M/S Maheshwari Printers And ... vs The Vice Chancellor
2022 Latest Caselaw 1883 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.2446 of 2022
     ======================================================

M/s Maheshwari Printers and Suppliers through its Proprietor Namely Sangeeta Devi, aged about 34 Years, Gender-Female, W/o Om Prakash Bhagat, resident of -Hotel Maheshwari, Ward No.20, Guljarbagh, P.S. and District-Madhepura.

... ... Petitioner/s Versus

1. The Vice Chancellor T.M. Bhagalpur University, Bhagalpur.

2. The Registrar, T.M. Bhagalpur University, Bhagalpur.

3. The Finance Officer, T.M. Bhagalpur University, Bhagalpur.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Shashi Bhushan Singh, Advocate For the Respondent/s : Mr. Ashhar Mustafa, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 24-03-2022

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.2446 of 2022 dt.24-03-2022

After the matter was heard for some time, finding the

Court not to be in favour with the submissions made across the

Bar, learned counsel for the petitioner, under instructions, states

that the petitioner shall be content if the petitioner is permitted

to withdraw the present petition reserving liberty to initiate

appropriate proceedings before the appropriate forum and/or

take recourse to such other alternative remedies, equally

efficacious in law.

Permission granted.

We are sure that as and when any such proceedings

are initiated, the same shall be considered and decided in

accordance with law.

It is made clear that we have not expressed any

opinion on merits. All issues are left open.

The petition stands disposed of as withdrawn with

the liberty aforesaid.

Patna High Court CWJC No.2446 of 2022 dt.24-03-2022

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

( S. Kumar, J) P.K.P./Amrendra AFR/NAFR CAV DATE Uploading Date 28.03.2022 Transmission Date