Citation : 2021 Latest Caselaw 4897 Patna
Judgement Date : 6 October, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17722 of 2021
======================================================
Bihar Netraheen Parashid, Pansheel Vidyalaya Compound, Kumhrar, P.O. - Kumhrar, P.S. - Agamkuan, Patna 800026, Bihar, through its President Dr. Ravindra Narain Singh, S/o Late Radha Ballabh Singh, aged 70 yrs.,
... ... Petitioner/s Versus
1. Principal Chief Commissioner of Income Tax Baily Road, Patna - 800001.
2. Principal Commissioner of Income Tax, Revenue Baily Road, Patna -
800001.
3. Additional Commissioner of Income Tax, Loknayak Bhawan Dakbanglow Road, Patna - 800001.
4. Joint Commissioner of Income Tax, Loknayak Bhawan Dakbanglow Road, Patna - 800001.
5. Income Tax Officer, Ward Patna, Loknayak Bhawan, Dakbanglow Road, Patna - 800001.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.Prakash Sahay, Advocate For the Respondent/s : Ms. Archana Sinha, Advocate Mr. Sanjeev Kumar, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)
Date : 06-10-2021
Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.17722 of 2021 dt.06-10-2021
Learned counsel for the petitioner seeks
permission to withdraw the present petition to approach the
authority concerned for obtaining order passed in the pending
proceeding.
Permission granted.
Petition stands disposed of as withdrawn.
Interlocutory application, if any, stands disposed
of.
(Sanjay Karol, CJ)
( S. Kumar, J)
Sujit/-
AFR/NAFR CAV DATE Uploading Date 07.10.2021 Transmission Date
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