Md. Masoom vs The State Of Bihar
2022 Latest Caselaw 3268 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.5251 of 2022
     ======================================================

Md. Masoom S/o Md. Mazlum, Resident of Village- Shatrupatti, P.S.- Ghoghandiha, District- Madhubani.

... ... Petitioner/s Versus

1. The State of Bihar through the District Magistrate, Madhubani.

2. The District Magistrate, Madhubani.

3. The District Supply Officer, District- Madhubani.

4. The Sub- Divisional Officer, Phulparas, District- Madhubani.

5. The Block Development Officer Ghoghardiha, Madhubani.

6. The Block Supply Officer Ghoghardiha, District- Madhubani.

7. Afrin Wife of Ashmujama @ Niyaz Ahmad, Resident of Village- Narsara, Block- Hanuman Nagar, P.S.- Bishanpur, District- Darbhanga.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Ramchandra Jha Raman, Advocate For the Respondent/s : Mr. Alok Ranjan, AC to AAG -5 ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR and HONOURABLE MR. JUSTICE JITENDRA KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

Date : 24-06-2022 Heard Mr. Ramchandra Jha, learned Advocate for the

petitioner and Mr. Alok Ranjan, learned AC to AAG-5 for the

State.

The learned counsel for the petitioner has submitted that

he shall be satisfied if he is permitted to make a suitable

representation before the respondent no. 2 viz. the District

Magistrate, Madhubani regarding his complaints against

respondent no. 7, who has wrongly been granted PDS license.

Patna High Court CWJC No.5251 of 2022 dt.24-06-2022

The petitioner is aggrieved because of the fact that

respondent no. 7 has been granted license de hors the rules in that

regard.

Should such a complaint be made before the District

Magistrate, Madhubani/respondent no. 2, it shall be entertained

and a reasoned order shall be passed on such application.

The petition stands disposed off with the aforesaid

direction/observation.

(Ashutosh Kumar, J)

(Jitendra Kumar, J)

krishna/-

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Uploading Date          29.06.2022
Transmission Date