Citation : 2022 Latest Caselaw 205 Patna
Judgement Date : 7 January, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9813 of 2020
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1. Vikram Kumar S/o Barun Kumar resident of Ward No. 11, Palimohan, P.O.-
Palimohan, P.S.- Khajauli, Dist.- Madhubani.
2. Ashish Kumar S/o Parmod Chandra Jha resident of Village, Sohrai, Block-
Rahika, P.S.- Sakri, Dist.- Madhubani.
3. Amit Kumar Jha S/o Shiv Shankar Jha resident of Ward No. 8, Sohrai, Block- Rahika, Pandaul, P.S.- Sakri, Dist.- Madhubani.
4. Mohan Kumar Jha S/o Pramanand Jha, resident of Village- Jagatpur, P.S.-
Rahika, Dist.- Madhubani.
5. Avinash Kumar S/o Prafull Chandra Jha resident of Village- Sohrai, Pandaul, P.S.- Sakri, Dist.- Madhubani.
6. Ahmad Reza Barkati S/o Md. Taiyab resident of Village- Hame Harlakhi, Umgaon Kothi, P.S.- Harlakhi, Dist.- Madhubani.
7. Gautam Kumar S/o Uttam Sah resident of Village- Ward No. 4, Mina Bazar, Sapta, P.S.- Rahika, Dist.- Madhubani.
8. Shyam Narayan Mandal S/o Chutaharu Mandal, resident of Village-
Khushmahi, Nirmali, Dist.- Madhubani.
9. Naveen Kumar Jha S/o Hare Kishan Jha resident of Village- Mohiuddin Nagar, Lakshmipur, P.S.- Sakri, Dist.- Madhubani.
10. Ajay Kumar Mukhiya S/o Suraj Mukhiya resident of Bhaluahi Pandey Patti, Janardanpur, Dist.- Supaul.
11. Arun Kumar Mishra S/o Lakshmi Kant Mishra resident of Village-
Mohanpur, Ward No. 6, Sidhap Kala, Dist- Madhubani.
12. Hari Shankar Ray S/o Lal Bahadur Ray resident of Village- Chapahi, Ward No. 4, Rajnagar, P.S.- Rajnagar, Dist.- Madhubani.
13. Ramchandra Mandal, S/o Navin Kumar Mandal, resident of Village-
Kushomohi, Ward no. 12, P.O.- Baruaar, Dist.- Madhubani.
14. Sanjay Kumar Das S/o Manik Das resident of Village- Madna, P.O.- Panda Lakshmipur, Ward No. 7, P.S. Khajauli, Dist.- Madhubani.
15. Pravin Kumar Mehta S/o Avadh Bihari Mehta resident of Village- Raghopur, Itahar, P.O.- Barahara, Benipatti, P.S.- Benipatti, Dist.- Madhubani.
16. Ramsundar Yadav S/o Jagatvir Yadav resident of Village- Chhapradih, P.O.-
Kuadh, Ward No. 2, P.S.- Khajauli, Mahua Ekdera, Dist.- Madhubani.
17. Santosh Kumar Ray S/o Manik Das resident of Village- Madna, P.O.- Panda Lakshmipur, Ward No. 7, P.S.- Khajauli, Dist.- Madhubani.
18. Dilshad Ahmad S/o Mustak Ahmad resident of Village- Deodha Madhya Usrahi, Dist.- Madhubani.
19. Munna Kumar S/o Kashi Naresh Singh resident of Village- Vinodanand Jha Colony, Ward No. 7, P.S.- Rahika, Dist.- Madhubani.
20. Prakash Kumar Yadav S/o Baso Yadav resident of Village- Sarvseema, P.O.-
Lohna Road, Thana Bhairavstan, Dist.- Madhubani. Patna High Court CWJC No.9813 of 2020 dt.07-01-2022
21. Teknath Prasad S/o Kamla Prasad resident of Village- Arer Hat, P.S.-
Benipatti, Dist.- Madhubani.
22. Santosh Kumar Mandal S/o Mishri Mandal resident of Village and Post-
Manoharpur, Ward No. 13, Beta Parsa, Dist.- Madhubani.
23. Ramavtar Saphi S/o Ramadhin Saphi resident of Village- Kushmahi, Ward No. 13, Baruar, Dist.- Madhubani.
24. Rustam Kumar Mukhiya S/o Raj Kishor Mukhiya, resident of Village-
Manoharpur, P.O.- Beta Parsa, Dist.- Madhubani.
25. Raja Kumar Thakur S/o Nageshwar Thakur resident of Village- Selibeli, Ward No. 10, P.S.- Jaynagar, Dist.- Madhubani.
26. Parwar Raja S/o Md. Kashid resident of Village- Jaynagar Bhelwa Tola, Ward No. 17, P.S.- Jaynagar, Dist.- Madhubani.
27. Mandal Smriti Shiv S/o Shiv Kumar resident of Village- Hanuman Nagar, Ward No. 10, Sakilahi, Dist.- Madhubani.
28. Neeraj Kumar S/o Binay Kumar Singh resident of Village- Lattipakar, P.O.-
Dharhara, Ward No. 5, Dist.- Madhubani.
29. Rohit Kumar Mishra S/o Bijay Mishra, resident of Village- Pandaul Yamsam, Bhithi, P.S.- Pandaul, Dist.- Madhubani.
30. Barun Kumar S/o Tapeshwar Ram, resident of Village- Sarvasima, P.O.-
Lohna Road, Naraur, Dist.- Madhubani.
31. Rahul Kumar S/o Kirpanand Jha resident of Village- Jagatpur Baraiya Tole, P.S.- Rahika, Dist.- Madhubani.
32. Hafiz Md. Nadeem S/o Hafiz Md. Usman, resident of Village- Ramkhetari, Ward No. 2, Simri, P.S.- Khajauli, Dist.- Madhubani.
33. Gautam Rabbani S/o Md. Israil resident of 57, Near Petrol Pump, Gausala Road, P.S.- Madhubani, Dist.- Madhubani.
34. Sindhu Kumari W/o Vinay Kumar resident of Ward No. 15, Kamtaul Phulhar, Harlakhi, P.S.- Harlakhi, Dist.- Madhubani.
35. Manish Kumar Singh S/o Bilat Prasad Singh resident of Village and P.O.-
Kanhauli, P.S.- Khajauli, Dist.- Madhubani.
36. Jawed Akhtar S/o Md. Mumtaz resident of Village- Ward No. 1, Pokhra Tola, Deodha Middle, Usrahi, P.S.- Harlakhi, Dist.- Madhubani.
37. Shyam Kumar Ray S/o Ram Narayan Ray resident of Village- Quaziyahi Behta, Khajauli, P.S.- Khajauli, Dist.- Madhubani.
38. Tej Narayan Mandal S/o Ram Tahal Mandal resident of Village- Dahapatti Kewatna, Dist.- Madhubani.
39. Md. Salahuddin S/o Abdul Kaium Ansari resident of Village- Gangdwar, Dist.- Madhubani.
40. Amit Kumar Singh S/o Upendra Singh resident of Village- Ward No. 5, Nararh (Part in Kaluahi), P.S.- Kaluahi, Dist.- Madhubani.
41. Sanjay Kumar S/o Kapil Prasad resident of Village- Ward No. 4, Ruchunpura, Dhangawan Nalanda Dhangawa, Dist.- Nalanda.
42. Amit kumar S/o Ram Kumar Prasad resident of Village- Hathiyarba, P.O.- Patna High Court CWJC No.9813 of 2020 dt.07-01-2022
Basaitha, P.S.- Benipatti, Dist.- Madhubani.
43. Prabhakar Prasad S/o Ram Raja Prasad resident of Village- Rampatti Bazar, Rampatti, P.S.- Rajnagar, Dist.- Madhubani.
44. Raushan Kumar Karn S/o Shailendra Kumar Karn resident of Village- Baika Madhubani, Dist.- Madhubani.
45. Rajeev Kumar Karu S/o Jagdish Sah resident of Village- Bisfi Gola, P.O.-
Bisfi, P.S.- Bisfi, Dist.- Madhubani.
46. Shahanawaz Alam S/o Anwarul Haque resident of Village- Ward No. 6, Deodha, Usarahi, Dist.- Madhubani.
47. Jayveer Kumar S/o Kundan Sahu resident of Village- Ward No. 8, Malmal, P.S.- Kaluahi, Dist.- Madhubani.
48. Shruti Shrivastav W/o Ritesh Kumar Singh resident of Village- Behat, Dist.-
Madhubani.
49. Amarnath Pandit S/o Kirpal Pandit resident of Village- Tarapatti, Sater, P.S.-
Khajauli, Dist.- Madhubani.
50. Kamni Kumari W/o Krishna Nand Safi resident of Village- Ward No. 13, Sarvasima, Dist.- Madhubani.
51. Dinesh Kumar S/o Tirpit Sah resident of Village- Mohanpur, Ward No. 16, Beta Parsa, Dist.- Madhubani.
52. Saroj Kumar Das S/o Hira Lal Das resident of Village- Bhagirathpur, Madhopur West, P.O.- Bisair, P.S.- Sakri, Dist.- Madhubani.
53. Rekha Kumari D/o Surya Narayan Singh resident of Village- Ward No. 9, Ram Nagar, Dist.- Darbhanga.
54. Abhishek Kumar S/o Late Shawar Singh resident of Village- Nima Rahika, P.S.- Rahika, Dist.- Madhubani.
55. Rakesh Raushan S/o Devendra Prasad Yadav resident of Village-
Raghunathpur, Belahi, Dist.- Madhubani.
56. Radha Kumari W/o Dhaneshwar Yadav resident of Village- Arer, Bishnupur, Dist.- Madhubani.
57. Sunil Paswan S/o Anup Paswan resident of Village- Hisar Bazar, Hisardeorhi, Dist.- Madhubani.
58. Sulochna Kumari D/o Ganesh Jha resident of Village- Mohinuddinpur, Sohray, Pandaul, P.S.- Sakri, Dist.- Madhubani.
59. Santosh Kumar Sah S/o Ram Bilash Sah resident of Village- Mahua, P.S.-
Arer, Dist.- Madhubani.
60. Saroj Kumar Mukhiya S/o Ajay Kumar Mukhiya, resident of Village- Ward No. 2, Gadha Dhamiapatti, Dist.- Madhubani.
61. Amar Ji Safi S/o Govind Lal Safi resident of Village- Bhaluahi, P.O.-
Janardanpur, P.S.- Marauna, Dist.- Madhubani.
62. Prem Kumar Sahu S/o Bachhu Sahu, resident of Village- Sohray, Mohiuddipur, Dist.- Madhubani.
63. Ajay Kumar Rajak S/o Ram Lakhan Rajak resident of Village- Sudai, Ratauli, Dist.- Madhubani.
Patna High Court CWJC No.9813 of 2020 dt.07-01-2022
64. Sukesh Mishra S/o Chandeshwar Mishra resident of Village- Ward No. 2, Jhajharpur, Navtolpurni Pokhar, Behat South, P.S.- Madhubani, Dist.- Madhubani.
65. Alok Kumar Jha S/o Devchandra Jha resident of Village- Navtol, Bharam Baini Mehath, Kothia, Bharaul, Dist.- Madhubani.
66. Raushan Kumar Nayak S/o Suraj Nayak resident of Village- Jaynagar, Ward No. 1, Jaynagar, Dist.- Madhubani.
67. Pankaj Kumar Jha S/o Umesh Jha resident of Village- Itahar, P.S.- Benipatti, Dist.- Madhubani.
68. Dharmbir Kumar Sah S/o Deo Narayan Sah resident of Village- Chichri, Tahbara, Dist.- Muzaffarpur.
69. Ashutosh Kumar S/o Ram Kumar jha resident of Village- Dekuli, Bahadurpur, Dist.- Darbhanga.
70. Shashi Bhushan S/o Janki Raman Nidhi resident of Mohalla- New A.G. Colony, Saguna More, Danapur, Dist.- Patna.
71. Santosh Kumar Mandal S/o Uchit Lal Mandal resident of Mohalla- Ward No. 9, Simara, Dist.- Madhubani.
72. Bablu Kumar Thakur S/o Krishna Thakur resident of Village- Matha Sagar, Bhavara, Dist.- Madhubani.
73. Ram Chandra Das S/o Fushiyahi Das resident of Village- Haripur, Maltola, P.S.- Kaluahi, Dist.- Madhubani.
... ... Petitioner/s Versus
1. The State of Bihar.
2. The State Health Society, Bihar having its office at Pariwar Kalyan Bhawan, Sheikhpura, Dist.- Patna.
3. The Secretary (Byay), Finance Department, State of Bihar.
4. The Civil Surgeon cum Member Secretary, District Health Society, Patna.
5. The Civil Surgeon cum Member Secretary, District Health Society, Madhubani.
6. The Civil Surgeon cum Member Secretary, District Health Society, Sheikhpura.
7. The Civil Surgeon cum Member Secretary, District Health Society, Madhepura.
8. The Labour Superintendent, Darbhanga.
9. The Urmila International Services Pvt. Ltd. Represented by its Director having its officer at 31/A, 1st Floor, Banke Bihari Sadan, S.K. Puri, Boring Road, Patna- 800001.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.Uma Shankar
For the Respondent/s : Mr.
Patna High Court CWJC No.9813 of 2020 dt.07-01-2022
====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 07-01-2022
The matter is heard via video conferencing due to
circumstances prevailing on account of the COVID-19
pandemic.
2. State counsel accept notice for respondent nos. 1 to
8. Service of notice to 9th respondent is dispensed.
3. In the instant petition, petitioners have prayed for
following reliefs:-
"(1) That the instant application is directed for passing necessary order or orders, direction as nature of the case may require commanding the respondent authorities to regularize services of the petitioners like other similarly situated persons so as not to be discriminated for absolutely no wrong on their parts by way of issuing writ of mandamus in as much as directing the concern authorities not to give effect to the contract, made between respondent no. 2 and 9 (A non Governmental Organization) whereby services of the petitioners are virtually at stake by issuing writ of Prohibition as also declaring the policy decision, made by respondent no. 1 (contract between respondent no. 2 and 9) where under petitioners are instructed to render their services, though are virtually on the verge of retrenchment be declared to be per se bad as the same is disastrous, strangent, unreasonable and unfair as also quashing the advertisement/ letter dt. 08.06.2020 published by respondent Patna High Court CWJC No.9813 of 2020 dt.07-01-2022
no. 9 for filling the posts and thereby debarring persons like petitioners to retain their services by way of issuing writ of certiorari."
4. Petitioners were stated to have been appointed on
contract basis in the year 2012. In the light of their appointment,
they have sought for regularization of their services. In support of
the prayer, learned counsel for the petitioners pointed out
Annexure-5 and further representation at Annexure-3.
5. Concerned respondent is hereby directed to
examine whether petitioners are entitled for regularization or not
in the light of Apex Court's decision rendered in the case of Secy.,
State of Karnataka V. Uma Devi reported in (2006)4 SCC page
1 passed in CWJC No. 16 of 2021 read with full bench decision
of this Court in case of Ram Sevak Yadav & Another Vs. The
State of Bihar & Others reported in 2013(1) PLJR 964 passed
in CWJC No. 267 & 472 of 2010 read with policy decision of
the State Government relating to regularization of contract
employees (appointed by the State Government or its sub-
ordinates). Such decision shall be taken in passing speaking
order. The above exercise shall be completed within a period of
six months from the date of receipt of this order and the decision
shall be communicated to the petitioner.
Patna High Court CWJC No.9813 of 2020 dt.07-01-2022
6. With the above observations, the instant petition
stands disposed of.
(P. B. Bajanthri, J) rakhi/-
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