Patna High Court
M/S Afcons- Sibmost Joint Venture vs The Union Of India on 13 January, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11470 of 2019
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M/s AFCONS- SIBMOST Joint Venture through Mr. Chandraprakash Jain
alias Mr. Chandraprakash, Senior Manager (Accounts), aged about 52 years,
Male, S/o Bhagchand, Registered Office at 4th Floor, 401 Asiana Chamber,
Exhibition Road, P.S. Gandhi Maidan, Patna-800001, presently residing at 4
AI 8, Dadabadi, Sektar-4, Blak-AI, Vadarnan-03, P.S.-Kota, District-Kota,
State-Rajasthan 324009
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Finance, Department
of Revenue, No. 137 North Block, New Delhi-110001
2. Goods and Services Tax Council Office of the GST Council Seceretariat, 5th
Floor, Tower II, Jeevan Bharti Building, Janpath Road, Connaught Place,
New Delhi-110001
3. Joint Commissioner State Tax Patliputra Circle, Patna Bhawan, 4th Floor,
Bailey Road, Patna (Bihar)
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 11501 of 2019
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M/S AFCONS - SIBMOST Joint Venture, through Mr. Chandraprakash Jain
@ Mr. Chandraprakash, Senior Manager (Accounts) aged about 52 years,
Male, S/o Bhagchand, Registered office at 4th Floor, 401 Asiana Chamber,
Exhibition Road, P.S. Gandhi Maidan, Patna 800001, presently residing at 4
AI 8, Dadabadi, Sektar- 4, Blak- AI, Vadarnan- 03, P.S.- Kota, District- Kota,
State- Rajasthan- 324009.
... ... Petitioner/s
Versus
1. Bihar Commercial Taxes Department through its Secretary, Vikas Bhawan,
Bailey Road, Patna- 800001.
2. Goods and Services Tax Council, office of the GST Council Secretariat, 5th
Floor, Tower II, Jeevan Bharti Building, Janpath Road, Connaught Place,
New Delhi- 110001.
3. Joint Commissioner State Tax, Patliputra Circle, Patna Bhawan, 4th Floor,
Bailey Road, Patna (Bihar).
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sujit Ghosh, Sr. Advocate
Mr. Anujit Sinha, Advocate
For the Respondent/s : Mr. Vikash Kumar, SC-11
Dr. K.N. Singh, ASG
Mr. Anshuman Singh, Sr. SC CGST & CX
Patna High Court CWJC No.11470 of 2019 dt.13-01-2022
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL JUDGMENT
(Per: HONOURABLE THE CHIEF JUSTICE)
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(The proceedings of the Court are being conducted by
Hon'ble the Chief Justice/ Hon'ble Judges through
Video Conferencing from their residential
offices/residences. Also, the Advocates and the Staffs
joined the proceedings through Video Conferencing
from their residences/offices.)
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Date : 13-01-2022
Heard learned counsel for the parties.
Petitioner has prayed for the following relief(s):-
Patna High Court CWJC No.11470 of 2019 dt.13-01-2022
Mr. Sujit Ghosh, learned Senior Counsel, under
instructions from the petitioner, seeks permission to withdraw
the present writ petitions for the reason that the issue already
stands settled in view of the decision rendered by Hon'ble the
Apex Court in Civil Appeal No. 4810/2021, Union of India and
Ors. Vs VKC Footsteps India Pvt. Limited.
Permission granted.
The present petitions stand disposed of as
withdrawn.
Interlocutory Application(s), if any, shall stand
disposed of.
(Sanjay Karol, CJ)
(S. Kumar, J)
Amrendra/PKP
AFR/NAFR
CAV DATE
Uploading Date 17.01.2022
Transmission Date
