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Ravish Kumar vs The State Of Bihar
2022 Latest Caselaw 39 Patna

Citation : 2022 Latest Caselaw 39 Patna
Judgement Date : 4 January, 2022

Patna High Court
Ravish Kumar vs The State Of Bihar on 4 January, 2022
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.15462 of 2021
     ======================================================

1. Ravish Kumar Son of Shailendra Singh Resident of Village- Kotawan, P.O.

and P.S.- Barauli, District- Gopalganj (Bihar).

2. Ritesh Kumar Son of Krishna Mahato Resident of Village- Chhota Shekhpura, P.O.- Chhota Shekhpura, P.S.- Narhat, District- Nawada (Bihar).

3. Arbind Kumar Son of Suresh Singh Resident of Village- Chhatihar, P.O.-

Chhatihar, P.S.- Hisua, District- Nawada, (Bihar).

4. Sanjay Kumar Son of Saheb Sahni Resident of Darbhanga (Abhanda), P.O.

and P.S.- Laheriasarai, District- Darbhanga (Bihar).

5. Santosh Kumar Son of Jokhu Baitha Resident of Village and P.O.-

Bankatwa, P.S.- Jitna, District- East Champaran (Bihar).

6. Abhishek Kumar Son of Awadhesh Prasad Resident of Village- Devi Sarai, P.O.- Maghra, P.S.- Deepnagar, District- Nalanda (Bihar).

7. Rakesh Kumar Son of Pramod Kumar Singh Resident of Kiul Basti, Pachna Road, Near BSNL Tower, P.O. and P.S. and District- Lakhisarai (Bihar).

8. Vikas Kumar Utsav Son of Ramkripal Prasad Resident of Motihari, P.S.-

Banjaria, District- East Champaran (Bihar).

9. Ranjan Kumar Son of Ram Bilas Prasad Singh Resident of Village- Saraiya, P.O.- Barbigha, P.S.- Jairampur, District- Sheikhpura (Bihar).

10. Pawan Kumar Son of Mahesh Singh Resident of Village- Rojapar, P.O. and P.S. and District- Arwal (Bihar).

11. Bittu Kumar Son of Krishna Prasad Resident of Village and P.O. and P.S.-

Haspura, District- Aurangabad (Bihar).

12. Ratan Kumar, son of Ramashray Chaudhary, Resident of Village- and P.O and P.S and Nanpur, District- Sitamarhi (Bihar)

13. Vipul Kumar, son of Sanjay Kumar Singh, Resident of Village- Raniganj Mohalla, P.O and P.S- Nara Chakia District- East Champaran (Bihar)

14. Rahul Kumar, son of Saroj Singh, Resident of Village- Dihari, P.O - Bhatta, P.S- Kashichak, District- Nawada (Bihar)

15. Nitish Kumar, son of Kurunandan Prasad Singh, Resident of Village- Cheya, P.O - Riula, P.S- Atri, District- Gaya (Bihar)

16. Santosh Kumar Ram, son of Umesh Ram, Resident of Village- Bhagirathpur, P.O - Jitwaria, P.S- Kalyanpur, District- Samastipur (Bihar)

17. Raj Kishor Shah, son of Hari Lal Sah, Resident of Village- Mahisari, P.O -

Bhawanipur, P.S- Singhwara, District- Darbhanga (Bihar)

18. Nitish Kumar, son of Nawal Kishore Singh, Resident of Village- Pendapur, P.O -Kawa, P.S- Hilsa District- Nalanda (Bihar)

19. Narendra Pandey, son of Sunil Pandey, Resident of Village and P.O. -

Kaithwan, P.S. and District- Sheikhpura (Bihar)

20. Santosh Kumar, son of Anant Ram, Resident of Village and P.O and P.S-

Udwantnagar, District- Bhojpur at Ara (Bihar) Patna High Court CWJC No.15462 of 2021 dt.04-01-2022

21. Mahavir Kumar, son of Ganauri Yadav, Resident of Village- Ganeshchak, P.O -Bhadeya, P.S- Barachatti, District- Gaya (Bihar)

22. Abinash Kumar, son of Prakash Mani Kumar Satyanshi, Resident of Village-

Lakhanchand Madhotola, P.O - Mokama Ghat, P.S- Mokama, District- Patna (Bihar)

23. Kundan Kumar, son of Ramchandra Mahto, Resident of Village and P.O-

Shivnar, P.S- Mokama, District- Patna (Bihar)

24. Ankit Kumar, son of Virendra Prasad Yadav, Resident of Village- Mor English, P.O- Mor, P.S- Mokama District- Patna (Bihar)

25. Ankit Kumar Paswan, son of Mahesh Singh, Resident of Village- Narma, P.O- Railly, P.S- Belaganj, District- Gaya (Bihar)

26. Sauraw Kumar, son of Vindeshwari Mandal, Resident of Village- Bariarpur Basti, P.O and P.S- Bariarpur, District- Munger (Bihar)

27. Ramesh Kumar, son of Ramchandra Sah, Resident of Village- Lakhnauri, P.O and P.S- Muhabbatpur, District- Muzaffarpur (Bihar)

28. Deepak Kumar Mishra, son of Kusheshwar Mishra, Resident of Village-

Dhobhan, P.O and P.S- Poswan, District- Bhojpur (Bihar)

29. Pintu Kumar Rajak, son of Mahesh Baitha, Resident of Village and P.O-

Dumra, P.S- Kotwa, District- East Champaran (Bihar)

30. Krishna Nandan Kumar, son of Jaleshvar Singh, Resident of 21 Yogauliya Kharshal, District- East Champaran (Bihar)

31. Chandan Kumar Ram, son of Meghnath Ram, Resident of Village- Bheriya, P.O- Ranisagar, P.S- Shahpur, District- Bhojpur (Bihar)

32. Rakesh Kumar, son of Subhash Prasad Yadav, Resident of Village and P.O -

Shri Nagar, P.S- Ghailarh, District- Madhepura (Bihar)

33. Raviranjan Kumar, son of Satish Raghav, Resident of English, Ward No. 2, P.O and P.S and District- Lakhisarai (Bihar)

34. Alok Kumar, son of Loknath Prasad Chourasiya, Resident of Village- Kon, P.O and P.S- Nokha, District- Rohtas (Bihar)

35. Suresh Kumar Chaudhary, son of Malik Chand Chaudhary, Resident of Village- Amjhar Sharif, P.O and P.S- Haspura, District- Aurangabad (Bihar)

36. Raman Kumar, son of Ramdayal Keshri, Resident of Village and P.O and P.S- Bakhri, District- Begusarai, (Bihar)

37. Bijendra Chaudhary, son of Ram Balee Chaudhary, Resident of Village-

Masuda, P.O - Sakri Khurd, P.S- Mehandia, District- Arwal (Bihar)

38. Awnish Kumar, son of Sudhir Sharma, Resident of Village- Shambhupura, P.O - Tiskhora, P.S- Naubatpur, District- Patna (Bihar)

39. Ashish Kumar Sharma, son of Ram Sringar Sharma, Resident of Village-

Nawtan, P.O and P.S- Vijaipur, District- Gopalganj (Bihar)

40. Sintu Ram, son of Bikau Ram, Resident of Village- Mishrauli, P.O- Belahi Khas, P.S- Kateya, District- Gopalganj (Bihar)

41. ShankarKumar, son of Kamlesh Kumar, Resident of Village- Porai, P.O and P.S- Harnaut District- Nalanda (Bihar) Patna High Court CWJC No.15462 of 2021 dt.04-01-2022

42. Manish Kumar Singh, son of Santosh Kumar Singh, Resident of Village and P.O- Gamharia, P.S- Akorhi Gola, District- Rohtas (Bihar)

43. Sonu Kumar, son of Ram Talika Paswan, Resident of Village and P.O-

Gamharia, P.S- Akorhi Gola, District- Rohtas (Bihar)

44. Vikash Kumar Singh, son of Triveni Singh, Resident of Village- Anantpur, P.O- Rooppur, P.S- Mohania, District- Kaimur (Bihar)

45. Sagar Kumar, son of Chandra Dev Singh, Resident of Village and P.O-

Rampur Waina, P.S- Parasi, District- Arwal (Bihar)

46. Sudhakar Kumar, son of Vijay Prasad, Resident of Village - Kushwaha Nagar, P.O and P.S and District- Aurangabad (Bihar)

47. Karanveer, son of Upendra Chaudhary, Resident of Didarganj Dharamshala, P.O- Patna City, P.S- Didarganj, District- Patna (Bihar)

48. Mithilesh Kumar, son of Ramjee Prasad, Resident of Village - Piprahiyan, P.O- Usuri Kala, P.S- Isuapur, District- Saran (Bihar)

49. Jay Prakash Narayan, son of Suresh Prasad, Resident of Village- Dharampur, P.O- Kurmavan, P.S- Konch, District- Gaya (Bihar)

50. Sunny Kumar Singh, son of Sanjeevan Kumar Singh, Resident of Village and P.O and P.S- Malaypur, District- Jamui (Bihar)

51. Ratnesh Kumar, son of Nagendra Paswan, Resident of Village -Mudila, P.O-

Bariarwa, P.S- Chautarwa, District- West Champaran (Bihar)

52. Jay Krishna Kumar, son of Umesh Prasad Yadav, Resident of Village-

Phutkipur, P.O- Sanjha, P.S- Rajoun, District- Banka (Bihar)

53. Abhishek Kumar, son of Dinesh Prasad Gupta, Resident of Village and P.O and P.S- Madhubani Bazar, District- Madhubani (Bihar)

54. Sujit Kumar Singh, son of Krishna Deo Singh, Resident of Village and P.O and P.S- Ghosi, District- Jehanabad (Bihar)

55. Dileep Chaudhari, son of Basudev Chaudhary, Resident of Village-

Paharpur, P.O- Kenar Chatty, P.S- Wazirganj, District- Gaya (Bihar)

56. Rakesh Kumar Suman, son of Gaya Ravidas, Resident of Village -

Barsouna, P.O- Sohaipur P.S- Tankuppa, District- Gaya (Bihar)

57. Nitish Kumar, son of Nageshwar Prasad, Resident of Village- Gobindpur, P.O- Salegpur, P.S- Falka, District- Katihar (Bihar)

58. Jainendra Kumar, son of Yadu Paswan, Resident of Village and P.O- Pawa, P.S- Deepnagar, District- Nalanda (Bihar)

59. Randhir Kumar, son of Parmanand Ray, Resident of Mohalla- Didarganj Patna City, P.S- Didarganj, District- Patna (Bihar)

60. Yuvraj Kumar Sah, son of Ram Talika Paswan, Resident of Village and P.O-

Rajawar, P.S- Rajoun, District- Banka (Bihar)

61. Vinod Kumar Gupta, son of Rajvansh Sah, Resident of Resident of Village-

Riwan, P.O- Akhtiyarpur, P.S- Karahgar, District- Rohtas (Bihar)

62. Amit Raj, son of Mithilesh Prasad, Resident of Resident of Village and P.O-

Meghi, P.S- Deepnagar, District- Nalanda (Bihar)

63. Parshuram Kumar, son of Balram Mahto, Resident of Village - Mahsar, P.O- Patna High Court CWJC No.15462 of 2021 dt.04-01-2022

Sirari, P.S and District- Sheikhpura (Bihar)

64. Shyam Kishor Kumar, son of Ramchandra Prasad, Resident of Village -

Sugiya, P.O- Charuawan P.S- Shekhopur Sarai, District- Sheikhpura (Bihar)

65. Chandan Kumar, son of Dineshwar Singh, Resident of Village- Kansopur, P.O- Baidrabad, P.S and District- Arwal (Bihar)

66. Sanjeet Kumar Chaudhary, son of Suresh Kumar Chaudhary, Resident of Village and P.O- Siswa, P.S- Banjariya, District- East Champaran (Bihar)

67. Raja Mukhia, son of Sugriv Mukhia, Resident of Village- Laukaria, P.O-

Anjua, P.S- Shikarpur, District- West Champaran (Bihar)

68. Rajesh Mohan, son of Sudehan Paswan, Resident of Village- Tarwan, P.O-

Pabhera, P.S- Dhanarua, District- Patna (Bihar)

69. Mahesh Kumar, son of Naresh Prasad, Resident of Village- Bandhuchak, P.O- Bhadsara, P.S- Pali, District- Jehanabad (Bihar)

70. Shekhar Kumar, son of Subhash Sharma, Resident of Village- Nayagaon Shiromani Tola, P.O- Nayagaon, P.S- Parbatta, District- Khagaria (Bihar)

71. Vimal Kumar, son of Jagdish Prasad, Resident of Village- Punitbigha, P.O-

Pandooi, P.S- Parasbigha, District- Jehanabad (Bihar)

72. Sonu Kumar, son of Chandradev Paswan, Resident of Village and P.O-

Srirampur, P.O and P.S- Sherghati, District- Gaya (Bihar)

73. Gaurav Kumar, son of Ram Talika Paswan, Resident of Village and P.O and P.S- Anti, District- Gaya (Bihar)

74. Shankar Kumar Ray, son of Moti Lal Ray, Resident of Village - Murhaddi, P.O and P.S- Babubarhi, District- Madhubani (Bihar)

75. Banti Kumar, son of Parmanand Singh, Resident of Village - Dariyapur, P.S-

Muffasil, District- Munger (Bihar)

76. Harsh Kumar, son of Anil Prasad Singh, Resident of Village- Jwas, P.O-

Dhiradar, P.S- Barahiya, District- Lakhisarai (Bihar)

77. Om Prakash Chaudhary, son of Anil Chaudhary, Resident of Village-

Chahunta, P.O- Khuthan, P.S- Haspura, District- Aurangabad (Bihar)

78. Neeraj Kumar, son of Nagina Paswan, Resident of Village -Mustafapur, P.O-

Palatpura, P.S- Manpur, District- Nalanda (Bihar)

79. Kundan Kumar, son of Ram Yatan Paswan, Resident of Village and P.O-

Kathrahi, P.S- Bind, District- Nalanda (Bihar)

80. Vikash Kumar, son of Dinesh Ravidas, Resident of Village- Salaiya Khurd, P.O and P.S- Fatehpur, District- Gaya (Bihar)

81. Avitav Bachan, son of Ganga Prasad Singh, Resident of Village and P.O-

Haripur, P.S- Alouli, District- Khagaria (Bihar)

82. Raushan Kumar, son of Suresh Vishwakarma, Resident of Village and P.O-

Alipur, P.S- Buniyadganj, District- Gaya (Bihar)

83. Shambhu Kumar, son of Upendra Paswan, Resident of Village- Pawapati, P.O- Moratalab, P.S- Noorsarai, District-Nalanda (Bihar)

84. Ranjan Kumar, son of Shyam Sundar Prasad, Resident of Village -

Rupaspur, P.O- Bangpur, P.S- Tharthari, District- Nalanda (Bihar) Patna High Court CWJC No.15462 of 2021 dt.04-01-2022

85. Rocky Kumar, son of Bhola Prasad, Resident of Village and P.O and P.S-

Biharsharif, District- Nalanda (Bihar)

86. Chandan Kumar, son of Ramjee Chaudhary, Resident of Village and P.O and P.S- Baruraj, District- Muzaffarpur (Bihar)

87. Rohit Ranjan, son of Satyendra Singh, Resident of Village and P.O- Biseni Khurd, P.S- Nasriganj, District- Rohtas (Bihar)

88. Rahul Kumar, son of Shashi Shankar Prasad, Resident of Mohalla and P.S-

Lohiya Nagar, District- Begusarai (Bihar)

89. Munna Kumar Das, son of Chhattar Das, Resident of Village- Chinveria, P.O- Arbaria, P.S- Laxmipur, District- Jamui (Bihar)

90. Gunnu Kumar, son of Gautam Prasad Singh, Resident of Village- Muraura, P.S- Bihar Sharif, District- Nalanda (Bihar)

91. Md. Amir Alam, son of Md. Sahabuddin Ansari, Resident of Village-

Rakasiyan, P.S- Agrer, District- Rohtas (Bihar)

92. Vikash Kumar, son of Prabhansh Kumar, Resident of Village- Dulhinganj, P.O Saneya Barhta, P.S jagdishpur, District- Bhojpur (Bihar)

93. Sumit Kumar, son of Krishnand Yadav, Resident of Resident of Village-

Krishna Puri Yadav, P.O- Madhubani, P.S- K. Hat, District- Purnea (Bihar)

94. Raushan Kumar, son of Yogendra Prasad, Resident of Village - 17 No. Talabpar, Sohsarai, P.O and P.S- Sohsarai, District- Nalanda (Bihar)

95. Lalu Yadav, son of Janardan Yadav, Resident of Village- Kumarsar, Laliya, P.S- Kumarsar, District- Munger (Bihar)

96. Vikas Kumar Singh, son of Shambhu Singh, Resident of Village and P.O-

Bhagwatiya, P.S- Kesariya, District- East Champaran (Bihar)

97. Harendra Kumar Manjhi, son of Mahajan Manjhi, Resident of Village and P.O- Balia, P.S- Maharajganj, District- Siwan (Bihar)

98. Banti Kumar, son of Ganesh Mistry, Resident of Village- Ramtola, P.O and P.S- Hathidah, District- Patna (Bihar)

99. Narendra Kumar Rajak, son of Mahendra Ram, Resident of Resident of Village and P.O- Chaturbhuji Baraon, P.S- Piro, District- Bhojpur (Bihar) 100 Harish Kumar, son of Lal Mohan Chaudhary, Resident of Village and P.O- . Turkbigha, P.S- Kachhwan, District- Rohtas (Bihar) 101 Jayprakash Kumar, son of Ramiswar Singh, Resident of Village- Durgapur, . P.O and P.S- Kaler, District- Arwal (Bihar) 102 Dhanoj Tiwari, son of Muktinath Tiwari, Resident of Resident of Village- . Madar Khas, P.O and P.S- Vijaipur, District- Gopalganj (Bihar) 103 Rakesh Kumar Bharti, son of Ramshankar Chaudhary, Resident of Village- . Bair Bigha, P.O and P.S- Karpi, District- Arwal (Bihar) 104 Yamun Kumar, son of Ramvijay Singh, Resident of Village- Mathiya, P.O- . Piroo, P.S- Haspura, District- Aurangabad (Bihar)

... ... Petitioner/s Versus

1. The State of Bihar Through the Chief Secretary, Government of Bihar, Patna High Court CWJC No.15462 of 2021 dt.04-01-2022

Patna.

2. The Principal Secretary Department of Home, Government of Bihar, Patna.

3. The Director General of Police Bihar, Patna.

4. The Bihar Public Sub-ordinate Service Commission Through its Secretary, Santosh Manson, B-block, Raghunath Path, Danapur, Patna.

5. The Chairman Bihar Public Sub-ordinate Service Commission, through its Secretary, Santosh Manson, B-block, Raghunath Path, Danapur, Patna.

6. The Secretary Bihar Public Sub-ordinate Service Commission, Santosh Manson, B-Block, Raghunath Path, Danapur, Patna.

7. The Officer on Special Duty Bihar Public Sub-ordinate Service Commission, Santosh Manson, B-Block, Raghunath Path, Danapur, Patna.

... ... Respondent/s ====================================================== Appearance :

                    For the Petitioner/s     :       Mr.Ritika Rani
                    For the Respondent/s     :       Mr.Shio Shankar Prasad ( Sc

====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 04-01-2022

The matter is heard via video conferencing due to

circumstances prevailing on account of the COVID-19 pandemic.

In terms of order passed in C.W.J.C. No. 13689 of

2021, the instant petition stands disposed of.

(P. B. Bajanthri, J) rakhi/-

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