Elitefalcons Private Limited vs The State Of Bihar
2022 Latest Caselaw 4215 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.7704 of 2022

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Elitefalcons Private Limited Office at 101, 1st Floor, Sri Ram Tower, Kankarbagh Main Road, P.S.-Kankarbagh, District-Patna through its Authorized person Shekh Lala, Gender-Male, aged about -42 years, S/o Late Sheikh Samruddin, R/o-Tari Godown, Bibiganj, P.S.-Danapur, District-Patna.

... ... Petitioner/s

Versus

1. The State of Bihar

2. The Principal Secretary, Health Department, Govt. of Bihar.

3. The Executive Director, State Health Society, Bihar, Parivar Kalyan Bhawan, Shekhpura, Patna.

4. The District Magistrate-cum-President, District Health Society, Lakhisarai.

5. The Civil Surgeon-cum-Secretary, District Health Society, Lakhisarai.

... ... Respondent/s

====================================================== Appearance :

For the Petitioner/s : Mr.Anil Kumar Singh, Advocate For the Respondent/s : Mr. S. D. Yadav, AAG-9 Mr. Anil Kumar Verma, AC to AAG-IX ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 03-08-2022

The petitioner has prayed for the following relief/s :- Patna High Court CWJC No.7704 of 2022 dt.03-08-2022

Patna High Court CWJC No.7704 of 2022 dt.03-08-2022

Petitioner was awarded work for providing security

guards at Sadar Hospital and other health institutions within the

district of Lakhisarai. This was vide an agreement dated

13.01.2017. The respondents had taken a call of reviewing its

policy inviting proposals by way of tender. The petitioner's

contract period stands completed since it was only on annual

basis. The tender was invited on 1st of April, 2022.

We find no reason to interfere in the present petition

for it cannot be said that any right of the petitioner indefeasible

in nature, stands infringed vide an impugned action of inviting

tenders for allocation of work.

As such, the present petition without merit is

dismissed.

(Sanjay Karol, CJ)

( S. Kumar, J) Ashwini/sujit AFR/NAFR CAV DATE Uploading Date 06.08.2022 Transmission Date