Awadhesh Prasad vs The State Of Bihar And Ors
2022 Latest Caselaw 3375 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.17559 of 2017
     ======================================================

Awadhesh Prasad S/o Ramkrishna Prasad, R/o Vill- Jalalpur Kala, P.O.- Bishunpura, Tapsi, P.S.- Sidhwaliya, District- Gopalganj.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Disaster Management Department, Govt. of Bihar, Patna

2. The District Magistrate, Gopalganj.

3. The Deputy Collector-cum-Incharge Disaster, District Gopalganj.

4. The Circle Officer, Sidhwalia, Gopalganj.

5. The Mukhiya, Gram Panchayat Raj, Jalalpur Kala, Block- Sidhwalia, Gopalganj.

6. The Panchayat Secretary, Gram Panchayat Raj, Jalalpur Kala, Block-

Sidhwalia, Gopalganj.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Bindhyachal Rai, Advocate Mr. Chandan Kumar, Advocate For the Respondent/s : Mr. Anjani Kumar, AAG-4 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 30-06-2022

Petitioner has prayed for the following relief(s):-

"1(i) For issuance of writ in the nature of mandamus directing the respondents No. 1 and 2 to take suitable actions/whether civil or criminal or both/against those officers/persons who had grossly misappropriated the public money and had taken undue benefit out of it.

(ii) For any other relief/reliefs, for which the petitioner is entitled for and/or in the public Interest." Patna High Court CWJC No.17559 of 2017 dt.30-06-2022

With the passage of time, the present petition has

become infructuous.

As such, we close the present proceedings reserving

liberty to the petitioner or any other public spirited person to agitate

the issue afresh, should the need so arise.

The present petition stands disposed of with the liberty

aforesaid.

Interlocutory Application(s), if any, shall stand disposed

of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 04.07.2022 Transmission Date