Association Of Teachers Training ... vs The Union Of India Through The ...
2021 Latest Caselaw 4994 Patna

           IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.17867 of 2021
     ======================================================

Association of Teachers Training Colleges, Bihar, registered under Society Registration Act, through its Member Aurn Kumar Singh, male, aged about 51 years, S/O Late Rama Shankar Singh, R/o LF/38, Boring Road, Sri Krishna Puri, P.S. - S.K. Puri, Patna, Bihar - 800001.

... ... Petitioner/s Versus

1. The Union of India through the Secretary, Education Department.

2. The Chairperson, National Council of Teachers Education.

3. The Regional Director, N.C.T.E., Bhubaneshwar, Odisha.

4. The State of Bihar through the Chief Secretary, Bihar.

5. The Principal Secretary, Education Department, Bihar.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Suman Kumar, Advocate For the Respondent/s : Dr. Krishna Nandan Singh, ASG Mr. Sunil Kumar Singh, Advocate Mrs. Shilpa Singh, G.A.-12 ` Ms. Abhanjalli, AC to GA-12 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE A. M. BADAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 25-10-2021 Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s): Patna High Court CWJC No.17867 of 2021 dt.25-10-2021

Learned counsel for the petitioner seeks

permission to withdraw the petition.

Permission granted.

The present petition stands dismissed as Patna High Court CWJC No.17867 of 2021 dt.25-10-2021

withdrawn.

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

(A. M. Badar, J) P.K.P./Amrendra AFR/NAFR CAV DATE Uploading Date 26.10.2021 Transmission Date