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Dilip Kumar Lal vs The State Of Bihar
2023 Latest Caselaw 584 Patna

Citation : 2023 Latest Caselaw 584 Patna
Judgement Date : 1 February, 2023

Patna High Court
Dilip Kumar Lal vs The State Of Bihar on 1 February, 2023
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.2238 of 2022
     ======================================================

Dilip Kumar Lal Son of Late Tek Narayan Lal Resident of Village - Kolhuar- rah, Post - Narga, P.S. - Kalyanpur, District- Samastipur, Bihar.

... ... Petitioner/s Versus

1. The State of Bihar Represented through the Labour Commissioner, Bihar, Patna.

2. The Deputy Labour Commissioner cum controller Authority, Darbhanga Di-

vision, Darbhanga.

3. The District Magistrate, Samastipur.

4. The Divisional Commissioner, Darbhanga Division, Darbhanga.

5. M/s Winsome International Limited, 16-A, Barabourne Road, Kolkata (Mill at - M/s Rameshwar Jute Mills, Muktapur, District- Samastipur) represented through its Director, namely, Shri Prakash Charoria.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Chandra Bhushan Prasad, Advocate For the Respondent/s : Mr. Rohitabh Das, AC to AAG-13 For the Respondent No. 5 : Mr. Prashant Bhusan, Advocate Mr. Ravi Bhusan Prasad Sinha, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 01-02-2023

Today learned counsel for the respondent-M/s Winsome

International Limited submitted that 5 th respondent has deposited

50% of the determined amount of gratuity before the appellate

authority for the purpose of entertaining appeal before the

appellate authority. Further, it is submitted that remaining 50% has

been deposited with the jurisdiction controlling authority. In this

backdrop, present petition do not survive for consideration, since Patna High Court CWJC No.2238 of 2022 dt.01-02-2023

5th respondent has already invoked remedy of appeal before the

appellate authority.

Accordingly, present petition stands disposed of.

(P. B. Bajanthri, J) shoaib/-

AFR/NAFR
CAV DATE
Uploading Date          07.02.2023.
Transmission Date
 

 
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