalganj At Present Assistant Teacher in Upgraded Middle School,
Gausiya, Post office Manjhagarh, Police Station Manjhagarh, District -
Gopalganj
13. Kumari Geeta wife of Satyaprakash Prasad Resident of village - Sareya
Wars No. 5, Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj At Present Assistant Teacher in Upgraded Middle School,
Bishunpur, Post office Jadopur, Police Station Jadopur, District - Gopalganj
14. Md. Shamim son of Ishrayal Resident of village - Pipra Post Office
Manjhagarh, Police Station Manjhagarh, District - Gopalganj, At Present
Assistant Teacher in Primary Makhtab, Gaddi Tola Manjhagarh, Police
Station Manjhagarh, District - Gopalganj
15. Sanjeeda Khatoon wife of Nesar Ahmad Resident of village Marwari
Mohalla Ward No. 16 Post Office Gopalganj, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher in Primary School Urdu
Gopalganj Police Station Gopalganj, District - Gopalganj
16. Dhananjay Choubey son of Late Tirth Raj Choubey Resident of village
Kalyanpur, Post Office- Kateya, Police Station Kateya, District - Gopalganj
At Present Assistant Teacher Upgraded Middle School Dharhara Sota Police
Station- Dharhara Sota, Police Station- Kateya, District- Gopalganj.
17. Chandrma Prasad son of Late Bhulan Prasad Resident of village Sareya
Ward No. 5 Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj At Present Assistant Teacher in Upgraded Middle School
Phulwariya, Police Station- Kuchaikote, District - Gopalganj
18. Vidya Singh son of Soch Singh Resident of village Singha Tola Basdila Post
Office Hathua, Police Station Hathua, District - Gopalganj At Present
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Assistant Teacher in Primary School Turpatti, Post Office- Hathua Police
Station Hathua, District - Gopalganj
19. Arvind Kumar Singh son of Ramsharan Singh Resident of Village- Ubesara,
Post Office- Ubesara, Police Station- Saharsa, District- Saharsa, At present
Assistant Teacher in Upgraded Middle School, Hardiya, Post Office-
Hardiya, Police Station- Bhore, District- Gopalganj.
20. Saheb Raja Hussain son of Md. Hadish Miya Resident of Village- Giridhar
Parsa Post Office- Bhagwat Parsa, Police Station- Fulwariya, District-
Gopalganj At present Assistant Teacher in Government Middle School,
Koyladewa, Police Station- Koyladewa, District- Gopalganj.
21. Ram Naresh Singh son of Late Suraj Singh Resident of Village Jamsad Post
Office Jamsad, Police Station- Uchkagaon, District- Gopalganj, At present
Assistant Teacher in Upgraded Middle School, Bhawanichhapar Post Office-
Bhawanichhapar Police Station- Phulwariya, District- Gopalganj.
22. Ramakant Prasad Singh Son of Ishwar Dayal Singh Resident of Village-
Ganesh Dumar Post Office- Ganesh Dumar, Police Station- Phulwariya,
District- Gopalganj, At present Assistant Teacher in Upgraded Middle
School, Murar Batarha Post Office- Murar Batarha Police Station-
Phulwariya District- Gopalganj.
23. Hazari Sah of Shivpujan Sah Resident of Village- Sareya Ward no. 11 Post
Office- Gopalganj, Police Station- Gopalganj, District- Gopalganj, At
present Assistant Teacher in Upgraded Middle School, Santpur Post Office-
Santpur Police Station- Manjhagarh District- Gopalganj.
24. Jitendra Prasad Son of Raghu Nath Sah Resident of Village- Thepaha
Purvanchal Post Office- Thepaha Bazar, Police Station- Ziradei, District-
Siwan, At present Assistant Teacher in Upgraded Middle School, (Kanya),
Manikpur Post Office- Gopalganj Police Station- Gopalganj District-
Gopalganj.
25. Bhirgu Thakur Son of Prabhu Dayal Singh Resident of Village- Ismile Chak
Post Office- Govind Chak, Police Station- Sonepur, District- Saran, At
present Assistant Teacher in Upgraded Middle School, (Kanya) Manikpur
Post Office- Gopalganj Police Station- Gopalganj District- Gopalganj.
26. Jawarlal Singh Son of Ram Briksha Singh Resident of Village- Murar
Batarha Post Office- Line Bazar, Police Station- Phulwariya, District-
Gopalganj, At present Assistant Teacher in Upgraded Middle School,
Konhwa Post Office- Konhwa Police Station- Gopalganj District-
Gopalganj.
27. Bhusan Bharti Son of Satya Narayan Sahu Resident of Village- Tariyama
Post Office- Tariyama, Police Station- Simari Bakhtiyarpur, District-
Saharsa, At present Assistant Teacher in Upgraded Middle School,
Thakurichak Post Office- Thakurichak Police Station- Phulwariya District-
Gopalganj.
28. Anil Kumar Son of Ganesh Prasad Resident of Village- Jai Prakash Nagar
Thana Road Post Office- Gopalganj, Police Station- Gopalganj, District-
Gopalganj, At present Assistant Teacher in Upgraded Middle School,
Rampur Madho Post Office- Rampur Madho Police Station- Kuchaikote
District- Gopalganj.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
29. Ramashish Prasad Son of Babu Ram Prasad Resident of Village- Khazuri
Tiwari Tola Post Office- Sasamusa, Police Station- Kuchaikote, District-
Gopalganj, At present Assistant Teacher in Upgraded Middle School,
Maksudpur Police Station- Gopalganj District- Gopalganj.
30. Shaukat Ali Son of Md. Amin Resident of Village- Kamlakant Karariya Post
Office- Kamlakant Karariya, Police Station- Phulwariya, District-
Gopalganj, At present Assistant Teacher in Upgraded Middle School,
Koyladeva Post Office- Koyladeva Police Station- Phulwariya District-
Gopalganj.
31. Anil Kumar Verma Son of Ram Singhasan Prasad Shrivastawa Resident of
Village- Balbhadra Parsa Post Office- Bhagwat Parsa, Police Station-
Phulwariya, District- Gopalganj, At present Assistant Teacher in Upgraded
Middle School, Devan Parsa Post Office- Bhagwat Parsa Police Station-
Phulwariya District- Gopalganj.
32. Surya Knat Singh Son of Late Vishwa Nath Singh Resident of Village-
Bairagi Tola Post Office- Songadhwa, Police Station- Phulwariya, District-
Gopalganj, At present Assistant Teacher in Primary School, Maktab
Dharamparsa Post Office Dharamparsa Police Station- Manjhagarh District-
Gopalganj.
33. Jhamendra Ram Son of Ram Dayal Ram Resident of Village- Munja Post
Office- Matiyari, Police Station- Rajapatti Kothi, District- Gopalganj, At
present Assistant Teacher in Upgraded Middle School, Goshai Manjha Post
Office- Goshai Manjha Police Station- Phulwariya District- Gopalganj.
34. Rita Rai Wife of Vijay Pratap Singh Resident of Village- Kamla Kant
Karariya Post Office- Kamla Kant Karariya, Police Station- Phulwariya,
District- Gopalganj, At present Assistant Teacher in Middle School, Khalwa
Police Station- Nautan District- Siwan.
35. Vijay Pratap Singh Son of Basudeo Singh Resident of Village- Kamlakant
Karariya Post Office- Kamlakant Karariya, Police Station- Phulwariya,
District- Gopalganj, At present Assistant Teacher in Upgraded Middle
School, Bhawanipur Post Office- Bhawanipur Police Station- Sikati District-
Arariya.
... ... Petitioner/s
Versus
1. The State Of Bihar Bihar.
2. The State of Bihar through, the Chief secretary, Government of Bihar, Patna
3. The Principal Secretary, Human Resources Develipment Department,
Government of Bihar, New Secretariat, Patna
4. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna
5. Pramila Kumari Wife of Surendra Baitha Resident of Village- Ekderwa Post
Office, Thawe, District-Gopalganj. At Present Assistant Teacher in Utkramit
Middle School Ekderwa Post Office, Thawe, Police Station Thawe, District-
Gopalganj
6. Ainul Haque Son of Abdul Ajij Resident of Village-Kamanpura, Post Office
Dharmaparasa, Police Station Barauli, District-Gopalganj. At Present
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Assistant Teacher in Middle School, Basdils Post Office Gopalganj, Police
Station Gopalganj
7. Md. Parvez Alam Son of Md. Anish Resident of Village- Bhedihari Post
Office, Sirisiya Khurd. Via Adapur, P.S. Adapur, District-East Champaran At
Present Assistant Teacher in Utkarmit Middle School, Bauia, Police Station
Raxaul, District-East Champaran
8. Upendra Manjhi Son of Shivpujan Manjhi Resident of Village-
Ramchandrapur, Post Office- Ramchandrapur, Post Office-Ramchandrapur,
Police Station Thawe, District-Gopalganj. At Present Assistant Teacher in
Utkarmit Middle School, Umar Mathiya, Police Station Manjhagarh,
District-Gopalganj
9. Maimuna Khatoon Daughter of Julfikar Haider Resident of Village-
Jagmalwa, Post Office-Thawe Police Station Thawe, District-Gopalganj At
Present Assistant Teacher in Utkarmit Middle School, Bhatpoyiya, Post
Office Panchdewari, Police Station Panchdewari, District-Gopalganj
10. Shyamdeo Manjhi Son of Gena Manjhi Resident of Village- Bhitbheerwa,
Post Office BhitBherwa Police Station Gopalganj, district-Gopalganj At
Present Assistant Teacher in Middle School. Badila Police Station
Gopalganj, District-Gopalganj
11. Ajadi Kumari Daughter of Shivdeo Manjhi Resident of Village-Bideshi Tola,
Post Office Thawe, Police Station Thawe District-Gopalganj At Present
Assistant Teacher in Primary School Barnaiya Bisa, Post Office Belthari,
Police Station Kuchaikote, District-Gopalganj
12. Hiralal Sah Son of Bhnwari Sah Resident of Village-Ramchandrapur, Post
Office-Ramchandrapur, Police Station Thawe, District-Gopalganj At Present
Assistant Teacher In Utkarmit Middle School, Nawalpur, Police Station
Kateya, District-Gopalganj
13. Azeez Akhtar Son of Paigambar Hussain Resident of Village-Sikami Post
Office Manjhagarh, Police Station Manjhagarh, District-Gopalganj Aty
Present Teacher in Middle School Bhishmapur, Post Office Barauli, District-
Gopalganj
14. Noor Alam Son of Hafeez Saifula Resident of Village-Pakahi Post Office
Andhra, Police Station Adapur, District-East Champaran At Present
Assistant Teacher in Utkarmait Middle School, Mainpur (Kanya0 Police
Station Gopalganj, District-Gopalganj
15. Uday Prakash Pandey Son of Late Harishankar Pandey Resident of Village-
Baswariya, Post office Lauriya Police Station Lauriya, District-West
Champaran, At Present Assistant Teacher in Middle School, Sirisiya Post
Office Siriya, Police Station Kuchaikote District-Gopalganj
16. Om Prakash Pandey Son of Late Harihar Pandey Resident of Village-
Baswariya, Post Office Lauriya, Police Station Lauriya, District-West
Champaran at Present Assistant Teacher in Government Middle School,
Kharharwa Police Station Uchkagaon, Distt.-Gopalganj
17. Narendra Kumar Singh Son of Gambhira Singh Resident of Village-
Paharichak, Post Office Sonepur, Police Station-Sonepur, District-Saran
(Chapra) At Present Assistant Teacher in Utkarmit Middle School, Barari,
Jagdish Police Station Thawe, District-Gopalganj
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
18. Sultan Ahmad Son of Late Abdul Ahmad Resident of Village-Chaurav Post
Office Thawe, Police Station Thawe District-Gopalganj. At Present Assistant
Teacher in Utkarmit Middle School, Panchdewari Police Station
Panchdewari, District-Gopalganj
19. Md. Naseem Ansari Son of Late Abdul Samad Resident of Village-Fatha,
Post Office Gopalganj, Police Station GopalganjDistrict-Gopalganj At
Present Assistant Teacher In Primary School, Indira Aawas Basdila Post
Office Goipalganj Police Station Gopalganj, District-Gopalganj
20. Md. Sah Alam Son of Md. Basruddin Resident of Village-Sathhari, Post
Office Prahaladpur, Police Station Muzaffarpur, District-Muzaffarpur At
Present Assistant Teacher in Utkarmit Middle School, Sihorwa, Police
Station Gopalganj District-Gopalganj
21. Nilu Kumari Singh Daughter of Late Ramraj Singh Resident of Village-
Ramchandrapur, Post Office Ramchandrapur, At Present teacher in Utkarmit
Middle School, Panduhi Maharani Post Office Maharani, Police Station
Mahammadpur, District-Gopalganj
22. Dinesh Prasad verma Son of RamaKant Verma Resident of Village-
Mukundiya, Post Office Bashdila Bazar, Police Station Gopalganj, District-
Gopalganj, At Present Assistant Teacher in Utkramit Middle School, Bistoll,
Bakunthpur, Police Station Mahammadpur, District-Gopalganj
23. Manoj Kumar Pandey Son of Bhiki Pandey Resident of Village-Baswariya
Post Office Lauriya Police Station Lauriya, District-West Champaran At
Present Assistant Teacher Utkramit Middle School, Panchdewari Post Office
Panchdewari Police Station Panchdewari District-Gopalganj
24. Lalan Rai Son of Late Babunand Rai Resident of Village-Rampur Tegrahi,
Post Office Rampur Tegrahi, Police Station Gopalganj, District-Gopalganj,
At Present Assistant Teacher in Primary School, Rajwahi, Post Office
Jadopur, District-Gopalganj
25. Suresh Prasad Son of Shyamdeo Prasad Resident of Village-Jalpurwa, Post
Office Mugal Biraicha Police Station Barauli, District-Gopalganj At Present
Assistant Teacher in Utkarmit Middle School, Police Station Hathua,
District-Gopalganj
26. Vimal Prasad Son of Late Awadh Bihari Prasad Resident of Village-
Ramchandrapur, Post Office Ramchandrapur, Police Station Thawe, District-
Gopalganj. At Present Assistant Teacher in Middle School, Bhediya, Post
Office Bhediya, Police Station Mohammadpur, District-Gopalganj
27. Rafi Ahmad Son of Md. Kashim Resident of Village-Chhawahi Takki Post
Office Chhawahi, Police Station Manjhagarh, District-Gopalganj, At Present
Assistant teacher in Utkarmit Middle School, Sawreji Post Office Sawreji,
Police Station Hathua, District-Gopalganj
28. Rajeshwar Mishra Son of Ramnagina Resident of Village-Baidwali, Post
Office Amwa, Nakchhed Police Station Gopalganj, District-Gopalganj At
Present Assistant Teacher in Utkarmit Middle School, Kaithwalia, Post
Office Sasamusa, Police Station Kuchaikote District-Gopalganj
29. Manoj Kumar Singh Son of Late Shivpujan Singh Resident of Village-
Chainchaura, Post Office Chainchura, Police Station Muffasil Saran
(Chapra) District-Saran (Chapra) at Present Assistant Teacher in Middle
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
School, Dahibhatta, Post Office Dahibhatta, Post Office Dahibhatta, Police
Station Uchakagaon, District-Gopalganj
30. Rajnarayan Prasad Yadav Son of Late Jakhan Prasad Yadav Resident of
Village-Tirbirwa, Post Office Bhitbheerwa, Police Station Gopalganj,
District-Gopalganj, At Present Assistant Teacher in Middle Hakam Post
Office Dighwa Dubauli, Police Station Dighwa Dubauli, District Gopalganj
31. Hushna Aara Pravin Wife of Ashfaque Resident of Village-Dhamapakar,
Post Office Barauli, District-Gopalganj At Present Teacherin Utkarmir
Middle School, Milki Biraicha Post Office Baraicha, Police Station
Gopalganj, District-Gopalganj At Present Assistant Teacher in Station
Dighwa Dubauli, District-Gopalganj
32. Sanaul Haque Son of Late Sheikh Ammiruddin Ahmad Resident of Village-
Fatha Post Office Gopalganj, Police Station Gopalganj, District-Gopalganj,
At Present Assistant Teacher in Station Dighwa Dubauli, District-Gopalganj
33. Shamshad Ahmad Ansari Son of Md. Kudus Ansari Resident of Village-
Dhamaoakar, Post Office Dhamariya Police Station Dhumariya, Police
Station Manjhagarh, District-Gopalganj. At Present Assistant Teacher In
Utkarmit Middle School, Magha, Post Office Bathua Bazar, Police Station
Phulwariya, District-Gopalganj
34. Lokesh Kumar Son of Kapildeo Sharma Resident of Village-Dut mai Post
Office Netaul Police Station Patna, District-Patna. At Present Assistant
Teacher in Utkarmit Middle school, Fakalpura, Police Station Dighwa
Dubauli, District-Gopalganj
35. Ramlakhan Singh Son of Late Kamaldeo Singh Resident of Village-
Khajuhati, Post Office Khajuhai, Police Station Baikunthpur, District-
Gopalganj. At Present Assistant Teacher in Utkarmit Middle School (Kanya)
Dighwa Dubauli, Police Station Baikunthpur, District-Gopalganj
36. Ramparvitra Singh Son of Late Ramshraya Singh Resident of Village-
Pokharwa Kajra Post office Polkharwa Kajra, Police Station Lakhisarai,
District -Lakhisarai At Present Assistant teacher in Middle School,
Ganddhua, Post Office Baikunthpur, Police Station Baikunthpur, District-
Gopalganj
37. Hiralal Prasad Singh Son of Narayan Singh Resident of Village-
Mahadichak, Post Office Ghoshi, Police Station Kako, District- Jehanabad at
present Assistant Teacher in Utkarmit Middle School Pakaha, Police Station
Baikunthpur, District- Gopalganj.
38. Sarita Kumari Daughter of Kameshwar Prasad Resident of village -
Sasamusa, Post office Sasamusa, Police Station Kuchaikote, District
Gopalganj At Present Assistant Teacher in Utkarmit Middle School,
Karmaini Mohabat Post office Kuchaikote, Police Station Kuchaikote,
District - Gopalganj
39. Nusarat Zaheer Wife of Moin Akhtar Resident of village - Jagmalwa, Post
office Thawe, Police Station Thawe, District - Gopalganj, At Present
Assistant Teacher in Utkarmit Middle School, Khairatiya, Post office
Khairatiya, Police Station Hathua, District - Gopalganj
40. Md. Masook Ahmad Son of Hanif Miya Resident of village - Prabal Bigha,
Post office Neuri, Police Station Belaganj, District - Gaya, At Present
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Assistant Teacher in Middle School, Kotwa, Post office Kotwa, Police
Station - Gopalganj, District - Gopalganj
41. Chandrakala Kumari Wife of Suresh Prasad Singh Resident of village -
Maharani Ugrasen Post office Maharani, Police Station Mohammadpur,
Disttrict - Gopalganj At Present Assistant Teacher in Middle School,
Maharani, Post office Maharani, Police Station Mohammadpur, District -
Gopalganj
42. Chandrakant Singh Son of Chandrashekhar Singh Resident of village -
Bhusan Sadan Rajendra Bus Stand Post office Gopalganj, Police Station
Gopalganj, District - Gopalganj At Present Teacher in D.A.V. Primary
School, Gopalganj, Post office Gopalganj, Police Station Gopalganj, District
- Gopalganj
43. Kumari Savitri Wife of Vinay Kumar Prasad Resident of village - Jait
Narahawa, Post office Narahawa Shukla, Police Station Gopalpur, District -
Gopalganj At Present Assistant Teacher in Primary School, Beragee Tola
Post office Gopalganj, Police Station Gopalganj, District - Gopalganj
44. Dilip Kumar Singh Son of Late Yogendra Narayan Singh Resident of village
- Shukhpur, Post office Shukhpur, Police Station Supaul, District - Supaul,
At Present Teacher in Utkarmit Middle School, Mashanthana, Post office
Jadopur, District - Gopalganj
45. Ashfaque Ahmad Son of Anwarul Haque Resident of Village- Dhamapakar,
Post Office Dumariya, Police Station Manjhagarh, District- Gopalganj. At
present Assistant Teacher in Middle School, Jadopur, Dhukhharam Police
Station Jadopur, District- Gopalganj.
46. Kumari Sunita Wife of Late Kameshwar Rai Resident of village -
Masanthana, Post office Jadopur Dukhharan, Police Station Jadopur, District
- Gopalganj At Present Assistant Teacher Utkramit Middle School, Olipur,
Post office Olipur, Police Station Gopalganj, District - Gopalganj
47. Ajajul Haque Siddique Son of Md. Samsuddin Resident of village - Manjha
Bakua Tola, Post office Manjhagarh, Police Station Manjhagarh, District -
Gopalganj At Present Assistant Teacher in Utkramit Middle School,
Khawajepur (Kanya) Post office Khawajepur, Police Station Gopalganj,
District - Gopalganj
48. Reeta Kumari @ Rita Kumari Srivastava Wife of Suman Prasad Srivastav
Resident of village - Bhagwat Parsa Post office Bhagwat Parsa, Police
Station Phulwariya, District - Gopalganj At Present Assistant Teacher in
Primary School, Maktab Dhamapakar, Post office Dumariya, Police Station
Manjhagarh, District - Gopalganj
49. Md. Shalik Son of Md. Mujibur Rahman Resident of village - Loam Post
office Darbhanga, District Darbhanga At Present Assistant Teacher in
Utkarmit Middle School, Mashanthana (Balak) Police Station Jadopur,
District - Gopalganj
50. Anwari Begum Daughter of Late Usmat Miya Resident of village -
Sahbajawa, Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj, At Present Assistant Teacher in Middle School, Semra, Police
Station Thawe, District - Gopalganj
51. Kumari Gayatri Wife of Bipin Kumar Pal, Resident of Village- Jait
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Narahawa, Post Office Narahawa Shukla, Police Station Gopalganj, District-
Gopalganj At present Assistant Teacher in Primary School, Bairagee Tola,
Police Station Uchkagaon, District- Gopalganj.
52. Harendra Singh, Son of Mahashray Singh, Resident of village -
Ramchandrapur, Post office Ramchandrapur, Police Station Thawe, District
- Gopalganj. At Present Assistant Teacher in Utkarmit Middle School, Pandit
Ke Harpur, Police Station Thawe, District - Gopalganj.
53. Amna Khatoon Son of Md. Assamuddin, Resident of village - Murla, Post
office Murla, Police Station Ramgarwa, District - East Champaran. At
Present Assistant Teacher in Middle School, Patkhawliya, Police Station
Motihari Muffasil, District - East Champaran.
54. Shamima Khatoon @ Shamima Khatoon Wife of Sahjan, Resident of village
- Sandali, Post office Barauli, District Gopalganj. At Present Assistant
Teacher in Primary School, Turkaha, Post Office Gopalganj, Police Station
Gopalganj, District - Gopalganj.
55. Sabir Ahmad, Son of Jaheer Ahmad, Resident of village - Rajhata, Post
office Bari, Police Station Madhubani, District - Madhubani At present
Assistant Teacher in Middle School, Jadopur, Post office Jadopur, District -
Gopalganj.
56. Md. Salamuddin Son of Md. Ishhak, Resident of village - Madhopur Chhota
Post office Ushri Chandpura, Police Station Taraiya, District - Saran
(Chapra) At present Assistant Teacher in Utkramit Middle School Rajokhar
Police Station Gopalganj, District - Gopalganj.
57. Akhtari Khatoon, Wife of Mujibur Rahman Resident of village - Paithanpati,
Post office Vishnu Sugar Mill, Police Station Gopalganj, District -
Gopalganj, At present Assistant Teacher in Utkarmit Middle School,
Pathanpati, Post office Manjhagarh, District - Gopalganj.
58. Tilakdhari Prasad Son of Late Ramjeet Prasad, Resident of village -
Govindpur, Post office Manjhagarh, Police Station Manjhagarh, District -
Gopalganj. At Present Assistant Teacher in Primary School, Koeni Police
Station Majharh, District - Gopalganj
59. Abdul Kabir Ashrafi, Son of Abid Hussain, Resident of village - Gopalganj,
District - Gopalganj, At Present Assistant Teacher in Utkarmit Middle
School, Barari Jagdish Police Station Thawe, District - Gopalganj.
60. Jafar Alam Sidique, Son of Md. Alam Sidique, Resident of village -
Puroshottampur, Post office Puroshottampur, Police Station Chhadadano,
District - East Champaran. At present Assistant Teacher in Utkarmit Middle
School, Bangal Khar Post office Sasamusa, Police Station Kuchaikote,
District - Gopalganj.
61. Vinod Kumar Ojha, Son of Late Brajbhan Ojha, Resident of village - Amwa,
Post office Neehua Jalalpur, Police Station Kuchaikote, District - Gopalganj.
At present Assistant Teacher (Retd.) was Middle School Basdila Post office
Basila Police Station Gopal ganj, District - Gopalganj.
... ... Opposite Party/s
======================================================
with
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
CIVIL REVIEW No. 450 of 2018
In
Civil Writ Jurisdiction Case No.7824 of 2016
======================================================
1. Ashfaque Ahmed Son of Anwarul Haque Resident of village - Dhamapakar,
Post office Dumariya, Police Station Manjhagarh, District - Gopalganj. At
Present Assistant Teacher in Middle School, Jadopur, Dhukhharan, Police
Station Jadopur, District - Gopalganj
2. Azeez Akhtar @ Ajit Akhtar Son of Paigambar Hussain Resident of village -
Sikami Post Office Manjhagarh, Police Station Manjhgarh, District -
Gopalganj, At Present Teacher in Middle School Bhishmapur, Post office-
Barauli Police Station- Barauli, District - Gopalganj
3. Noor Alam Son of Hafeez Saifula Resident of village - Pakahi, Post office
Andhra, Police Station Adapur, District - East Champaran, At Present
Assistant Teacher in Utkramit Middle School, Mainpur (Kanya) , Police
Station Gopalganj District - Gopalganj
4. Md. Sah Alam Son of Md. Basruddin Resident of village - Sathhari, Post
office Prahaladpur, Police Station Muzaffarpur, District - Muzaffarpur At
Present Assistant Teacher in Utkarmit Middle School, Sihorwa, Police
Station Gopalganj, District - Gopalganj
5. Rafi Ahmad Son of Md. Kashim Resident of village - Chhawahi Takki Post
office Chhawahi, Police Station Manjhagarh, District - Gopalganj, At
Present Assistant Teacher in Utkarmit Middle School, Sawreji Post office
Sawreji Police Station Hathua, District - Gopalganj
6. Hushna Aara @ Hushna Aara Pravin Wife of Ashfaque Resident of village -
Dhamapakar, Post office Dumariya, Post Station- Barauli, District
Gopalganj At Present Teacher in Utkarmit Middle School, Milki Biraicha
Post office Biraicha, Police Station Barauli, District - Gopalganj
7. Shamshad Ahmad Ansari Son of Md. Kudus Ansari Resident of village -
Dhamapakar, Post office Dhumariya, Police Station Manjhagarh, District -
Gopalganj At Present Assistant Teacher in Utkarmit Middle School, Magha,
Post Office Bathua Bazar, Police Station Phulwariya, District - Gopalganj
8. Ajajul Haque Siddique Son of Md. Samsuddin Resident of village - Manjha
Bakua Tola, Post office Manjhagarh, Police Station Manjhagarh, District -
Gopalganj At Present Assistant Teacher in Utkramit Middle School,
Khawajepur (Kanya) Post office Khawajepur, Police Station Gopalganj,
District - Gopalganj
9. Reeta Kumari @ Rita Kumari Srivastava Wife of Suman Prasad Srivastav
Resident of village - Bhagwat Parsa Post office Bhagwat Parsa, Police
Station Phulwariya, District - Gopalganj At Present Assistant Teacher in
Primary School, Maktab Dhamapakar, Post office Dumariya, Police Station
Manjhagarh, District - Gopalganj
10. Anwari Begum Daughter of Late Usmat Miya Resident of village -
Sahbajawa, Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj, At Present Assistant Teacher in Middle School, Semra, Police
Station Thawe, District - Gopalganj
11. Amna Khatoon Son of Md. Assamuddin Resident of village - Murla, Post
office Murla, Police Station Ramgarwa, District - East Champaran, At
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Present Assistant Teacher in Middle School, Patkhawliya, Police Station
Motihari Muffasil, District - East Champaran
12. Shamima Khatoon @ Shamina Khatoon Wife of Sahjan Resident of village -
Sandali, Post office Barauli, Police Station- Barauli District Gopalganj At
Present Assistant Teacher in Primary School, Turkaha, Post Office
Gopalganj, Police Station Gopalganj, District - Gopalganj
13. Sabir Ahmad Son of Jaheer Ahmad Resident of village - Rajhata, Post office
Bari, Police Station Madhubani, District - Madhubani At Present Assistant
Teacher in Middle School, Jadopur, Post office Jadopur, Police Station
Jadopur District - Gopalganj
14. Md. Salamuddin Son of Md. Ishhak Resident of village - Madhopur Chhota
Post office Ushri Chandpura, Police Station Taraiya, District - Saran
(Chapra) At Present Assistant Teacher in Utkramit Middle School Rajokhar
Police Station Gopalganj, District - Gopalganj
15. Jafar Alam Sidique Son of Md. Alam Sidique Resident of village -
Puroshottampur, Post office Puroshottampur, Police Station Chhadadano,
District - East Champaran At Present Assistant Teacher in Utkarmit Middle
School, Bangal Khar Post office Sasamusa, Police Station Kuchaikote,
District - Gopalganj
... ... Petitioner/s
Versus
1. The State Of Bihar
2. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Human Resources Development Department,
Government of Bihar, New Secretariat, Patna.
4. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna.
5. Harendra Pandey S/o Late Satya Narayan Pandey R/o Vill- Bankata Post
office Dhebwa Police Station Gopalpur, District Gopalganj At Present
Headmaster in Charge in Utkramit Middle School Pasarma Post Office
Pasarma Police Station Gopalganj, District Gopalganj
6. Rakesh Kumar Tiwari Son of Swami Nath Tiwari Resident of village -
Tiwari Matihaniya Post office Sipaya Police Station Bishambharpur, District
Gopalganj At Present Assistant Teacher in Utkramit Middle School Konhwa
Police Station Gopalganj, District - Gopalganj.
7. Shambhu Nath Singh Son of Late Kashi Nath Singh Resident of village -
Ramchandrapur, Post office - Ramchandrapur, Police Station Thawe,
District Gopalganj At Present Assistant Teacher in Utkramit Middle School,
Ekderwa Post Office Ramchandrapur Police Station Thawe District
Gopalganj
8. Omprakash Gupta Son of Late Dinanath Gupta Resident of Mohalla -
Sareya, Wards No. 4 Post office Gopalganj, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher in Utkramit Middle
School, Pasarma Post office - Pasarma, Police Station Gopalganj, District -
Gopalganj.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
9. Pramila Kumari Wife of Surendra Baitha Resident of village - Ekderwa Post
Office Thawe, District Thawe, District Gopalganj At Present Assistant
Teacher in Utkramit Middle School, Ekderwa Post Office Thawe, Police
Station Thawe, District - Gopalganj
10. Ainul Haque Son of Abdul Ajij Resident of village - Kamanpura, Post office
Dharamparsa, Police Station Barauli, District Gopalganj At Present Assistant
Teacher in Middle School, Basdila Post office Gopalganj, Police Station
Gopalganj District Gopalganj.
11. Md. Parvez Son of Md. Anish Resident of village - Bhedihari, Post office
Sirisiya Khurd Via Adapur, District - East Champaran At Present Assistant
Teacher in Utkarmit Middle School, Bauia, Police Station Raxaul, District
East Champaran
12. Upendra Manjhi Son of Shivpujan Manjhi Resident of village -
Ramchandrapur, Post office - Ramchandrapur, Police Station Thawe,
District - Gopalganj At Present Assistant Teacher in Utkarmit Middle
School, Umar Mathiya, Police Station Manjhagarh, District Gopalganj
13. Maimuna Khatoon Daughter of Julfikar Haider Resident of village -
Jagmalwa, Post office - Thawe, Police Station Thawe, District - Gopalganj
At Present Assistant Teacher in Utkarmit Middle School, Bhatpoyiya, Post
Office Panchdewari, Police Station Panchdewari, District - Gopalganj
14. Shyamdeo Manjhi Son of Gena Manjhi Resident of village - Bhitbherwa,
Post office Bhitbherwa, Police Station Gopalganj, District - Gopalganj, At
Present Assistant Teacher in Middle School, Basdila Police Station
Gopalganj, District - Gopalganj
15. Ajadi Kumari Daughter Shivdeo Manjhi Resident of village - Bideshi Tola,
Post Office Thawe, Police Station Thawe, District - Gopalganj At Present
Assistant Teacher in Primary School, Barnaiya Bisa, Post office Belthari,
Police Station Kuchaikote, District - Gopalganj
16. Dayasagar Prasad Son of Shukhdeo Prasad Resident of village - Jadopur,
Post office - Jadopur, Police Station Jadopur, District - Gopalganj, At
Present Assistant Teacher in Middle School, Ekderwa, Police Station
Gopalganj, District - Gopalganj
17. Hiralal Sah Son of Banwari Sah Resident of village - Ramchandrapur, Post
office - Ramchandrapur, Police Station Thawe, District - Gopalganj At
Present Assistant Teacher in Utkarmit Middle School, Nawalpur, Police
Station Kateya, District - Gopalganj
18. Smt. Lilawati Kumari Wife of Sheshnath Prasad Resident of village -
Konhwa, Post Office Pasarma, Police Station Gopalganj, District Gopalganj
At Present Assistant Teacher in Utkarmit Middle School, Pasarma, Post
office - Pasarma, Police Station Gopalganj, District - Gopalganj
19. Uday Prakash Pandey Son of Late Harishankar Pandey Resident of village -
Baswariya, Post office Lauriya, Police Station Lauriya, District - West
Champaran At present Assistant Teacher in Middle School, Sirisiya Post
Office Sirisiya, Police Station Kuchaikote, District - Gopalganj
20. Omprakash Pandey Son of Late Harihar Pandey Resident of village -
Baswariya, Post office Lauriya, Police Station Lauriya, District - West
Champaran At Present Assistant Teacher in Government Middle School,
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Kharharwa Police Station Uchkagaon, District - Gopalganj
21. Naredra Kumar Singh Son of Gambhira Singh Resident of village -
Paharichak, Post office Sonepur, Police Station Sonepur, District - Saran
(Chapra) At Present Assistant Teacher in Utkarmit Middle School, Barari,
Jagdish Police Station Thawe, District - Gopalganj
22. Satendra Prasad Singh Son of Gambhira Singh Resident of village - Pahari
Chak, Post office Sonepur, Police Station Sonepur, District - Saran (Chapra)
At Present Assistant Teacher in Middle School, Rajwahi, Post Office -
Jadopur Police Station Jadopur, District - Gopalganj
23. Sultan Ahmad Son of Late Abdul Ahmad Resident of village - Chaurav Post
office Thawe, Police Station Thawe, District - Gopalganj At Present
Assistant Teacher in Utkarmit Middle School, Panchdewari, Police Station
Panchdewari, District - Gopalganj
24. Md. Naseem Ansari Son of Late Abdul Samad Resident of village - Fatha,
Post office Gopalganj, Police Station Gopalganj, District Gopalganj At
Present Assistant Teacher in Primary School, Indira Aawas Basdila Post
office Gopalganj Police Station Gopalganj, District - Gopalganj
25. Sanjeeda Khatoon Wife of Nesar Ahmad Resident of village Marwari
Mohalla Ward No. 16 Post office Gopalganj, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher in Primary School (Urdu)
Gopalganj Police Station Gopalganj, District - Gopalganj
26. Sushil Wife of Dhrup Singh Resident of village Gopalganj near Dr.
Ramekbal Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj At Present Assistant Teacher in Primary School Sareya, Near
Kailash Hotel Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj
27. Nilu Kumari Singh Daughter of Late Ramraj Singh Resident of village
Ramchandrapur, Post office Ramchandrapur, Police Station Thawe, District
- Gopalganj At Present Teacher in Utkarmit Middle School, Panduhi
Maharani post office Maharani, Police Station Mahammadpur, District -
Gopalganj
28. Dinesh Prasad Verma Son of Ramakant Verma Resident of village -
Mukundiya, Post office Bashdila Bazar, Police Station Gopalganj, District -
Gopalganj, At Present Assistant Teacher in Utkramit Middle School, Bistoll,
Baikunthpur, Police Station Mahammadpur, District - Gopalganj
29. Subhash Lal Srivastava Son of Rajendra Lal Srivastava Resident of village -
Rampur Khareya Post office Karwatahi Bazar, Police Station Gopalpur,
District - Gopalganj At Present Assistant Teacher Primary School, Nautan
Haraiya Post Office Uchkagaon, Police Station Uchkagaon, District -
Gopalganj
30. Manoj Kumar Pandey Son of Bhiki Pandey Resident of village - Baswariya
Post office Lauriya, Police Station Lauriya, District - West Champaran At
Present Assistant Teacher Utkramit Middle School, Panchdewari, Post office
Panchdewari, Police Station Panchdewari, District - Gopalganj
31. Md. Yashin Son of Mahboob Hussain Resident of village - Paithan Patti
Police Office Vishnu Sugar Mill, Police Station Gopalganj, District
Gopalganj, At Present Assistant Teacher Utkarmit Middle School, Gopala
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Math Post office Thawe, Police Station Gopalganj, District - Gopalganj
32. Lalan Rai Son of Late Babunand Rai Resident of village - Rampur Tegrahi,
Post office Rampur Tegrahi Police Station Gopalganj, District - Gopalganj,
At Present Assistant Teacher in Primary School, Rajwahi, Post Office
Jadopur, Police Station - Jadopur District - Gopalganj.
33. Suresh Prasad Son of Shyamdeo Prasad Resident of village - Jalpurwa, Post
office - Mugal Biraicha Police Station Barauli, District - Gopalganj At
Present Assistant Teacher in Utkarmit Middle School, Samail, Post Office -
Samail Police Station Hathua, District - Gopalganj
34. Vimal Prasad Son of Late Awadh Bihari Prasad Resident of village -
Ramchandrapur, Post office Ramchandrapur, Police Station Thawe, District
- Gopalganj At Present Assistant Teacher in Middle School, Bhediya, Post
Office Bhediya, Police Station Mohammadpur, District - Gopalganj
35. Dinesh Kumar Sharma Son of Thakur Prasad Resident of village -
Bhitbherwa, Post Office Bhitbherwa, Police Station Gopalganj, District -
Gopalganj, At Present Assistant Teacher in Primary School, Bishunpura
(Ahirtoli) Post office Bishunpura, Police Station Barauli, District -
Gopalganj
36. Rajeshwar Mishra Son of Ramnagina Resident of village - Baidwali, Post
office Amwa Nakchhed Police Station Gopalganj, District - Gopalganj At
Present Assistant Teacher in Utkarmit Middle School, Kaithwaliya, Post
office Sasamusa, Police Station Kuchaikote, District - Gopalganj
37. Manoj Kumar Singh Son of Late Shivpujan Singh Resident of village -
Chainchaura, Post office Chainchaura, Police Station Muffasil Saran
(Chapra), District - Saran (Chapra) At Present Assistant Teacher in Middle
School, Dahibhatta Post office Dahibhatta, Police Station Uchkagaon,
District - Gopalganj
38. Rajnarayan Prasad Yadav Son of Late Jokhan Prasad Yadav Resident of
village - Tirbirwa, Post Office Bhitbherwa, Police Station Gopalganj,
District - Gopalganj At Present Assistant Teacher in Middle School, Hakam
Post office Dighwa Dubauli, Police Station Dighwa Dubauli, District
Gopalganj
39. Sanaul Haque Son of Late Sheikh Ammiruddin Ahmad Resident of village -
Fatha Post office Gopalganj, Police Station Gopalganj, District Gopalganj At
Present Assistant Teacher in Middle School, Fakalpura, Post office Dighwa
Dubauli, Police Station Dighwa Dubauli, District - Gopalganj
40. Lokesh Kumar Son of Kapildeo Sharma Resident of village - Dut Mai Post
Office Netaul Police Station Patna, District Patna, At Present Assistant
Teacher in Utkarmit Middle School, Fakalpura, Post Office - Fakalpura
Police Station Dighwa Dubauli, District - Gopalganj
41. Ramlakhan Singh Son of Late Kamaldeo Singh Resident of village -
Khajuhati, Post office Khajuhati, Police Station Baikunthpur, District -
Gopalganj At Present Assistant Teacher in Utkarmit Middle School (Kanya)
Dighwa Dubauli, Police Station Baikunthpur, District - Gopalganj
42. Rampavitra Singh Son of Late Ramshraya Singh Resident of village -
Pokharwa Kajra Post office Pokharwa Kajra, Police Station Lakhisarai,
District - Lakhisarai, At Present Assistant Teacher in Middle School,
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Ganddhua, Post office Baikunthpur, Police Station Baikunthpur, District -
Gopalganj
43. Hiralal Prasad Singh Son of Narayan Singh Resident of village -
Mahadichak, Post office Ghoshi, Police Station Kako, District - Jehanabad
At Present Assistant Teacher in Utkarmit Middle School, Pakaha, Police
Station Baikunthpur, District - Gopalganj
44. Sarita Kumari Daughter of Kamleshwar Prasad Resident of village -
Sasamusa, Post office Sasamusa, Police Station Kuchaikote, District
Gopalganj At Present Assistant Teacher in Utkarmit Middle School,
Karmaini Mohabat Post office Kuchaikote, Police Station Kuchaikote,
District - Gopalganj
45. Nusarat Zaheer Wife of Moin Akhtar Resident of village - Jagmalwa, Post
office Thawe, Police Station Thawe, District - Gopalganj, At Present
Assistant Teacher in Utkarmit Middle School, Khairatiya, Post office
Khairatiya, Police Station Hathua, District - Gopalganj
46. Md. Masook Ahmad Son of Hanif Miya Resident of village - Prabal Bigha,
Post office Neuri, Police Station Belaganj, District - Gaya, At Present
Assistant Teacher in Middle School, Kotwa, Post office Kotwa, Police
Station - Gopalganj, District - Gopalganj
47. Chandrakala Kumari Wife of Suresh Prasad Singh Resident of village -
Maharani Ugrasen Post office Maharani, Police Station Mohammadpur,
Disttrict - Gopalganj At Present Assistant Teacher in Middle School,
Maharani, Post office Maharani, Police Station Mohammadpur, District -
Gopalganj
48. Chandrakant Singh Son of Chandrashekhar Singh Resident of village -
Bhusan Sadan Rajendra Bus Stand Post office Gopalganj, Police Station
Gopalganj, District - Gopalganj At Present Teacher in D.A.V. Primary
School, Gopalganj, Post office Gopalganj, Police Station Gopalganj, District
- Gopalganj
49. Kumari Savitri Wife of Vinay Kumar Prasad Resident of village - Jait
Narahawa, Post office Narahawa Shukla, Police Station Gopalpur, District -
Gopalganj At Present Assistant Teacher in Primary School, Beragee Tola
Post office Gopalganj, Police Station Gopalganj, District - Gopalganj
50. Dilip Kumar Singh Son of Late Yogendra Narayan Singh Resident of village
- Shukhpur, Post office Shukhpur, Police Station Supaul, District - Supaul,
At Present Teacher in Utkarmit Middle School, Mashanthana, Post office
Jadopur, District - Gopalganj
51. Kumari Sunita Wife of Late Kameshwar Rai Resident of village -
Masanthana, Post office Jadopur Dukhharan, Police Station Jadopur, District
- Gopalganj At Present Assistant Teacher Utkramit Middle School, Olipur,
Post office Olipur, Police Station Gopalganj, District - Gopalganj
52. Md. Shalik Son of Md. Mujibur Rahman Resident of village - Loam Post
office Darbhanga, District Darbhanga At Present Assistant Teacher in
Utkarmit Middle School, Mashanthana (Balak) Police Station Jadopur,
District - Gopalganj
53. Awadhkishore Singh Son of Late Bhirgunath Singh Resident of village -
Dumariya, Post Office Dhamapakar, Police Station Manjhagarh, District -
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Gopalganj At Present Assistant Teacher in Utkarmit Middle School,
Gausiya, Post office Manjhagarh, Police Station Manjhagarh, District -
Gopalganj
54. Kumari Gayatri Wife of Bipin Kumar Pal Resident of village - Jait
Narahawa, post office Narahawa Shukla, Police Station Gopalpur, District -
Gopalganj At Present Assistant Teacher in Primary School, Bairagee Tola,
Police Station Uchkagaon, District - Gopalganj
55. Kumari Geeta Wife of Satyaprakash Prasad Resident of village - Sareya
Wars No. 5, Post office Gopalganj, Police Station Gopalganj, District -
Gopalganj At Present Assistant Teacher in Utkarmit Middle School,
Bishunpur, Post office Jadopur, Police Station Jadopur, District - Gopalganj
56. Harendra Singh Son of Mahashray Singh Resident of village -
Ramchandrapur, Post office Ramchandrapur, Police Station Thawe, District
- Gopalganj At Present Assistant Teacher in Utkarmit Middle School, Pandit
Ke Harpur, Police Station Thawe, District - Gopalganj
57. Akhtari Khatoon Wife of Mujibur Rahman Resident of village - Paithanpati,
Post office Vishnu Sugar Mill, Police Station Gopalganj, District -
Gopalganj, At Present Assistant Teacher in Utkarmit Middle School,
Paithanpati, Post office Manjhagarh, District - Gopalganj
58. Tilakdhari Prasad Son of Late Ramjeet Prasad Resident of village -
Govindpur, Post office Manjhagarh, Police Station Manjhagarh, District -
Gopalganj At Present Assistant Teacher in Primary School, Koeni Police
Station Manjhagarh, District - Gopalganj
59. Abdul Kadir Ashrafi Son of Abid Hussain Resident of village - Paithanpati,
Post office Vishnu Sugar Mill, Police Station Gopalganj, District -
Gopalganj At Present Assistant Teacher in Utkarmit Middle School, Barari
Jagdish Police Station Thawe, District - Gopalganj
60. Md. Shamim Son of Ishrayal Resident of village - Pipra Post office
Manjhagarh, Police Station Manjhagarh, District - Gopalganj, At Present
Assistant Teacher in Primary Makhtab, Gaddi Tola Manjhagarh, Police
Station Manjhagarh, District - Gopalganj
61. Vinod Kumar Ojha Son of Late Brajbhan Ojha Resident of village - Amwa,
Post office Nechua Jalalpur, Police Station Kuchaikote, District - Gopalganj
At Present Assistant Teacher (Retd.) was Middle School Basdila Post office
Basdila Police Station Gopalganj, District - Gopalganj
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 462 of 2018
In
Civil Writ Jurisdiction Case No.25362 of 2013
======================================================
1. Md. Shamim, Son of Md. Israil, Resident of Village- Pipra, P.O. and P.S.-
Manjha Garh, District- Gopalganj presently posted as Assistant Teacher,
Primary School, Gaddi Tola, P.O. P.S.- Manjhagarh, District- Gopalganj.
2. Md. Sohrab Siddique, Son of Md. Yasin Siddique, Resident of Village-
Sandali, P.O. P.S.- Barauli District- Gopalganj, Presently posted as Assistant
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Teacher, Primary School, Surwal Urdu, At Ratan Sarai Tola Surwal, P.O.
P.S.- Barauli, District- Gopalganj.
3. Matiullah, Son of Saghir Alam Ansari, Resident of Village- Ratan Sarai Tola
Surwal, P.O. P.S.- Barauli, District- Gopalganj, Presently Posted as Assistant
Teacher, Middle School Sandali Parsa Urdu, P.O. P.S.- Barauli District-
Gopalganj.
4. Ababul Haque, Son of Babujan Ahmad, Resident of Village Bishesarpur,
P.O. Sareya Narendra, P.S.- Barauli ,District- Gopalganj, Presently posted as
Upgraded Middle School, Piprahiya Urdu, P.S.- Barauli, District- Gopalganj.
5. Bahistoon Ara, Daughter of Ali Ahmad, Wife of Mohibur Rahman, Resident
of Village- Chanp Dakhin Patti, P.O.- Chanp, Via- Pachrukhi, P.S.-
Hussainganj, District- Siwan, Presently Posted as Assistant Teacher, Primary
School, Jasauli Kharg Kanya, Village P.O.- Pachrukhi, District- Siwan.
6. Arun Kumar Singh, Son of Late Harihar Singh, At Sawana, P.O. P.S.-
Goreya Kothi, District- Siwan, presently posted as Upgraded Middle School,
Kabirpur, P.O. P.S.- Sidhwalia, District- Gopalganj Bihar.
7. Binod Kumar Srivastav, Son of Brij Bihari Prasad, Resident of Village-
Kahla Bishunpura, P.O.- Kahla, P.S.- Barauli, District- Gopalganj, Presently
Posted as Assistant Teacher Upgraded Middle School Fatehpur, P.O. P.S.-
Barauli, District- Gopalganj Bihar.
8. Azad Alam, Son of Sheikh Noorain, Resident of Village- Balhan P.O.-
Bishunpura Bazar, P.S.- Barauli District- Gopalganj, Presently Posted as
Assistant Teacher Govt. Primary School, Matauli, P.O- Sher, P.S.- Sidhwalia,
District- Gopalganj.
9. Rama Shankar Thakur, Son of Raghu Pati Thakur, Resident of Village-
Ratan Sarai, Ward No. 13, P.O. P.S.- Barauli, District- Gopalganj, Presently
Posted as Middle School, Rasidpur Hindi, P.O. P.S.- Taraiya, District- Saran,
Pin- 841424.
10. Nasera Khatoon, Daughter of Late Md. Izharuddin, Wife of Sabir Imam, C/o
Wakeel Ahmad, (Advocate), Gali No. 2, Chamra Mandi, Purana Quila
Pokhra, District- Siwan, presently posted as Upgraded Middle School,
Surapur Chhapiya, P.S.- Hussainganj, District- Siwan.
11. Ahmadi Imam, Daughter of Late Hasan Imam, Wife of Mohammad Shamim
Siddique, Village P.O.- Pipra, P.S.- G.B. Nagar (Tarwara), District- Siwan,
841506. Presently Posted as Assistant Teacher Middle School, Pipra, P.S.-
G.B. Nagar (Tarwara), District- Siwan.
12. Mina Devi, Wife of Subhash Manjhi, Resident of Village- Mohanpur, P.O.-
Bagheji, P.S.- Barauli District- Gopalganj. Presently posted as Assistant
Teacher Upgraded Middle School, Fatehpur, P.O. P.S.- Barauli, District-
Gopalganj (Bihar).
13. Om Prakash Singh, Son of Sudarshan Singh, Resident of Village P.O.-
Kahla, P.S.- Barauli, District- Gopalganj, Presently posted as Assistant
Teacher Primary School, Surwal Hindi, P.S.- Barauli, District Gopalganj
Bihar.
14. Mazar Hussain, Son of Pan Mohammad Miyan, At P.O.- Sher Via-Sidhwalia,
District- Gopalganj, Presently Posted as Assistant Teacher, Upgrade Middle
School Kushahar, P.O.- Jhajhawan Bazar, P.S.- Mohammadpur, District-
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Gopalganj.
15. Akhileshwar Kumar Tiwari, Son of Late Ramchandra Tiwari, Resident of
Village- Matauli P.O.- Sher, P.S.- Sidhwaliya, District- Gopalganj, Pin-
841423, Presently Posted as Assistant Teacher Upgraded Middle School,
Chand Parna, P.O. P.S.- Sidhwaliya, District- Gopalganj Bihar.
16. Suman Pathak, Son of Jaleshwar Pathak, At P.O.- Mogal Biraicha, P.S.-
Barauli, District- Gopalganj, Superannuated from Upgraded Middle School,
Mohanpur, P.S.- Barauli, District- Gopalganj.
17. Nandkishor Rai, Son of Indra Prasad Rai, Village P.O.- Khajuria, P.S.-
Sidhwalia, District- Gopalganj, presently posted as Assistant Teacher
Rajkiya Madhya Vidyalya Seria, P.O.- Sher, P.S.- Sidhwalia, District-
Gopalganj.
18. Devendra Ram, Son of Khedaru Ram, Resident of Village- Ratan Sarai, P.O.
P.S. Barauli, District- Gopalganj, Presently Posted as Assistant Teacher
Upgraded Middle School , Peyarepur Darwan Urdu, P.O. P.S.- Isuapur,
District- Saran, 841411.
19. Anjum Ara, Son of Noor Bashar, Resident of Village- Dulduliya, P.O. P.S.-
Manjha, District- Gopalganj, Presently Posted as Assistant Teacher
Upgraded Middle School, Chhawahi Khas, P.S.- Manjha, District-
Gopalganj.
20. Md. Yunus, Son of Islamuddin, Resident of Village P.O.- Nawada, P.S.-
Barauli, District- Gopalganj, Presently Posted as Assistant Teacher Middle
School, Maranpur, P.S.- Barauli, District- Gopalganj (Bihar).
21. Tahira Khatoon, Daughter of Late Md. Izharuddin, Wife of Shamsad Ahmad,
At and P.O.- Nawada, P.S. Barauli, Presently Posted as Assistant Teacher
Primary School Nawada Urdu, P.O.- Nawada, Via- Barauli, District-
Gopalganj Bihar.
22. Qaimun Nesa, Wife of Naushad Azam, At and P.O.- Nawada, P.S.- Barauli,
District- Gopalganj Bihar, Presently Posted as Assistant Teacher Primary
School, Chandan Tola, P.S.- Barauli, District- Gopalganj.
23. Najma Khatoon, Daughter of Majharul Haque, Wife of Md. Jeebrayil,
Resident of Village- Ratan Sarai, Dhobi Tola, P.O. P.S.- Barauli, District-
Gopalganj, Presently Posted as Assistant Teacher Primary School, Urdu
Barauli, P.O. P.S.- Barauli, District- Gopalganj Bihar.
24. Birendra Kumar Mishra, Son of Late Ram Pravesh Mishra, Resident of
Village- Khori Pakar, Nilami, P.O.- Paltu Hata, P.S.- Jamo Bazar, District-
Siwan, Presently Posted as Assistant Teacher Primary School, Ziyadi Tola,
P.O.- Bahadurpur, P.S. Barharia, District- Siwan.
25. Ramesh Prasad Gupta, Son of Shiv Shankar Prasad Gupta, at -
Mohammadpur, P.O.- Teknawas, P.S.- Mohammadpur, District- Gopalganj,
Presently Posted as Assistant Teacher Upgraded Middle School, Jhanjhawa,
P.O.- Jhanjhawa Bazar, District- Gopalganj.
26. Gyanti Kumari, Wife of Harendra Prasad, Resident of Village- Kabirpur,
P.O. P.S.- Sidhwaliya, District Gopalganj, Presently Posted as Assistant
Teacher Upgraded Middle School Sakala, P.O. and P.S.- Sidhwaliya,
District- Gopalganj.
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
27. Kumari Gita Sinha, Wife of Rajeshwar Prasad, Resident of Village-
Bharkuiyan, P.O. P.S.- Barauli, District- Gopalganj, Presently Posted as
Assistant Teacher, Girl Middle School, Barauli, P.S. Barauli, District-
Gopalganj.
28. Shiojee Singh, Son of Late Vishwanath Singh, Resident of Village- Puraina,
P.O.- Rachhopali, P.S.- Barharia, District- Siwan, Presently Posted as
Assistant Teacher, Primary School, Enayet Chhapra, P.O. and P.S.- Barharia,
District- Siwan.
29. Nikhileshwar Kumar Singh, Son of Late Ram Ekbal Singh, At Kalyanpur
P.S.- Barauli, District- Gopalganj, Superannuated from Middle School,
Kalyanpur, P.O.- Madhopur, P.S.- Barauli, District- Gopalganj.
30. Alya Khatoon, Daughter of Late Md. Taslim, Wife of Monir Alam, at
Habibpur, P.S.- Barharia, District- Siwan, Presently Posted as Assistant
Teacher Middle School, Tilsandi, P.S.- Barharia, District- Siwan.
31. Jamila Khatoon, Wife of Nasim Akhtar, Resident of Village- Ratan Sarai
Malikana, P.O. and P.S.- Barauli, District- Goplaganj, Presently Posted as
Assistant Teacher Primary School, Sandali (Hindi), P.O. and P.S.- Barauli,
District- Gopalganj Bihar.
... ... Petitioner/s
Versus
1. The State Of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Human Resources Developmet Department,
Government of Bihar, New Secretariat, Patna.
3. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna.
4. Nand Kishor Ojha, Son of Kailsh Pati Ojha, Village- Ojhawalia, P.S.- Bathua
Bazar, P.S.- Phulwaria, District- Gopalganj, Bihar.
5. Akhileshwar Prasad, Son of Late Suresh Prasad, Resident of Village-
Bhusaula Danapur, P.O.- Mubarakpur, P.S.- Phulwarisharif, District- Patna.
6. Ravindra Nath Mishra, Son of Raghunath Mishra, Resident of Village-
Birsha Bathua, P.S- Phulwaria, District- Gopalganj.
7. Uday Shankar, Son of Sri Ram Kumar Singh, Resident of Village- Prabhat
Nagar Purbi Road No. 1, Bhagwanpur, P.S. Sadar, District- Muzaffarpur.
8. Binod Kumar Singh, Son of Ram Ekbal Singh, Resident of Mohalla- Ganga
Bihr Colony, Beur, P.S.- Beur, District- Patna.
9. Arjun Prasad, Son of Late Darshan Das, Resident of Village and P.O.-
Dumrawan, P.S. Deep Nagar, District- Nalanda.
10. Md. Jahangir, Son of Md. Yakub Village and P..- Garahani, P.S.- Garahani,
District- Bhojpur.
11. Kamlesh Kumar Singh, Son of Late Baldeo Singh, Resident of Village and
P.O.- Chintamanpur, P.S.- Pipra, District- West Champaran.
12. Birendra Prasad, Son of Late Kanhaiya Lal Prasad, Resident of Village-
Juaphar, P.O. Chakiya, P.S.- Bhagwanpur Hat, District- Siwan.
13. Kumari Kiran Patel, Wife of Shailendra Kumar Singh, Resident of Mohalla-
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Professor Colony Pani Tanki, Takiya Par, P.O.- Digha, P.S.- Danapur,
District- Patna.
14. Awadhesh Kumar, Son of Late Parashu Ram Singh, Resident of Village and
P.O.- Madhopur Chhata, P.S.- Tariyani, District- Sheohar.
15. Rameshwar Pandey, Son of Late Ramayan Pandey, Resident of Village- Ori,
P.O.- Mahdah, P.S.- Etarhi, District- Buxar.
16. Shamsuddin Ahmad, Son of Late Sahabul Miyan, Resident at - Mohan
Bazar, P.O. and P.S.- Maharajganj, District- Siwan.
17. Sri Ram Ray, Son of Sri Ram Ashish Ray, Resident of Village- Lehra, P.O.
Torni Lehra, P.S.- Kargahar, District- Rohtas.
18. Bhola Yadav, Son of Late Bhattu Yadav, Resident of Badebigha, P.O.- Jiyan
Bigha, P.S.- Shekhupur Sarai, District- Sheikhpura.
19. Jay Prakash Narayan Singh, Son of Rajaram Singh, Resident of Village-
Gaura, P.O. and P.S.- Rampur Chauram, District- Arwal.
20. Anil Kumar Thakur, Son of Late Raj Mangal Thakur, Resident of Village
and P.O.- Sutihara, P.S.- Parihar, District- Sitamarhi.
21. Baleshwar Singh, Son of Ramchandra Singh, Resident of Village- Dangara
Aahar, P.O.- Arwal, P.S.- Arwal, District Arwal.
22. Chandrika Chaudhary, Son of Late Ram Ratan Chaudhary, Resident of
Village- Dharhara, P.O.- Kevra, P.S.- Punpun, District- Patna.
23. Shatrudhan Rai, Son of Saryug Rai, Resident of Village and P.O.- Raja
Pakar, P.S. Raja Pakar, District- Vaishali.
24. Mukesh, Son of Sri Hari Narayan Sharma, Resident of Village- Balhan, P.S.-
Kauti, District- Muzaffarpur.
... ... Opposite Party/s
======================================================
Appearance :
(In CIVIL REVIEW No. 29 of 2023)
For the Petitioner/s : Mr. Indra Mohan Kumar, Advocate
Mr. Ashutosh Singh, Advocate
For the Opposite Party/s : Mr. Ram Vinay Pd. Singh, AC to GA-12
(In CIVIL REVIEW No. 309 of 2018)
For the Petitioner/s : Mr. Rakesh Upadhyay, Advocate
Mr. Pankaj Kumar Singh, Advocate
Mr. Gajendra Kumar, Advocate
Mr. Shakir Ahmad, Advocate
For the Opposite Party/s : Mr. Shashi Shekhar Tiwary, AC to AAG-15
Mr. Manish Kumar No. 13, Advocate
Mr. Rohit Kumar, Advocate
Ms. Nitu Kumari, Advocate
Ms. Priti Kumari, Advocate
(In CIVIL REVIEW No. 380 of 2018)
For the Petitioner/s : Mr. Umesh Kumar Singh, Advocate
For the Opposite Party/s : Mr. Ashutosh Ranjan Pandey AAG -15
(In CIVIL REVIEW No. 381 of 2018)
For the Petitioner/s : Mr. Umesh Kumar Singh, Advocate
For the Opposite Party/s : Mr. Ashutosh Ranjan Pandey AAG -15
(In CIVIL REVIEW No. 450 of 2018)
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
For the Petitioner/s : Mr. Umesh Kumar Singh, Advocate
For the Opposite Party/s : Mr. Ashutosh Ranjan Pandey AAG -15
(In CIVIL REVIEW No. 462 of 2018)
For the Petitioner/s : Mr. Arun Kumar Prasad, Advocate
Mr. Anuj Kumar Advocate
For the Opposite Party/s : Mr. Ashutosh Ranjan Pandey AAG -15
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL JUDGMENT
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
Date : 05-10-2023
Learned counsel for the review petitioners submitted
that this matter may be taken up along with Serial No. 130, Civil
Review No. 309 of 2018 and connected matters.
02. On an earlier occasion we have made an
observation that the review petitioners are not entitled to have
the benefit of old pension in view of the fact that they were
appointed on substantive post subsequent to the date of
introduction of New Pension Scheme of the State of Bihar. In
this regard, we have already taken note of the decision of the
Apex Court in the case of State of Bihar and Ors. vs. Rajmati
Devi and Anr. (Civil Appeal No. 3900-3901 of 2022) decided
on 20.05.2022.
03. In view of these factual aspects of the matter and
the fact that each of the review petitioners have been
substantively appointed to a particular post subsequent to the
introduction of New Pension Scheme. Therefore, they are not
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
entitled to have any benefit under the Old Pension Scheme in
view of the fact that Old Pension Scheme cease to be existing as
on the date of petitioners substantive appointment.
04. Accordingly, these Civil Review petitions are
dismissed.
Date: 05-10-2023 (At 02:15 p.m.)
05. Even though these matters were taken up along
with Review Application No. 29 of 2023 (at serial no. 1) in the
morning session, but, learned counsel for the review petitioners
Mr. Rakesh Upadhyay was not present at that time. Therefore, in
order to give him opportunity, he has been heard in the
afternoon.
06. Learned counsel for the petitioner has not disputed
the dates and events relating to New Pension Scheme, which
was introduced on 01.09.2005 whereas each of the review
petitioners were stated to have been appointed in the year 2012
on the post of Teacher. The Teacher post is governed by Rules
called 'Bihar Special Primary Teachers Appointment Rules,
2010 (for short 'Rules, 2010), which was introduced with effect
from 08.06.2010.
07. The review petitioners were stated to have
questioned the validity of certain statutory provisions including
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
portion of the Rules, 2010 cited supra.
08. Learned counsel for the petitioner submitted that
the present matters are covered by the decisions rendered in the
case of Birendra Prasad and Ors. Vs. The State of Bihar and
Ors. (C.W.J.C. No. 3911 of 2010) decided on 01.10.2010 by the
learned Single Judge and in the case of The State of Bihar and
Ors. Vs. Nagendra Prasad Arya (Letters Patent Appeal No.
1818 of 2010) decided on 26.03.2011 by the Division Bench of
this Court. Further, he has made every endeavour to recall the
judgment and order dated 05.04.2018 passed in C.W.J.C. No.
25362 of 2013 and other connected matters while furnishing
synopsis, list of dates and events and written submission on
behalf of the review petitioners. These matters could have been
taken note of if the C.W.J.C. No. 25362 of 2013 is heard. On the
other hand, we are dealing with the Civil Review Petition.
Moreover, the scope of Civil Review is limited to the extent
under Order 47 Rule 1 of C.P.C. The Apex Court in the cases of
S. Murali Sundaram Vs. Jothibai Kannan and Others reported
in 2023 SCC OnLine SC 185 and Arun Dev Upadhyaya Vs.
Integrated Sales Service Ltd and Anr., reported in 2023
LiveLaw (SC) 506 elaborately discussed under what
circumstances Court can review the order with reference to
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Order 47 Rule 1 of C.P.C. It would be relevant to quote
Paragraph 14 to 17 of decision rendered in the case of S. Murali
Sundaram (supra):-
"14. At the outset, it is required to be noted
that by the impugned judgment and order the High
Court has allowed the review application filed under
Order 47 Rule 1 CPC and has set aside the judgment
and order dated 03.03.2017 passed in Writ Petition
No. 8606 of 2010. While allowing the review
application the High Court has observed and held
that the earlier judgment and order dated
03.03.2017 in Writ Petition No. 8606 of 2010 was
erroneous. Therefore, question which is posed before
this Court for consideration is whether in the facts
and circumstances of the case the High Court is
justified in allowing the review application filed
under Order 47 Rule 1 CPC and setting aside the
reasoned judgment and order passed in main writ
petition?
15. While considering the aforesaid issue two
decisions of this Court on Order 47 Rule 1 read with
Section 114 CPC are required to be referred to? In
the case of Perry Kansagra (supra) this Court has
observed that while exercising the review
jurisdiction in an application under Order 47 Rule 1
read with Section 114 CPC, the Review Court does
not sit in appeal over its own order. It is observed
that a rehearing of the matter is impermissible in
law. It is further observed that review is not appeal
in disguise. It is observed that power of review can
be exercised for correction of a mistake but not to
substitute a view. Such powers can be exercised
within the limits of the statute dealing with the
exercise of power. It is further observed that it is
wholly unjustified and exhibits a tendency to rewrite
a judgment by which the controversy has been
finally decided. After considering catena of
decisions on exercise of review powers and
principles relating to exercise of review jurisdiction
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
under Order 47 Rule 1 CPC this Court had summed
upon as under:
"(i) Review proceedings are not by way of
appeal and have to be strictly confined to
the scope and ambit of Order 47 Rule 1
CPC.
(ii) Power of review may be exercised when
some mistake or error apparent on the fact
of record is found. But error on the face of
record must be such an error which must
strike one on mere looking at the record and
would not require any long-drawn process of
reasoning on the points where there may
conceivably by two opinions.
(iii) Power of review may not be exercised on
the ground that the decision was erroneous
on merits.
(iv) Power of review can also be exercised for
any sufficient reason which is wide enough
to include a misconception of fact or law by
a court or even an advocate.
(v) An application for review may be
necessitated by way of invoking the doctrine
actus curiae neminem gravabit."
16. It is further observed in the said decision
that an error which is required to be detected by a
process of reasoning can hardly be said to be an
error on the face of the record.
17. In the case of Shanti Conductors (P) Ltd.
(supra), it is observed and held that scope of review
under Order 47 Rule 1 CPC read with Section 114
CPC is limited and under the guise of review, the
petitioner cannot be permitted to reagitate and
reargue questions which have already been
addressed and decided. It is further observed that an
error which is not self-evident and has to be detected
by a process of reasoning, can hardly be said to be
an error apparent on the face of record justifying the
court to exercise its power of review under Order 47
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
Rule 1 CPC."
09. The aforementioned decision of the Apex Court is
aptly applicable to the present case(s) for the reasons that in the
Civil Review, main matter cannot be re-opened and adjudicated.
Moreover, the cited decisions on behalf of review petitioners in
the cases of Birendra Prasad's and The State of Bihar and Ors.
Vs. Nagendra Prasad Arya (supra), this Court has not examined
the applicability of the then Bihar Pension Rules, 1950, in
particularly, Rule 58, which reads as under:-
"58. The service of a Government
servant does not qualify for pension
unless it conforms to the following three
conditions:-
First - The service must be under
Government.
Second - The employment must be
substantive and permanent.
Third - The service must be paid by
Government.
These three conditions are fully
explained in the following sub- sections."
It is to be noted that for the purpose of claiming Old
Pension Scheme, the petitioners should have been in service
against substantive post as on 31.08.2005, whereas New
Pension Scheme was introduced on 01.09.2005 read with the
petitioners' appointment is in the year 2012. Further, it is to be
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
noted that the Bihar Special Primary Teachers Appointment
Rules, 2010 was introduced on 08.06.2010, under which each of
the review petitioners were selected and appointed, which is
much later than the introduction of New Pension Scheme on
01.09.2009. The cut off date for claiming Old Pension Scheme
has been dealt by the Apex Court in the case of State of Bihar
and Ors. vs. Rajmati Devi and Anr. (Civil Appeal No. 3900-
3901 of 2022) decided on 20.05.2022. Therefore, the Civil
Review Petition cannot be examined on merits also.
10. Learned counsel for the review petitioners
submitted that there is an element of arbitrariness insofar as
introduction of New Pension Scheme dated 01.09.2005 is
concerned with reference to vacancies which were occurred
prior to 01.09.2005 and filled up after 01.09.2005. The
petitioners were stated to have been appointed against vacancies
prior to 01.09.2005. That may not be relevant for the reasons
that the Rules, 2010 was issued in the year 2010 which is
subsequent to the introduction of New Pension Scheme. Even if
there is any arbitrariness element, the same cannot be examined
in the light of Apex Court's decision in the case of State of
Bihar and Ors. vs. Rajmati Devi and Anr. (supra).
11. Learned counsel for the review petitioners further
Patna High Court C. REV. No.29 of 2023 dt.05-10-2023
argued the principle of reading down insofar as certain portions
of Rules, 2010 read with New Pension Scheme introduced on
01.09.2005 is concerned. The principle of reading down cannot
be examined in the Civil Review Petition. In other words,
learned counsel for the review petitioners are re-arguing the
main matter in the Civil Review Petition and it is not
permissible. Therefore, we do not find any reason to revisit our
decision already taken in the first session and accordingly the
review petitions stand dismissed.
(P. B. Bajanthri, J)
(Arun Kumar Jha, J)
Ashish/-
AFR/NAFR NAFR
CAV DATE NA
Uploading Date 11.10.2023
Transmission Date NA
